Showing 32581 - 32595 of 41947 judgements
08 August 1988
Supreme Court
4 pages
DILBAGRAI PUNJABI Vs SHARAD CHANDRA

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 3387 of 1981

08 August 1988
Supreme Court
6 pages
YOGENDRA MURARI Vs STATE OF U.P.

Case number: Writ Petition(Criminal) 259 of 1988

05 August 1988
Supreme Court
5 pages
BUDHU MAL ETC., Vs MAHABlR PRASAD & ORS., ETC.

Bench: OJHA,N.D. (J)
Case number: Appeal Civil 1272 of 1978

05 August 1988
Supreme Court
4 pages
SARDAR HUSSAIN & ANR. Vs STATE OF UTTAR PRADESH

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Criminal 289 of 1978

04 August 1988
Supreme Court
6 pages
AELTEMESH REIN Vs U O I .

Bench: VENKATARAMIAH,E.S. (J)
Case number: W.P.(Crl.) No.-000163-000163 / 1988
Diary number: 69190 / 1988
Advocates: PETITIONER-IN-PERSON Vs A. SUBHASHINI

04 August 1988
Supreme Court
5 pages
INDIAN RAYON CORPN. LTD. Vs RAUNAQ & COMPANY PVT. LTD.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2746 of 1988

03 August 1988
Supreme Court
6 pages
ABHAY SINGH SURANA Vs INDIAN RAYON & INDUSTRIES LTD.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 4942 of 1988

03 August 1988
Supreme Court
9 pages
SURINDER NATH KAPOOR Vs UNION OF INDIA & ORS.

Bench: MISRA RANGNATH
Case number: Special Leave Petition (Civil) 2340 of 1988

03 August 1988
Supreme Court
127 pages
KEHAR SINGH & ORS. Vs STATE (DELHI ADMN.)

Bench: OZA,G.L. (J)
Case number: Appeal Civil 180 of 1987

02 August 1988
Supreme Court
5 pages
COLLECTOR OF CENTRAL EXCISE, MADRAS Vs INDIAN OXYGEN LTD.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2349 of 1988

02 August 1988
Supreme Court
18 pages
BIRAD MAL SINGHVI Vs ANAND PUROHIT

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 574 of 1987

02 August 1988
Supreme Court
5 pages
VIKRAM DEO SINGH TOMAR Vs STATE OF BIHAR

Bench: PATHAK,R.S. (CJ)
Case number: Writ Petition (Civil) 1426 of 1987

01 August 1988
Supreme Court
5 pages
COMMISSIONER OF SALES TAX U.P. LUCKNOW Vs MOOL CHAND SHYAM LAL, BELANGANJ, AGRA

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2551 of 1988

01 August 1988
Supreme Court
7 pages
UNION OF INDIA & ORS. Vs R. NARASIMHAN

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1583 of 1987

29 July 1988
Supreme Court
12 pages
CHANDRAKANT KHAIRE Vs DR. SHANTARAM KALE & ORS.

Bench: SEN,A.P. (J)
Case number: Special Leave Petition (Civil) 7508 of 1986