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23 August 1988
Supreme Court 4 pages SMT. SAVITHRAMMA Vs CECIL NARONHA & ANR.
Bench: SINGH,K.N. (J) |
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23 August 1988
Supreme Court 4 pages DR. RAMESH CHANDRA SINHA Vs STATE OF BIHAR & ORS.
Bench: DUTT,M.M. (J) |
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23 August 1988
Supreme Court 7 pages STATE OF PUNJAB AND ORS. Vs OM PRAKASH BALDEV KRISHAN
Bench: SEN,A.P. (J) |
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23 August 1988
Supreme Court 10 pages NYADAR SINGH & ANR. Vs UNION OF INDIA & ORS.
Bench: VENKATACHALLIAH,M.N. (J) |
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22 August 1988
Supreme Court 7 pages ATMA RAM MITTAL Vs ISHWAR SINGH PUNlA
Bench: MUKHARJI,SABYASACHI (J) |
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19 August 1988
Supreme Court 3 pages AMAR SINGH & ANR. Vs ASSTT. DIRECTOR OF CONSOLIDATION & ORS.
Bench: SHARMA,L.M. (J) |
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18 August 1988
Supreme Court 8 pages M.L. JAIN Vs UNION OF INDIA
Bench: SEN,A.P. (J) |
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18 August 1988
Supreme Court 9 pages GOVERNING BODY, ST. ANTHONY'S COLLEGE,SHILLONG & ORS. Vs REV. FR. PAUL PETTA OF SHILLONG EASTKHASl HILLS.
Case number: Appeal (civil) 3917 of 1986 |
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18 August 1988
Supreme Court 5 pages KIRAN BEDI & ORS. Vs COMMITTEE OF INQUIRY & ANR.
Bench: VENKATARAMIAH,E.S. (J) |
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17 August 1988
Supreme Court 11 pages SUB DIVISIONAL OFFICER & ORS. ETC. Vs DR. MEHAR SINGH AND ORS. ETC.
Bench: RANGNATHAN,S. |
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17 August 1988
Supreme Court 10 pages STATE OF MAHARASHTRA & ORS. ETC. Vs MADHUKAR BALKRISHNA BADIYA & ORS. ETC.
Bench: MUKHARJI,SABYASACHI (J) |
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16 August 1988
Supreme Court 6 pages STATE OF RAJASTHAN Vs M/S R.S. SHARMA & CO.
Bench: MUKHARJI,SABYASACHI (J) |
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16 August 1988
Supreme Court 3 pages COLLECTOR OF CENTRAL EXCISE, CHANDIGARH Vs DOABA CO-OPERATIVE SUGAR MILLS LTD.,JALANDHAR
Bench: MUKHARJI,SABYASACHI (J) |
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16 August 1988
Supreme Court 8 pages ACHYUT SHIVRAM GOKHALE Vs REGIONAL TRANSPORT OFFICER & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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16 August 1988
Supreme Court 4 pages NEELAKANTAN & BROS. CONSTRUCTION Vs SUPERINTENDING ENGINEER, NATIONAL HIGHWAYS,SALEM & ORS.
Bench: MUKHARJI,SABYASACHI (J) |