Showing 32521 - 32535 of 41947 judgements
12 September 1988
Supreme Court
26 pages
DR. BALIRAM WAMAN HIRAY Vs JUSTICE B. LENTIN AND OTHERS

Bench: SEN,A.P. (J)
Case number: Appeal Criminal 114 of 1988

12 September 1988
Supreme Court
11 pages
RAM NARAIN GUPTA Vs SMT. RAMESHWARI GUPTA

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Appeal Civil 2377 of 1987

09 September 1988
Supreme Court
8 pages
U.P.BHOODAN YAGNA SAMITI,U.P. Vs BRAJ KISHORE & ORS.

Bench: OZA,G.L. (J)
Case number: Appeal Civil 1866 of 1988

08 September 1988
Supreme Court
4 pages
K. KRISHNA REDDY AND ORS. Vs SPECIAL DY. COLLECTOR, LAND ACQUISITION UNIT II,LMD KARIMNA

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 3159 of 1988

07 September 1988
Supreme Court
19 pages
STATE OF MAHARASHTRA & ANOTHER Vs SMT. SUSHILA MAFATLAL SHAH & OTHERS

Bench: NATRAJAN,S. (J)
Case number: Appeal Criminal 480 of 1988

06 September 1988
Supreme Court
4 pages
KUSHESHWAR DUBEY Vs BHARAT COKING COAL LTD. & ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 3129 of 1988

05 September 1988
Supreme Court
6 pages
COMMISONER OF INCOME TAX, BOMBAY Vs ITALINDIA COTTON CO. (P) LTD.

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 1520 of 1986

05 September 1988
Supreme Court
7 pages
P.GANESHWAR RAO & CO Vs STATE OF ANDHRA PRADESH & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 2069 of 1982

01 September 1988
Supreme Court
6 pages
CHIEF ENGINEER AND SECRETARY, ENGINEERINGDEPARTMENT, FOR AN Vs K.S. BRAR & ANR. ETC.

Bench: KANIA,M.H.
Case number: Appeal Civil 3099 of 1988

31 August 1988
Supreme Court
19 pages
S.B. MATHUR AND OTHERS Vs HON'BLE THE CHIEF JUSTICE OF DELHI HIGH COURT,AND OTHERS

Case number: Writ Petition (Civil) 263 of 1979

31 August 1988
Supreme Court
6 pages
MOHD. AKHTAR HUSSAIN ALIAS IBRAHIM AHMED BHATTI Vs ASSISTANT COLLECTOR OF CUSTOMS (PREVENTION)AHMEDABAD & ORS

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 5076 of 1985

31 August 1988
Supreme Court
13 pages
LARSEN & TOUBRO LTD. CLUB HOUSE ROAD, MADRAS Vs TRUSTEES OF DHARMAMURTHY, RAO BAHADURCALAVALA CUNNAN, CHETT

Bench: RANGNATHAN,S.
Case number: Appeal Civil 3095 of 1988

31 August 1988
Supreme Court
4 pages
CHARAN SINGH Vs BIRLA TEXTILES & ANR.

Bench: MISRA RANGNATH
Case number: Appeal Civil 2659 of 1986

30 August 1988
Supreme Court
32 pages
RURAL LITIGATION&ENTITLEMENT KENDRA Vs STATE OF U.P. & ORS. ETC.

Bench: MISRA RANGNATH
Case number: W.P.(C) No.-008209-008209 / 1983
Diary number: 62954 / 1983

30 August 1988
Supreme Court
5 pages
MUNICIPAL CORPORATION OF GREATER BOMBAY & ORS. Vs MRS. KALPANA SADHU KAMBLE & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 2616 of 1983