Showing 32491 - 32505 of 41947 judgements
23 September 1988
Supreme Court
4 pages
DHIRENDRA KUMAR GARG AND ORS. Vs SMT. SUGANDHI BAI JAIN & ORS.

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 350 of 1977

23 September 1988
Supreme Court
9 pages
K. ACHUTA BHAT Vs VEERAMANANI MANGA DEVI

Case number: Appeal (civil) 2648 of 1982

23 September 1988
Supreme Court
21 pages
RELIANCE PETROCHEMICALS LTD. Vs PROPRIETORS OF INDIAN EXPRESS NEWSPAPERS,BOMBAY PVT. LTD. &

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 21903 of 1988

23 September 1988
Supreme Court
10 pages
SUBHASH KUMAR LATA Vs R.C. CHHIBA & ANR.

Bench: NATRAJAN,S. (J)
Case number: Appeal Civil 1594 of 1986

22 September 1988
Supreme Court
7 pages
UNION OF INDIA & ORS. Vs SOMASUNDRAM VISWANATH & ORS.

Case number: Appeal (civil) 3273 of 1988

22 September 1988
Supreme Court
29 pages
P.M. ASHWATHANARAYANA SETTY & ORS. ETC. ETC. Vs STATE OF KARNATAKA & ORS.

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Special Leave Petition (Civil) 2604 of 1988

21 September 1988
Supreme Court
4 pages
SUBE SINGH & ORS. ETC. ETC. Vs STATE OF HARYANA & ORS.

Bench: MISRA RANGNATH
Case number: Writ Petition (Civil) 701 of 1987

19 September 1988
Supreme Court
8 pages
A.V.R. & CO. & ORS. Vs FAIRFIELD COOPERATIVE HOUSING SOCIETYLTD. & ORS

Bench: RAY,B.C. (J)
Case number: Appeal Civil 472 of 1985

19 September 1988
Supreme Court
9 pages
BHARAT GENERAL & TEXTILE INDUSTRIESLTD. & ORS. Vs STATE OF MAHARASHTRA & ORS.

Bench: NATRAJAN,S. (J)
Case number: Writ Petition (Civil) 1521 of 1987

19 September 1988
Supreme Court
11 pages
HINDUSTAN PETROLEUM CORPORATION LTD. & ANR. Vs SHYAM CO OPERATIVE HOUSING SOCIETY & ORS.

Bench: SEN,A.P. (J)
Case number: Transfer Petition (Civil) 7 of 1987

19 September 1988
Supreme Court
3 pages
HINDUSTAN THOMPSON ASSOCIATES LTD. Vs MRS. MAYA INDERSON ISRANI & ORS.

Bench: RAY,B.C. (J)
Case number: Appeal Civil 567 of 1987

19 September 1988
Supreme Court
7 pages
DR. M.C. BINDAL Vs R . C . SINGH & ORS .

Bench: RAY,B.C. (J)
Case number: Appeal Civil 3797 of 1984

19 September 1988
Supreme Court
9 pages
SMT. KRISHNA RAJPAL BHATIA & ORS. Vs MISS LEELA H. ADVANI & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 1945 of 1984

19 September 1988
Supreme Court
22 pages
STATE OF KERALA AND ORS. Vs K.G. MADHAVAN PILLAI AND ORS.

Bench: NATRAJAN,S. (J)
Case number: Appeal Civil 1407 of 1988

19 September 1988
Supreme Court
13 pages
NAVNIT R. KAMANI & ORS. Vs R.R. KAMANI

Bench: THAKKAR,M.P. (J)
Case number: Special Leave Petition (Civil) 3805 of 1987