Showing 32551 - 32565 of 41947 judgements
23 August 1988
Supreme Court
4 pages
SMT. SAVITHRAMMA Vs CECIL NARONHA & ANR.

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 2277 of 1986

23 August 1988
Supreme Court
4 pages
DR. RAMESH CHANDRA SINHA Vs STATE OF BIHAR & ORS.

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 39 of 1981

23 August 1988
Supreme Court
7 pages
STATE OF PUNJAB AND ORS. Vs OM PRAKASH BALDEV KRISHAN

Bench: SEN,A.P. (J)
Case number: Appeal Civil 776 of 1988

23 August 1988
Supreme Court
10 pages
NYADAR SINGH & ANR. Vs UNION OF INDIA & ORS.

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Appeal Civil 3003 of 1988

22 August 1988
Supreme Court
7 pages
ATMA RAM MITTAL Vs ISHWAR SINGH PUNlA

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 3081 of 1988

19 August 1988
Supreme Court
3 pages
AMAR SINGH & ANR. Vs ASSTT. DIRECTOR OF CONSOLIDATION & ORS.

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 2791 of 1988

18 August 1988
Supreme Court
8 pages
M.L. JAIN Vs UNION OF INDIA

Bench: SEN,A.P. (J)
Case number: Writ Petition (Civil) 16093 of 1984

18 August 1988
Supreme Court
9 pages
GOVERNING BODY, ST. ANTHONY'S COLLEGE,SHILLONG & ORS. Vs REV. FR. PAUL PETTA OF SHILLONG EASTKHASl HILLS.

Case number: Appeal (civil) 3917 of 1986

18 August 1988
Supreme Court
5 pages
KIRAN BEDI & ORS. Vs COMMITTEE OF INQUIRY & ANR.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition (Civil) 626 of 1988

17 August 1988
Supreme Court
11 pages
SUB DIVISIONAL OFFICER & ORS. ETC. Vs DR. MEHAR SINGH AND ORS. ETC.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 1888 of 1982

17 August 1988
Supreme Court
10 pages
STATE OF MAHARASHTRA & ORS. ETC. Vs MADHUKAR BALKRISHNA BADIYA & ORS. ETC.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1631 of 1987

16 August 1988
Supreme Court
6 pages
STATE OF RAJASTHAN Vs M/S R.S. SHARMA & CO.

Bench: MUKHARJI,SABYASACHI (J)
Case number: C.A. No.-003054-003054 / 1988
Diary number: 68450 / 1988
Advocates: B. D. SHARMA Vs

16 August 1988
Supreme Court
3 pages
COLLECTOR OF CENTRAL EXCISE, CHANDIGARH Vs DOABA CO-OPERATIVE SUGAR MILLS LTD.,JALANDHAR

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 283 of 1988

16 August 1988
Supreme Court
8 pages
ACHYUT SHIVRAM GOKHALE Vs REGIONAL TRANSPORT OFFICER & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1622 of 1987

16 August 1988
Supreme Court
4 pages
NEELAKANTAN & BROS. CONSTRUCTION Vs SUPERINTENDING ENGINEER, NATIONAL HIGHWAYS,SALEM & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 11650 of 1987