Judgements

SMT. LATA KAMAT Vs VILAS

Bench: OZA,G.L. (J)
Case number: Appeal Civil 708 of 1988

ROOP CHAND Vs GOPI CHAND THALIA

Bench: NATRAJAN,S. (J)
Case number: Appeal Civil 855 of 1978

COMMISSIONER OF INCOME TAX, BOMBAY Vs RASIKLAL MANEKLAL (H.U.F.) & ORS.

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 1905 of 1974

BANSIDHAR AND OTHERS Vs STATE OF RAJASTHAN AND OTHERS

Bench: PATHAK, R.S. (CJ),VENKATARAMIAH, E.S. (J),MISRA RANGNATH,KANIA, M.H.,VENKATACHALLIAH, M.N. (J)
Case number: Appeal Civil 2037 of 1977

RAM PRASAD YADAV & ORS. Vs CHAIRMAN, BOMBAY PORT TRUST & ORS.

Bench: PATHAK,R.S. (CJ)
Case number: Special Leave Petition (Civil) 29201 of 1988

SHUBHLAXMI MILLS LIMITED Vs ADDITIONAL COMMISSIONER OF INCOME-TAX,GUJARAT

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 47 of 1975

SHAKUNTALABAI & ANR. Vs L.V. KULKARNI & ANR.

Bench: SAIKIA,K.N. (J)
Case number: Appeal Civil 3373 of 1979

JAYANTBHAI MANUBHAI PATEL AND OTHERS Vs ARUN SUBODHBHAI MEHTA AND OTHERS

Bench: KANIA,M.H.
Case number: Appeal Civil 1994 of 1989

COMMISSIONER OF WEALTH TAX BOMBAYAND ANOTHER Vs MRS. KASTURBAI WALCHAND & OTHERS

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 88 of 1974

KOTHANDRAN SPG. MILLS PVT. LTD. & ANR. Vs UNION OF INDIA & ORS.

Bench: PATHAK, R.S. (CJ),VENKATARAMIAH, E.S. (J),MISRA RANGNATH,VENKATACHALLIAH, M.N. (J),OJHA, N.D. (J)
Case number: Writ Petition (Civil) 162 of 1977

PALURU RAMKRISHNAIAH & ORS. ETC. Vs UNION OF INDIA & ANR.

Bench: OJHA,N.D. (J)
Case number: Writ Petition (Civil) 530 of 1983

ALL INDIA DEMOCRATIC WOMEN'S ASSOCIATION ANDJANWADI SAMITI Vs UNION OF INDIA & ORS.

SUPREME COURT LEGAL AID COMMITTEE Vs UNION OF INDIA & ORS.

Case number: Special Leave Petition (Criminal) 1451 of 1985

DHARAMDAS SHAMLAL AGARWAL Vs POLICE COMMISSIONER & ANR.

Bench: PANDIAN,S.R. (J)
Case number: Writ Petition (Civil) 537 of 1988

CHHAGAN BAGWAN KAHAR Vs N.L. KALNA & ORS.

Bench: PANDIAN,S.R. (J)
Case number: Writ Petition (Civil) 61 of 1989