Judgements

STATE OF HARYANA Vs RAM KISHAN & ORS.

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 1472 of 1987

PIARA LAL Vs KEWAL KRISHAN CHOPRA

Bench: NATRAJAN,S. (J)
Case number: Appeal Civil 1682 of 1984

GURMESH PARKASH BISHNOI Vs STATE OF HARYANA

Bench: SUJATA V. MANOHAR,G.B. PATTANAIK
Case number: C.A. No.-002723-002723 / 1998
Diary number: 21272 / 1997
Advocates: Vs NANDINI GORE

TATA TEA LTD. & ANR. ETC. Vs STATE OF WEST BENGAL & ORS. ETC.

Bench: KANIA,M.H.
Case number: Writ Petition (Civil) 5409 of 1980

FERTILIZERS & CHEMICALS TRAVANCORE LTD. Vs KERALA STATE ELECTRICITY BOARD & ANOTHER

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Appeal Civil 880 of 1974

GURMESH PRAKASH BISHNOI Vs STATE OF HARYANA & ORS.

FEDERATION OF ALL INDIA CUSTOMS & CENTRALEXCISESTENOGRAPHER Vs UNION OF INDIA & ORS.

Case number: Writ Petition (Civil) 5019 of 1982

R.K.PALSHIKAR (HUF) Vs COMMISSIONER OF INCOME-TAX, MADHYA PRADESH, NAGPUR,BHANDARA

Bench: KANIA,M.H.
Case number: Appeal Civil 613 of 1975

JAIN EXPORTS (P) LTD. & ANR. Vs UNION OF INDIA & ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 2705 of 1985

ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (ASST.) DHARWAR Vs DHARNENDRA TRADING COMPANY, ETC. ETC.

Bench: KANIA,M.H.
Case number: Appeal Civil 2204 of 1980

BHARAT STEEL TUBES LTD. & ANR. Vs STATE OF HARYANA & ANR.

Bench: MISRA RANGNATH
Case number: Writ Petition (Civil) 3589 of 1983

ALWAYE AGENCIES Vs DY. COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX,E

Bench: KANIA,M.H.
Case number: Appeal Civil 523 of 1975

COMMISSIONER OF INCOME-TAX,BOMBAY CITY-I, BOMBAY Vs ASSOCIATED CEMENT COMPANIES LTD., BOMBAY

Bench: KANIA,M.H.
Case number: Appeal Civil 512 of 1975

D.N.TANEJA Vs BHAJAN LAL

Bench: DUTT,M.M. (J)
Case number: Appeal Criminal 79 of 1984

MUKUL DALAL ETC. ETC. Vs UNION OF INDIA & ORS. ETC. ETC.

Bench: MISRA RANGNATH
Case number: Appeal Criminal 305 of 1988