Showing 32461 - 32475 of 41947 judgements
27 October 1988
Supreme Court
9 pages
STATE OF ANDHRA PRADESH & ANR. Vs BALAJANGAM SUBBARAJAMMA

Bench: SHETTY,K.J. (J)
Case number: Special Leave Petition (Civil) 1783 of 1988

26 October 1988
Supreme Court
4 pages
COLLECTOR OF CENTRAL EXCISE,GUNTUR Vs ANDHRA SUGAR LTD.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1568 of 1988

26 October 1988
Supreme Court
4 pages
COLLECTOR OF CENTRAL EXCISE, BARODA Vs KOSAN METAL PRODUCTS LIMITED

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1571 of 1988

26 October 1988
Supreme Court
8 pages
NATIONAL AGRICULTURAL COOPERATIVE MARKETINGFEDERATlON OF IN Vs ALIMENTA S.A.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 6536 of 1988

14 October 1988
Supreme Court
5 pages
UNITED OFFSET PROCESS PVT. LTD. Vs ASSTT. COLLECTOR OF CUSTOMS, BOMBAY AND ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2129 of 1984

14 October 1988
Supreme Court
5 pages
MUKUND LAL & ANR. Vs UNION OF INDIA & ANR.

Bench: THAKKAR,M.P. (J)
Case number: Appeal Criminal 49 of 1987

14 October 1988
Supreme Court
6 pages
S.B. ABDUL AZEEZ (BY LRS.) Vs M. MANIYAPPA SETTY & ANR.

Bench: NATRAJAN,S. (J)
Case number: Appeal Civil 1006 of 1980

14 October 1988
Supreme Court
9 pages
JAWAHARLAL WADHWA AND ANOTHER Vs HARIPADA CHAKROBERTY

Bench: KANIA,M.H.
Case number: Appeal Civil 2678 of 1985

11 October 1988
Supreme Court
0 pages
TRIVENIBEN & ORS. Vs STATE OF PUNJAB

Bench: G.L. OZA,M.M. DUTT,K.N. SINGH,K.J. SHETTY,L.M. SHARMA
Case number: Writ Petition (crl.) 1566 of 1985

11 October 1988
Supreme Court
5 pages
MAHARASHTRA STATE COOPERATIVE COTTONGROWERS MARKETING FEDER Vs SHRIPATI PANDURANG KHADE & ORS. ETC.

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 3719 of 1987

11 October 1988
Supreme Court
8 pages
STATE OF RAJASTHAN & ANR. Vs DR. ASHOK KUMAR GUPTA & ORS.

Bench: THAKKAR,M.P. (J)
Case number: Appeal Civil 2461 of 1987

11 October 1988
Supreme Court
10 pages
TARSEM LAL GAUTAM & ANOTHER Vs STATE BANK OF PATIALA AND OTHERS

Bench: MISRA RANGNATH
Case number: Writ Petition (Civil) 13369 of 1984

10 October 1988
Supreme Court
11 pages
STATE OF BIHAR Vs MURAD ALI KHAN, FARUKH SALAUDDIN & VIKRAMSINGH

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Appeal Criminal 551 of 1988

10 October 1988
Supreme Court
9 pages
VIDYA DHAR PANDE Vs VIDYUT GRIH SIKSHA SAMITI & ORS.

Bench: RAY,B.C. (J)
Case number: Appeal Civil 1697 of 1973

06 October 1988
Supreme Court
7 pages
GANGARAM Vs N. SHANKAR REDDY

Bench: NATRAJAN,S. (J)
Case number: Appeal Civil 537 of 1978