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30 August 1988
Supreme Court 4 pages COMMISSIONER OF SALES TAX, U.P. Vs RAI BHARAT DAS & BROS.
Bench: MUKHARJI,SABYASACHI (J) |
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30 August 1988
Supreme Court 5 pages SMT. ANGURI & ORS. Vs JIWAN DASS & ANR.
Bench: KANIA,M.H. |
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29 August 1988
Supreme Court 18 pages SUPREME COURT LEGAL AID COMMITTEE Vs UNION OF INDIA .
Bench: MISRA RANGNATH |
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29 August 1988
Supreme Court 7 pages AJAY CANU Vs UNION OF INDIA & ORS.
Bench: DUTT,M.M. (J) |
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29 August 1988
Supreme Court 5 pages SECRETARY TO THE GOVERNMENT, TRANSPORT DEPTT. MADRAS Vs MUNUSWAMY MUDALIAR & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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29 August 1988
Supreme Court 4 pages ADlTYA MILLS LTD. Vs UNION OF INDIA
Bench: MUKHARJI,SABYASACHI (J) |
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29 August 1988
Supreme Court 7 pages P & T SCHEDULED CASTE/TRIBE EMPLOYEES' WELFAREASSOCIATION ( Vs UNION OF INDlA & ORS.
Case number: Writ Petition (Civil) 1003 of 1984 |
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29 August 1988
Supreme Court 2 pages SURESH RAGHO DESAI & ANR Vs SMT. VIJAYA VINAYAK GHAG & ANR.
Bench: MUKHARJI,SABYASACHI (J) |
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26 August 1988
Supreme Court 4 pages GHAZIABAD DEVELOPMENT AUTHORITY Vs ANOOP SINGH
Bench: MUKHARJI,SABYASACHI (J) |
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26 August 1988
Supreme Court 9 pages STATE OF U.P. Vs ANIL SINGH
Bench: SHETTY,K.J. (J) |
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26 August 1988
Supreme Court 6 pages Y.K. MEHTA AND ORS. Vs UNlON OF INDIA & ANR.
Bench: DUTT,M.M. (J) |
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26 August 1988
Supreme Court 7 pages KANPUR SURAKSHA KARAMCHARI UNION (REGD.) Vs UNION OF INDIA & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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25 August 1988
Supreme Court 5 pages JHUMMAMAL ALIAS DEVANDAS Vs STATE OF MADHYA PRADESH & ORS.
Case number: Appeal (crl.) 139 of 1987 |
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25 August 1988
Supreme Court 6 pages HARI KISHAN & ANR. Vs SUKHBIR SINGH & ORS.
Bench: SHETTY,K.J. (J) |
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25 August 1988
Supreme Court 4 pages STATE OF ORISSA & ORS. Vs LALL BROTHERS
Bench: MUKHARJI,SABYASACHI (J) |