Showing 32566 - 32580 of 41947 judgements
16 August 1988
Supreme Court
6 pages
VIJAY PRAKASH D. MEHTA & ANR. Vs COLLECTOR OF CUSTOMS (PREVENTIVE), BOMBAY

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1219 of 1987

12 August 1988
Supreme Court
19 pages
SHROFF & CO., ETC. Vs MUNICIPAL CORPORATION OF GREATER BOMBAY ANDANOTHER, ETC.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 737 of 1988

12 August 1988
Supreme Court
11 pages
STATE OF U.P. Vs KRISHNA GOPAL & ANR.

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Appeal Criminal 891 of 1985

12 August 1988
Supreme Court
5 pages
DR. JEEVAK ALMAST Vs UNION OF INDIA & ORS.

Bench: MISRA RANGNATH
Case number: Writ Petition (Civil) 467 of 1988

11 August 1988
Supreme Court
6 pages
WEST BENGAL HOSIERY ASSOCIATION AND ORS. Vs STATE OF BIHAR AND ANR.

Bench: KANIA,M.H.
Case number: Writ Petition (Civil) 611 of 1986

10 August 1988
Supreme Court
6 pages
COLLECTOR OF CUSTOMS, BOMBAY Vs SWASTIC WOOLLEN (p) LTD. & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1016 of 1988

10 August 1988
Supreme Court
6 pages
OM PRAKASH Vs AMARJIT SINGH & ANR.

Bench: SEN,A.P. (J)
Case number: Special Leave Petition (Civil) 13417 of 1987

10 August 1988
Supreme Court
11 pages
P. SIVASWAMY Vs STATE OF ANDHRA PRADESH

Bench: MISRA RANGNATH
Case number: Writ Petition(Criminal) 1574 of 1982

10 August 1988
Supreme Court
5 pages
DR. M. K. SALPEKAR Vs SUNIL KUMAR SHAMSUNDER CHAUDHARI AND OTHERS

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 1584 of 1985

09 August 1988
Supreme Court
6 pages
G.S. DHARA SINGH Vs E.K. THOMAS & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Special Leave Petition (Civil) 7586 of 1988

09 August 1988
Supreme Court
11 pages
DR. AJAY PRADHAN & ANR. Vs STATE OF MADHYA PRADESH & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 2560 of 1988

09 August 1988
Supreme Court
7 pages
COMMISSIONER OF WEALTH TAX, ALLAHABAD Vs ARVIND.NAROTTAM (INDL.)

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 2034 of 1974

09 August 1988
Supreme Court
6 pages
NAND LAL AGARWAL Vs GANESH PRASAD SAH & ORS.

Bench: NATRAJAN,S. (J)
Case number: Appeal Civil 977 of 1986

09 August 1988
Supreme Court
20 pages
SMT. RAJBIR KAUR & ANR. Vs S. CHOKESIRI & CO.

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Appeal Civil 4877 of 1982

09 August 1988
Supreme Court
6 pages
JAYWANT S. KULKARNI & ORS. Vs MINOCHAR DOSABHAI SHROFF & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 258 of 1982