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03 November 1988
Supreme Court 6 pages SMT. KULDIP KAUR Vs SURINDER SINGH AND ANR.
Bench: THAKKAR,M.P. (J) |
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02 November 1988
Supreme Court 12 pages AMAR SINGH JAGRAM (DEAD) BY LRS. Vs CHANDGI S/O DEEP CHAND
Bench: THAKKAR,M.P. (J) |
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02 November 1988
Supreme Court 5 pages LORD JAGANNATH THROUGH JAGANNATH SINARINARASINGH DAS MAHAPA Vs STATE OF ORISSA & ORS.
Bench: SHARMA,L.M. (J) |
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02 November 1988
Supreme Court 6 pages UNION OF INDIA AND ORS. Vs SANTIRAM GHOSH AND ORS.
Bench: DUTT,M.M. (J) |
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01 November 1988
Supreme Court 7 pages AMMAL CHANDRA DUTT Vs IIND ADDL. DISST. JUDGE & ORS.
Bench: NATRAJAN,S. (J) |
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31 October 1988
Supreme Court 9 pages SMT. SAIYADA MOSSARRAT Vs HINDUSTAN STEEL LTD: BHILLAI STEEL PLANT,BHILLAI (M.P.) & O
Bench: THAKKAR,M.P. (J) |
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31 October 1988
Supreme Court 7 pages S. S. KARMALKAR & OTHERS ETC. Vs IBRAHIM HUSSENI TAMBOLI & OTHERS ETC.
Bench: DUTT,M.M. (J) |
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31 October 1988
Supreme Court 7 pages KARAM CHAND Vs HARYANA STATE ELECTRICITY BOARD & ORS.
Bench: RAY,B.C. (J) |
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28 October 1988
Supreme Court 7 pages KALIYAPPAN Vs STATE OF KERALA & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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28 October 1988
Supreme Court 11 pages DELHI WATER SUPPLY AND SEWAGE DISPOSALCOMMITTEE AND ORS. Vs R.K. KASHYAP AND OR8.
Bench: SHETTY,K.J. (J) |
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28 October 1988
Supreme Court 15 pages U.P. HOTELS ETC. Vs U.P. STATE ELECTRICITY BOARD
Bench: MUKHARJI,SABYASACHI (J) |
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28 October 1988
Supreme Court 10 pages N.M. GOEL & CO. Vs SALES TAX OFFICER, RAJNANDGAON & ANR.
Bench: MUKHARJI,SABYASACHI (J) |
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27 October 1988
Supreme Court 14 pages STATE OF KERALA Vs ATTESEE (AGRO INDUSTRIAl4L, TRADING CORPORATION)
Case number: Appeal (civil) 207 of 1979 |
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27 October 1988
Supreme Court 26 pages BRIJ SUNDER KAPOOR ETC. ETC. Vs IST ADDITIONAL DISTRICT JUDGE & ORS.
Bench: RANGNATHAN,S. |
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27 October 1988
Supreme Court 5 pages COLLECTOR OF CENTRAL EXCISE Vs CALCUTTA STEEL INDUSTRIES AND ORS.
Bench: THAKKAR,M.P. (J) |