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17 February 1989
Supreme Court 4 pages HARIDEV MISRA Vs JAMUNADAS AGARWAL & ORS.
Bench: KULDIP SINGH (J) |
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16 February 1989
Supreme Court 6 pages M/S. GRAUER & WEIL (INDIA) LTD. ARD Vs THE COLLECTOR OF CENTRAL EXCISE
Bench: SHETTY,K.J. (J) |
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15 February 1989
Supreme Court 9 pages INDIA CARAT PVT. LTD. Vs STATE OF KARNATAKA & ANR.
Bench: NATRAJAN,S. (J) |
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14 February 1989
Supreme Court 7 pages COMMISSIONER OF INCOME TAX, CULCUTTA Vs KARAM CHAND THAPAR & BROS. (P) LTD.
Bench: KANIA,M.H. |
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14 February 1989
Supreme Court 17 pages DEEPAK SIBAL & ORS. Vs PUNJAB UNIVERSITY AND ANOTHER
Bench: DUTT,M.M. (J) |
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14 February 1989
Supreme Court 6 pages COLLECTOR OF CENTRAL EXCISE, HYDERABAD. Vs CHEMPHAR DRUGS & LINIMENTS, HYDERABAD.
Bench: MUKHARJI,SABYASACHI (J) |
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14 February 1989
Supreme Court 14 pages PRABHA MANUFACTURING INDUSTRIALCO-OPERATIVE SOCIETY Vs BANWARI LAL
Bench: RANGNATHAN,S. |
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14 February 1989
Supreme Court 13 pages MITHILESH KUMARI & ANR. Vs PREM BEHARI KHARE
Bench: SAIKIA,K.N. (J) |
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14 February 1989
Supreme Court 18 pages SUDARSAN TRADING CO. Vs GOVT. OF KERALA & ANR.
Bench: MUKHARJI,SABYASACHI (J) |
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14 February 1989
Supreme Court 5 pages UNION CARBIDE CORPORATION Vs UNION OF INDIA AND OTHERS, ETC.
Bench: PATHAK, R.S. (CJ),VENKATARAMIAH, E.S. (J),MISRA RANGNATH,VENKATACHALLIAH, M.N. (J),OJHA, N.D. (J) |
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13 February 1989
Supreme Court 7 pages PUNJAB NATIONAL BANK Vs P.K. MITTAL
Bench: RANGNATHAN,S. |
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10 February 1989
Supreme Court 6 pages A.R. KRISHNAMURTHY & ANR. Vs C.I.T. MADRAS
Bench: KULDIP SINGH (J) |
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10 February 1989
Supreme Court 7 pages INCOME TAX OFFICER, AZAMGARH & ANR. Vs MEWALAL DWARKA PRASAD & VICE VERSA
Case number: Appeal (civil) 1970 of 1975 |
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10 February 1989
Supreme Court 7 pages COMMISSIONER OF INCOME TAX, LUCKNOW Vs U.P. COOPERATIVE FEDERATION LTD.
Case number: Appeal (civil) 1228 of 1975 |
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09 February 1989
Supreme Court 7 pages K. SRINIVASA RAO Vs K.M. NARASIMHAIAH GOPAL KRISHNA
Bench: KANIA,M.H. |