Showing 32416 - 32430 of 41947 judgements
02 January 1989
Supreme Court
5 pages
RUP DIAMONDS & ORS. Vs UNION OF INDIA AND ORS.

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Writ Petition (Civil) 411 of 1987

02 January 1989
Supreme Court
9 pages
UNION OF INDIA & ORS. Vs SUKSHA INTERNATIONAL AND NUTAN GEMS & ANR.

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Appeal Civil 8 of 1989

16 December 1988
Supreme Court
12 pages
KEHAR SINGH AND ANR. ETC. Vs UNION OF INDIA and ANR.

Bench: PATHAK, R.S. (CJ),VENKATARAMIAH, E.S. (J),MISRA RANGNATH,VENKATACHALLIAH, M.N. (J),OJHA, N.D. (J)
Case number: Writ Petition(Criminal) 526 of 1988

16 December 1988
Supreme Court
8 pages
PIYUSH KANTILAL MEHTA Vs COMMISSIONER OF POLICE, AHMEDABAD CITY AND ANOTHER

Bench: DUTT,M.M. (J)
Case number: Special Leave Petition (Criminal) 403 of 1988

15 December 1988
Supreme Court
5 pages
UNION OF INDIA & ORS. Vs K.S. SUBRAMANIAN

Case number: Appeal (civil) 212 of 1975

15 December 1988
Supreme Court
7 pages
STATE (DELHI ADMN.) Vs JAGJIT SINGH

Bench: RAY,B.C. (J)
Case number: Appeal Criminal 640 of 1988

13 December 1988
Supreme Court
12 pages
PETRON ENGINEERING CONSTRUCTION PVT.LTD. & ANOTHER Vs CENTER BOARD OF DIRECT TAXES & OTHERS

Case number: Appeal (civil) 3531 of 1988

12 December 1988
Supreme Court
5 pages
GOVT. OF INDIA, REPRESENTED BY SECRETARY,MINISTRY OF FINANC Vs DHANALAKSHMI PAPER AND BOARD MILLSTIRUCHIRUPALLI

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 6 of 1976

12 December 1988
Supreme Court
9 pages
A SECRETARY, REGIONAL TRANSPORT AUTHORITY,BANGALORE AND ANO Vs D.P. SHARMA AND OTHERS

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 3337 of 1982

09 December 1988
Supreme Court
6 pages
HARIDAS AMARCHAND SHAH OF BOMBAY Vs K.L. VERMA & ORS.

Bench: RAY,B.C. (J)
Case number: Appeal Criminal 627 of 1988

06 December 1988
Supreme Court
6 pages
SMT. ANGOORI DEVI FOR RAM RATAN Vs UNION OF INDIA & ORS.

Bench: SHETTY,K.J. (J)
Case number: Writ Petition (Civil) 353 of 1988

02 December 1988
Supreme Court
11 pages
R.M. RAMUAL Vs STATE OF HIMACHAL PRADESH ORS.

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 6144 of 1983

30 November 1988
Supreme Court
5 pages
HARI SHANKAR GAUR AND ANR. ETC. Vs DELHI TRANSPORT CORPORATION AND ORS.

Bench: OZA,G.L. (J)
Case number: Writ Petition (Civil) 1244 of 1986

28 November 1988
Supreme Court
4 pages
COLLECTOR OF CENTRAL EXCISE. COIMBATORE Vs PROTEIN PRODUCTS OF INDIA LTD.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 1420 of 1988

28 November 1988
Supreme Court
8 pages
MADAN & CO. Vs WAZIR JAIVIR CHAND

Bench: RANGNATHAN,S.
Case number: Appeal Civil 4146 of 1985