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15 March 1989
Supreme Court 4 pages MRS. ARUNDHATI BALKRISHNA Vs COMMISSIONER OF INCOME TAX
Bench: PATHAK,R.S. (CJ) |
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15 March 1989
Supreme Court 9 pages AYURVEDA PHARMACY & ANR. Vs STATE OF TAMIL NADU
Bench: PATHAK,R.S. (CJ) |
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14 March 1989
Supreme Court 22 pages UNION OF INDIA ETC. Vs PARMA NAND ETC.
Bench: SHETTY,K.J. (J) |
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14 March 1989
Supreme Court 6 pages UNION OF INDIA AND OTHERS ETC. Vs N.S. SEKHAWAT AND OTHERS ETC.
Bench: DUTT,M.M. (J) |
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13 March 1989
Supreme Court 18 pages A.B.C. LAMINART PVT. LTD. & ANR. Vs A.P. AGENCIES, SALEM
Bench: SAIKIA,K.N. (J) |
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13 March 1989
Supreme Court 9 pages MUNSHI SINGH(DEAD) BY LRS. AND ORS. Vs SMT. SOHAN BAI (DEAD) BY LRS.
Bench: OZA,G.L. (J) |
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13 March 1989
Supreme Court 9 pages STATE OF ANDHRA PRADESH & ORS. ETC. ETC. Vs G. SREENIVASA RAO & ORS. ETC. ETC.
Bench: KULDIP SINGH (J) |
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10 March 1989
Supreme Court 11 pages RUBBER HOUSE Vs EXCELLSIOR NEEDLE INDUSTRIES PVT. LTD.
Bench: PANDIAN,S.R. (J) |
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09 March 1989
Supreme Court 3 pages STATE OF MAHARASHTRA & ANR. Vs SALEM HASAN KHAN
Bench: SHARMA,L.M. (J) |
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09 March 1989
Supreme Court 9 pages CARONA SHOE CO. LTD. AND ANR. Vs K.C. BHASKARAN NAIR
Bench: MUKHARJI,SABYASACHI (J) |
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09 March 1989
Supreme Court 10 pages MEWA RAM KANOJIA Vs ALL INDIA INSTITUTE OF MEDICAL SCIENCES & ORS.
Bench: SINGH,K.N. (J) |
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08 March 1989
Supreme Court 4 pages HALLI GOWDA Vs K.S.R.T.C.
Bench: PATHAK,R.S. (CJ) |
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08 March 1989
Supreme Court 8 pages STATE OF MAHARASHTRA Vs JAGANNATH ACHYUT KARANDIKAR
Bench: SHETTY,K.J. (J) |
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08 March 1989
Supreme Court 5 pages SURINDER KUMAR Vs UNION TERRITORY, CHANDIGARH
Bench: AHMADI,A.M. (J) |
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07 March 1989
Supreme Court 13 pages MUNICIPAL CORPORATION OF GREATER BOMBAY & ORS. Vs THUKRAL ANJALI DEOKUMAR & Ors.
Bench: DUTT,M.M. (J) |