Showing 32536 - 32550 of 41947 judgements
30 August 1988
Supreme Court
4 pages
COMMISSIONER OF SALES TAX, U.P. Vs RAI BHARAT DAS & BROS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2456 of 1986

30 August 1988
Supreme Court
5 pages
SMT. ANGURI & ORS. Vs JIWAN DASS & ANR.

Bench: KANIA,M.H.
Case number: Appeal Civil 532 of 1986

29 August 1988
Supreme Court
18 pages
SUPREME COURT LEGAL AID COMMITTEE Vs UNION OF INDIA .

Bench: MISRA RANGNATH
Case number: W.P.(Crl.) No.-001451-001451 / 1985
Diary number: 65940 / 1985
Advocates: Vs P. PARMESWARAN

29 August 1988
Supreme Court
7 pages
AJAY CANU Vs UNION OF INDIA & ORS.

Bench: DUTT,M.M. (J)
Case number: Special Leave Petition (Civil) 1252 of 1988

29 August 1988
Supreme Court
5 pages
SECRETARY TO THE GOVERNMENT, TRANSPORT DEPTT. MADRAS Vs MUNUSWAMY MUDALIAR & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 3250 of 1988

29 August 1988
Supreme Court
4 pages
ADlTYA MILLS LTD. Vs UNION OF INDIA

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2124 of 1984

29 August 1988
Supreme Court
7 pages
P & T SCHEDULED CASTE/TRIBE EMPLOYEES' WELFAREASSOCIATION ( Vs UNION OF INDlA & ORS.

Case number: Writ Petition (Civil) 1003 of 1984

29 August 1988
Supreme Court
2 pages
SURESH RAGHO DESAI & ANR Vs SMT. VIJAYA VINAYAK GHAG & ANR.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 2391 of 1987

26 August 1988
Supreme Court
4 pages
GHAZIABAD DEVELOPMENT AUTHORITY Vs ANOOP SINGH

Bench: MUKHARJI,SABYASACHI (J)
Case number: C.A. No.-005101-005101 / 1996
Diary number: 82399 / 1993
Advocates: SUDHIR KULSHRESHTHA Vs BINA GUPTA

26 August 1988
Supreme Court
9 pages
STATE OF U.P. Vs ANIL SINGH

Bench: SHETTY,K.J. (J)
Case number: Appeal Criminal 671 of 1988

26 August 1988
Supreme Court
6 pages
Y.K. MEHTA AND ORS. Vs UNlON OF INDIA & ANR.

Bench: DUTT,M.M. (J)
Case number: Writ Petition (Civil) 1239 of 1979

26 August 1988
Supreme Court
7 pages
KANPUR SURAKSHA KARAMCHARI UNION (REGD.) Vs UNION OF INDIA & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition (Civil) 245 of 1986

25 August 1988
Supreme Court
5 pages
JHUMMAMAL ALIAS DEVANDAS Vs STATE OF MADHYA PRADESH & ORS.

Case number: Appeal (crl.) 139 of 1987

25 August 1988
Supreme Court
6 pages
HARI KISHAN & ANR. Vs SUKHBIR SINGH & ORS.

Bench: SHETTY,K.J. (J)
Case number: Appeal Criminal 74 of 1986

25 August 1988
Supreme Court
4 pages
STATE OF ORISSA & ORS. Vs LALL BROTHERS

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 7396 of 1987