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23 September 1988
Supreme Court 4 pages DHIRENDRA KUMAR GARG AND ORS. Vs SMT. SUGANDHI BAI JAIN & ORS.
Bench: SHARMA,L.M. (J) |
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23 September 1988
Supreme Court 9 pages K. ACHUTA BHAT Vs VEERAMANANI MANGA DEVI
Case number: Appeal (civil) 2648 of 1982 |
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23 September 1988
Supreme Court 21 pages RELIANCE PETROCHEMICALS LTD. Vs PROPRIETORS OF INDIAN EXPRESS NEWSPAPERS,BOMBAY PVT. LTD. &
Bench: MUKHARJI,SABYASACHI (J) |
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23 September 1988
Supreme Court 10 pages SUBHASH KUMAR LATA Vs R.C. CHHIBA & ANR.
Bench: NATRAJAN,S. (J) |
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22 September 1988
Supreme Court 7 pages UNION OF INDIA & ORS. Vs SOMASUNDRAM VISWANATH & ORS.
Case number: Appeal (civil) 3273 of 1988 |
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22 September 1988
Supreme Court 29 pages P.M. ASHWATHANARAYANA SETTY & ORS. ETC. ETC. Vs STATE OF KARNATAKA & ORS.
Bench: VENKATACHALLIAH,M.N. (J) |
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21 September 1988
Supreme Court 4 pages SUBE SINGH & ORS. ETC. ETC. Vs STATE OF HARYANA & ORS.
Bench: MISRA RANGNATH |
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19 September 1988
Supreme Court 8 pages A.V.R. & CO. & ORS. Vs FAIRFIELD COOPERATIVE HOUSING SOCIETYLTD. & ORS
Bench: RAY,B.C. (J) |
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19 September 1988
Supreme Court 9 pages BHARAT GENERAL & TEXTILE INDUSTRIESLTD. & ORS. Vs STATE OF MAHARASHTRA & ORS.
Bench: NATRAJAN,S. (J) |
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19 September 1988
Supreme Court 11 pages HINDUSTAN PETROLEUM CORPORATION LTD. & ANR. Vs SHYAM CO OPERATIVE HOUSING SOCIETY & ORS.
Bench: SEN,A.P. (J) |
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19 September 1988
Supreme Court 3 pages HINDUSTAN THOMPSON ASSOCIATES LTD. Vs MRS. MAYA INDERSON ISRANI & ORS.
Bench: RAY,B.C. (J) |
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19 September 1988
Supreme Court 7 pages DR. M.C. BINDAL Vs R . C . SINGH & ORS .
Bench: RAY,B.C. (J) |
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19 September 1988
Supreme Court 9 pages SMT. KRISHNA RAJPAL BHATIA & ORS. Vs MISS LEELA H. ADVANI & ORS.
Bench: SEN,A.P. (J) |
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19 September 1988
Supreme Court 22 pages STATE OF KERALA AND ORS. Vs K.G. MADHAVAN PILLAI AND ORS.
Bench: NATRAJAN,S. (J) |
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19 September 1988
Supreme Court 13 pages NAVNIT R. KAMANI & ORS. Vs R.R. KAMANI
Bench: THAKKAR,M.P. (J) |