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28 July 1988
Supreme Court 4 pages HARYANA STATE ADHYAPAK SANGH AND ANR.& Vs STATE OF HARYANA
Bench: PATHAK,R.S. (CJ) |
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28 July 1988
Supreme Court 6 pages INDIAN OXYGEN LTD. Vs COLLECTOR OF CENTRAL EXCISE.
Bench: MUKHARJI,SABYASACHI (J) |
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28 July 1988
Supreme Court 24 pages J.R. RAGHUPATHY, ETC. Vs STATE OF A.P. & ORS. ETC.
Bench: SEN,A.P. (J) |
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28 July 1988
Supreme Court 40 pages STATE OF U.P. AND ORS. Vs RENUSAGAR POWER co. AND OTHERS
Bench: MUKHARJI,SABYASACHI (J) |
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27 July 1988
Supreme Court 5 pages SHIY KUMAR SHARMA Vs HARYANA STATE ELECTRICITY BOARD, CHANDIGARH & ORS.
Bench: DUTT,M.M. (J) |
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27 July 1988
Supreme Court 7 pages MISS A. SUNDARAMBAL Vs GOVERNMENT OF GOA, DAMAN AND DIU & ORS.
Bench: SEN,A.P. (J) |
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27 July 1988
Supreme Court 6 pages MAKHAN SINGH Vs STATE OF PUNJAB
Bench: OZA,G.L. (J) |
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27 July 1988
Supreme Court 0 pages GOVERDHAN LAL DHAWAN Vs STATE OF BIHAR & OTHERS
Bench: VENKATARAMIAH,E.S. (J) |
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26 July 1988
Supreme Court 5 pages MAHALAKSHMI GLASS WORKS (P) LTD. Vs COLLECTOR OF CENTRAL EXCISE, BOMBAY
Bench: MUKHARJI,SABYASACHI (J) |
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26 July 1988
Supreme Court 3 pages COMMISSIONER OF SALES TAX A Vs PRABHUDAYAL PREM NARAIN
Bench: MUKHARJI,SABYASACHI (J) |
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22 July 1988
Supreme Court 9 pages STATE OF ORISSA Vs DANDASI SAHU
Case number: Appeal (civil) 1389 of 1988 |
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22 July 1988
Supreme Court 9 pages INDRU RAMCHAND BHARVANI AND OTHERS Vs UNION OF INDIA & OTHERS
Bench: MUKHARJI,SABYASACHI (J) |
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22 July 1988
Supreme Court 5 pages OM PRAKASH & ORS. Vs R. K . LAKRA
Bench: KANIA,M.H. |
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21 July 1988
Supreme Court 7 pages NARENDRA NATH PANDEY Vs STATE OF UTTAR PRADESH
Bench: MISRA RANGNATH |
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21 July 1988
Supreme Court 10 pages CHIMANLAL HARGOVINDDAS Vs SPECIAL LAND ACQUISITION OFFICER, POONA, AND ANR.
Bench: THAKKAR,M.P. (J) |