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11 May 1988
Supreme Court 4 pages BHARAT PETROLEUM (ERSTWHILE BURMAH SHELL) MANAGEMENT STAFFP Vs BHARAT PETROLEUM CORPORATION LTD. & ORS.
Bench: MISRA RANGNATH |
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11 May 1988
Supreme Court 7 pages STATE CF MADHYA PRADESH & ORS. Vs ASHOK DESHMUKH & ANR.
Bench: VENKATARAMIAH,E.S. (J) |
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10 May 1988
Supreme Court 12 pages RAJENDRAKUMAR NATVARLAL SHAH Vs STATE OF GUJARAT & ORS.
Bench: SEN,A.P. (J) |
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09 May 1988
Supreme Court 5 pages GHULAM HUSSAIN Vs R.G. PRASAD .
Bench: VENKATACHALLIAH,M.N. (J) |
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09 May 1988
Supreme Court 13 pages DIPTI NARAYAN SRIMANI Vs CONTROLLER OF ESTATE DUTY, WEST BENGAL
Bench: VENKATACHALLIAH,M.N. (J) |
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09 May 1988
Supreme Court 4 pages MOORTHY Vs STATE OF TAMIL NADU
Bench: SHARMA,L.M. (J) |
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09 May 1988
Supreme Court 9 pages COMMISSIONER OF WEALTH-TAX, BHOPAL Vs ABDUL HUSSAIN MULLA MUHAMMAD ALI (DEAD) BY L.Rs.
Bench: VENKATACHALLIAH,M.N. (J) |
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09 May 1988
Supreme Court 6 pages TEJ BHAN MADAN Vs II ADDITIONAL DISTRICT JUDGE AND OTHERS
Bench: VENKATACHALLIAH,M.N. (J) |
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09 May 1988
Supreme Court 6 pages STATE OF U.P. & ANOTHER Vs HAJI ISMAIL NOOR MOHAMMAD & CO.
Case number: Appeal (civil) 768 of 1975 |
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09 May 1988
Supreme Court 6 pages RAM DASS Vs ISHWAR CHANDER AND OTHERS
Bench: VENKATACHALLIAH,M.N. (J) |
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06 May 1988
Supreme Court 8 pages TATA IRON & STEEL CO. LTD. Vs UNION OF INDIA & ORS.
Bench: KANIA,M.H. |
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06 May 1988
Supreme Court 9 pages COMMISSIONER OF INCOME TAX, U.P.-II, LUCKNOW Vs BAZPUR CO-OPERATIVE SUGAR FACTORY LTD.,BAZPUR, DISTRICTNAIN
Bench: KANIA,M.H. |
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06 May 1988
Supreme Court 9 pages N.K. SANGHI, PARTNER OF M/S SANGHI BROTHERS Vs CONTROLLER OF ESTATE DUTY, RAJASTHAN
Bench: KANIA,M.H. |
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06 May 1988
Supreme Court 10 pages GURU GOVEKAR Vs MISS FILOMENA F. LOBO & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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06 May 1988
Supreme Court 16 pages KRISHI UTPADAN MANDI SAMITI, MUZAFFARNAGAR (U.P.), ETC. Vs RATAN PRAKASH MANGAL & ORS., ETC.
Bench: OJHA,N.D. (J) |