Showing 32431 - 32445 of 41947 judgements
28 November 1988
Supreme Court
4 pages
COLLECTOR OF CENTRAL EXCISE, CALCUTTA Vs JAY ENGINEERING WORKS LTD.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1630 of 1988

25 November 1988
Supreme Court
11 pages
AYYA ALIAS AYUB Vs STATE OF U.P. & ANR.

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Writ Petition (Civil) 210 of 1988

24 November 1988
Supreme Court
6 pages
DR. MRS. SHEELA ASHOK PATWARDHAN Vs DEAN, DR. V.M. MEDICAL COLLEGE, SOLAPUR, & ORS.

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 4128 of 1988

24 November 1988
Supreme Court
7 pages
P.K.K. SHAMSUDEEN Vs K.A.M. MAPPILLAI MOHINDEEN & ORS.

Bench: NATRAJAN,S. (J)
Case number: Special Leave Petition (Civil) 12662 of 1988

22 November 1988
Supreme Court
6 pages
H.L. TREHAN AND ORS. ETC. Vs UNION OF INDIA AND ORS. ETC.

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 3518 of 1979

22 November 1988
Supreme Court
11 pages
STATE OF PUNJAB & ORS. Vs KAILASH NATH ETC.

Bench: OJHA,N.D. (J)
Case number: Appeal Criminal 422 of 1988

22 November 1988
Supreme Court
12 pages
COLLECTOR OF CENTRAL EXCISE, BOMBAY-I & ANR. Vs PARLE EXPORTS (P) LTD.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 3680 of 1987

21 November 1988
Supreme Court
4 pages
AMANJIT SINGH GILL ETC. Vs DIRECTOR GENERAL OF HEALTH SERVICES ETC.

Bench: DUTT,M.M. (J)
Case number: Writ Petition (Civil) 1071 of 1988

18 November 1988
Supreme Court
9 pages
ANDHRA KESARI EDUCATIONAL SOCY. Vs DIRECTOR OF SCHOOL EDN. .

Bench: SHETTY,K.J. (J)
Case number: C.A. No.-000293-000293 / 1988
Diary number: 60193 / 1988
Advocates: M. QAMARUDDIN Vs

16 November 1988
Supreme Court
7 pages
RACHAPPA GURUADAPPA BIJAPUR Vs GURUSIDDAPPA NURANIAPPA & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 10264 of 1988

15 November 1988
Supreme Court
5 pages
ELSON MACHINES (P) LTD. Vs COLLECTOR OF CENTRAL EXCISE

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 603 of 1985

14 November 1988
Supreme Court
7 pages
RAMSHARAN AUTYANUPRASI & ANR. Vs UNION OF INDIA & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Writ Petition (Civil) 442 of 1988

08 November 1988
Supreme Court
2 pages
RAGHUNATH THAKUR Vs STATE OF BIHAR & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 4031 of 1988

04 November 1988
Supreme Court
39 pages
UJAGAR PRINTS Vs UNION OF INDIA

Bench: PATHAK, R.S. (CJ),MUKHARJI, SABYASACHI (J),NATRAJAN, S. (J),VENKATACHALLIAH, M.N. (J),RANGNATHAN, S.
Case number: W.P.(C) No.-012183-012183 / 1985
Diary number: 65782 / 1985
Advocates: J. S. WAD Vs P. PARMESWARAN

04 November 1988
Supreme Court
31 pages
POMAL KANJI GOVINDJI Vs HIRALAL DEVSLI KANSARA

Bench: MUKHARJI,SABYASACHI (J)
Case number: C.A. No.-009993-009993 / 1983
Diary number: 64785 / 1983