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05 October 1988
Supreme Court 8 pages FIRM SAGARMAL VISHNU BHAGWAN Vs GAURI SHANKAR AND ORS.
Bench: NATRAJAN,S. (J) |
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05 October 1988
Supreme Court 5 pages GIRJA SHANKAR TIWARI AND ANR. Vs HIRDAY RANJAN CHAKRABORTY AND ANR.
Bench: MUKHARJI,SABYASACHI (J) |
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04 October 1988
Supreme Court 7 pages ALL INDIA SAINIK SCHOOLS EMPLOYEES ASSOCIATION Vs DEFENCE MINISTER-CUM-CHAIRMAN BOARD OFGOVERNORS, SAINIK SCH
Bench: MISRA RANGNATH |
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04 October 1988
Supreme Court 6 pages MANMOHAN KAUR Vs SURYA KANT BHAGWANDI
Bench: MUKHARJI,SABYASACHI (J) |
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04 October 1988
Supreme Court 5 pages OM PAL. Vs ANAND SWARUP (DEAD BY LRS.)
Bench: NATRAJAN,S. (J) |
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30 September 1988
Supreme Court 8 pages MEMBER-SECRETARY, ANDHRA PRADESH STATEBOARD FOR PREVENTION Vs ANDHRA PRADESH RAYONS LTD. & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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29 September 1988
Supreme Court 14 pages AN ADVOCATE Vs B.B. HARADARA & ORS.
Bench: THAKKAR,M.P. (J) |
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28 September 1988
Supreme Court 5 pages FASIH CHAUDHARY Vs DIRECTOR GENERAL, DOORDARSHAN & ORS.
Case number: Special Leave Petition (Civil) 9814 of 1988 |
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27 September 1988
Supreme Court 12 pages RAKESH CHANDRA NARAYAN ETC.ETC. Vs STATE OF BIHAR ETC.ETC.
Bench: MISRA RANGNATH |
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27 September 1988
Supreme Court 7 pages IKRAMUDDIN AHMED BORAH Vs SUPERINTENDENT OF POLICE, DARRANG & OTHERS
Bench: OJHA,N.D. (J) |
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27 September 1988
Supreme Court 13 pages STATE OF U.P. & ORS. Vs J.P. CHAURASIA & ORS.
Bench: SHETTY,K.J. (J) |
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27 September 1988
Supreme Court 20 pages MODULA INDIA Vs KAMAKSHYA SINGH DEO
Bench: RANGNATHAN,S. |
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26 September 1988
Supreme Court 4 pages MADHU GOPAL Vs VI ADDITIONAL DISTRICT JUDGE & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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26 September 1988
Supreme Court 4 pages JUGAL KISHORE Vs STATE OF MAHARASHTRA & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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26 September 1988
Supreme Court 12 pages ROOP CHAND ADLAKHA AND ORS. Vs DELHI DEVELOPMENT AUTHORITY AND ORS.
Bench: VENKATACHALLIAH,M.N. (J) |