Showing 32506 - 32520 of 41947 judgements
19 September 1988
Supreme Court
4 pages
SARDAR MOHAN SINGH AHLUWALIA (DEAD) BY LRS. Vs MAITRAI PARK CO. OP. HOUSING SOCIETY LTD.& ANR.

Bench: RAY,B.C. (J)
Case number: Appeal Civil 1399 of 1986

16 September 1988
Supreme Court
12 pages
COLLECTOR OF CENTRAL EXCISE, KANPUR Vs KRISHNA CARBON PAPER CO.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2110 of 1987

16 September 1988
Supreme Court
5 pages
JAYANTI KUMAR SINHA Vs UNION OF INDIA & ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 658 of 1988

15 September 1988
Supreme Court
3 pages
NARNE TULAMAN MANUFACTURES PVT. LTD. HYDERABAD Vs COLLECTOR OF CENTRAL EXCISE, HYDERABAD

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1335 of 1987

14 September 1988
Supreme Court
7 pages
MAHALAKSHMI OIL MILLS ETC. ETC. Vs STATE OF ANDHRA PRADESH & ORS.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 259 of 1977

14 September 1988
Supreme Court
12 pages
JAGANNATH RAMCHANDRA NUNEKAR Vs GENU GOVIND KADAM & OTHERS

Bench: VENKATARAMIAH,E.S. (J)
Case number: Election Petition (Civil) 232 of 1987

14 September 1988
Supreme Court
7 pages
SHIV KUMAR Vs JAWAHAR LAL VERMA & ORS.

Case number: Appeal (civil) 2199 of 1988

13 September 1988
Supreme Court
10 pages
BHARAT SINGH & ORS. Vs STATE OF HARYANA & ORS.

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 1193 of 1985

13 September 1988
Supreme Court
12 pages
CALCUTTA PORT SHARMIK UNION Vs CALCUTTA RIVER TRANSPORT ASSOCIATION & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 3564 of 1979

13 September 1988
Supreme Court
6 pages
STATE BANK OF BIKANER & JAIPUR & OTHERS Vs JAG MOHAN LAL

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 3175 of 1986

12 September 1988
Supreme Court
23 pages
THE SIRSILK Vs THE TEXTILE COMMITTEE .

Bench: SEN,A.P. (J)
Case number: C.A. No.-000869-000869 / 1973
Diary number: 60161 / 1973
Advocates: SUMAN JYOTI KHAITAN Vs

12 September 1988
Supreme Court
28 pages
JIYAJEERAO COTTON MILLS LIMITED AND ANOTHER Vs MADHYA PRADESH ELECTRICITY BOARD AND OTHERS

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 3510 of 1982

12 September 1988
Supreme Court
8 pages
STATE OF WEST BENGAL & ANR. Vs LAISALHAQUE & ORS. ETC.

Case number: Appeal (crl.) 284 of 1988

12 September 1988
Supreme Court
10 pages
MUNICIPAL CORPORATION OF DELHI Vs GURNAM KAUR

Bench: SEN,A.P. (J)
Case number: Appeal Civil 3189 of 1988

12 September 1988
Supreme Court
7 pages
CALCUTTA YOUTH FRONT & ANR Vs STATE OF WEST BENGAL & ORS.

Bench: SEN,A.P. (J)
Case number: Special Leave Petition (Civil) 34114 of 1987