Showing 32476 - 32490 of 41947 judgements
05 October 1988
Supreme Court
8 pages
FIRM SAGARMAL VISHNU BHAGWAN Vs GAURI SHANKAR AND ORS.

Bench: NATRAJAN,S. (J)
Case number: Appeal Civil 1327 of 1977

05 October 1988
Supreme Court
5 pages
GIRJA SHANKAR TIWARI AND ANR. Vs HIRDAY RANJAN CHAKRABORTY AND ANR.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 3732 of 1988

04 October 1988
Supreme Court
7 pages
ALL INDIA SAINIK SCHOOLS EMPLOYEES ASSOCIATION Vs DEFENCE MINISTER-CUM-CHAIRMAN BOARD OFGOVERNORS, SAINIK SCH

Bench: MISRA RANGNATH
Case number: Writ Petition (Civil) 1219 of 1987

04 October 1988
Supreme Court
6 pages
MANMOHAN KAUR Vs SURYA KANT BHAGWANDI

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 3740 of 1988

04 October 1988
Supreme Court
5 pages
OM PAL. Vs ANAND SWARUP (DEAD BY LRS.)

Bench: NATRAJAN,S. (J)
Case number: Appeal Civil 2471 of 1988

30 September 1988
Supreme Court
8 pages
MEMBER-SECRETARY, ANDHRA PRADESH STATEBOARD FOR PREVENTION Vs ANDHRA PRADESH RAYONS LTD. & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 8566 of 1988

29 September 1988
Supreme Court
14 pages
AN ADVOCATE Vs B.B. HARADARA & ORS.

Bench: THAKKAR,M.P. (J)
Case number: Writ Petition(Criminal) 316 of 1987

28 September 1988
Supreme Court
5 pages
FASIH CHAUDHARY Vs DIRECTOR GENERAL, DOORDARSHAN & ORS.

Case number: Special Leave Petition (Civil) 9814 of 1988

27 September 1988
Supreme Court
12 pages
RAKESH CHANDRA NARAYAN ETC.ETC. Vs STATE OF BIHAR ETC.ETC.

Bench: MISRA RANGNATH
Case number: W.P.(C) No.-000339-000339 / 1986
Diary number: 68292 / 1986
Advocates: K. HINGORANI Vs REKHA PANDEY

27 September 1988
Supreme Court
7 pages
IKRAMUDDIN AHMED BORAH Vs SUPERINTENDENT OF POLICE, DARRANG & OTHERS

Bench: OJHA,N.D. (J)
Case number: Appeal Civil 977 of 1976

27 September 1988
Supreme Court
13 pages
STATE OF U.P. & ORS. Vs J.P. CHAURASIA & ORS.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 56 of 1987

27 September 1988
Supreme Court
20 pages
MODULA INDIA Vs KAMAKSHYA SINGH DEO

Bench: RANGNATHAN,S.
Case number: Appeal Civil 173 of 1983

26 September 1988
Supreme Court
4 pages
MADHU GOPAL Vs VI ADDITIONAL DISTRICT JUDGE & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Criminal) 6577 of 1988

26 September 1988
Supreme Court
4 pages
JUGAL KISHORE Vs STATE OF MAHARASHTRA & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 3292 of 1988

26 September 1988
Supreme Court
12 pages
ROOP CHAND ADLAKHA AND ORS. Vs DELHI DEVELOPMENT AUTHORITY AND ORS.

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Appeal Civil 896 of 1988