Showing 32326 - 32340 of 41947 judgements
15 March 1989
Supreme Court
4 pages
MRS. ARUNDHATI BALKRISHNA Vs COMMISSIONER OF INCOME TAX

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 80 of 1975

15 March 1989
Supreme Court
9 pages
AYURVEDA PHARMACY & ANR. Vs STATE OF TAMIL NADU

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 1868 of 1974

14 March 1989
Supreme Court
22 pages
UNION OF INDIA ETC. Vs PARMA NAND ETC.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 1709 of 1988

14 March 1989
Supreme Court
6 pages
UNION OF INDIA AND OTHERS ETC. Vs N.S. SEKHAWAT AND OTHERS ETC.

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 1909 of 1989

13 March 1989
Supreme Court
18 pages
A.B.C. LAMINART PVT. LTD. & ANR. Vs A.P. AGENCIES, SALEM

Bench: SAIKIA,K.N. (J)
Case number: Appeal Civil 2682 of 1982

13 March 1989
Supreme Court
9 pages
MUNSHI SINGH(DEAD) BY LRS. AND ORS. Vs SMT. SOHAN BAI (DEAD) BY LRS.

Bench: OZA,G.L. (J)
Case number: Appeal Civil 123 of 1985

13 March 1989
Supreme Court
9 pages
STATE OF ANDHRA PRADESH & ORS. ETC. ETC. Vs G. SREENIVASA RAO & ORS. ETC. ETC.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 307 of 1988

10 March 1989
Supreme Court
11 pages
RUBBER HOUSE Vs EXCELLSIOR NEEDLE INDUSTRIES PVT. LTD.

Bench: PANDIAN,S.R. (J)
Case number: Appeal Civil 2789 of 1980

09 March 1989
Supreme Court
3 pages
STATE OF MAHARASHTRA & ANR. Vs SALEM HASAN KHAN

Bench: SHARMA,L.M. (J)
Case number: Appeal Criminal 205 of 1989

09 March 1989
Supreme Court
9 pages
CARONA SHOE CO. LTD. AND ANR. Vs K.C. BHASKARAN NAIR

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1065 of 1987

09 March 1989
Supreme Court
10 pages
MEWA RAM KANOJIA Vs ALL INDIA INSTITUTE OF MEDICAL SCIENCES & ORS.

Bench: SINGH,K.N. (J)
Case number: Writ Petition (Civil) 4611 of 1983

08 March 1989
Supreme Court
4 pages
HALLI GOWDA Vs K.S.R.T.C.

Bench: PATHAK,R.S. (CJ)
Case number: W.P.(C) No.-001325-001325 / 1987
Diary number: 61220 / 1987
Advocates: PETITIONER-IN-PERSON Vs

08 March 1989
Supreme Court
8 pages
STATE OF MAHARASHTRA Vs JAGANNATH ACHYUT KARANDIKAR

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 3037 of 1984

08 March 1989
Supreme Court
5 pages
SURINDER KUMAR Vs UNION TERRITORY, CHANDIGARH

Bench: AHMADI,A.M. (J)
Case number: Appeal Criminal 530 of 1978

07 March 1989
Supreme Court
13 pages
MUNICIPAL CORPORATION OF GREATER BOMBAY & ORS. Vs THUKRAL ANJALI DEOKUMAR & Ors.

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 2792 of 1988