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08 August 1988
Supreme Court 4 pages DILBAGRAI PUNJABI Vs SHARAD CHANDRA
Bench: SHARMA,L.M. (J) |
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08 August 1988
Supreme Court 6 pages YOGENDRA MURARI Vs STATE OF U.P.
Case number: Writ Petition(Criminal) 259 of 1988 |
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05 August 1988
Supreme Court 5 pages BUDHU MAL ETC., Vs MAHABlR PRASAD & ORS., ETC.
Bench: OJHA,N.D. (J) |
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05 August 1988
Supreme Court 4 pages SARDAR HUSSAIN & ANR. Vs STATE OF UTTAR PRADESH
Bench: VENKATARAMIAH,E.S. (J) |
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04 August 1988
Supreme Court 6 pages AELTEMESH REIN Vs U O I .
Bench: VENKATARAMIAH,E.S. (J) |
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04 August 1988
Supreme Court 5 pages INDIAN RAYON CORPN. LTD. Vs RAUNAQ & COMPANY PVT. LTD.
Bench: MUKHARJI,SABYASACHI (J) |
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03 August 1988
Supreme Court 6 pages ABHAY SINGH SURANA Vs INDIAN RAYON & INDUSTRIES LTD.
Bench: MUKHARJI,SABYASACHI (J) |
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03 August 1988
Supreme Court 9 pages SURINDER NATH KAPOOR Vs UNION OF INDIA & ORS.
Bench: MISRA RANGNATH |
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03 August 1988
Supreme Court 127 pages KEHAR SINGH & ORS. Vs STATE (DELHI ADMN.)
Bench: OZA,G.L. (J) |
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02 August 1988
Supreme Court 5 pages COLLECTOR OF CENTRAL EXCISE, MADRAS Vs INDIAN OXYGEN LTD.
Bench: MUKHARJI,SABYASACHI (J) |
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02 August 1988
Supreme Court 18 pages BIRAD MAL SINGHVI Vs ANAND PUROHIT
Bench: SINGH,K.N. (J) |
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02 August 1988
Supreme Court 5 pages VIKRAM DEO SINGH TOMAR Vs STATE OF BIHAR
Bench: PATHAK,R.S. (CJ) |
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01 August 1988
Supreme Court 5 pages COMMISSIONER OF SALES TAX U.P. LUCKNOW Vs MOOL CHAND SHYAM LAL, BELANGANJ, AGRA
Bench: MUKHARJI,SABYASACHI (J) |
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01 August 1988
Supreme Court 7 pages UNION OF INDIA & ORS. Vs R. NARASIMHAN
Bench: VENKATARAMIAH,E.S. (J) |
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29 July 1988
Supreme Court 12 pages CHANDRAKANT KHAIRE Vs DR. SHANTARAM KALE & ORS.
Bench: SEN,A.P. (J) |