Showing 32356 - 32370 of 41947 judgements
17 February 1989
Supreme Court
4 pages
HARIDEV MISRA Vs JAMUNADAS AGARWAL & ORS.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 912 of 1989

16 February 1989
Supreme Court
6 pages
M/S. GRAUER & WEIL (INDIA) LTD. ARD Vs THE COLLECTOR OF CENTRAL EXCISE

Bench: SHETTY,K.J. (J)
Case number: C.A. No.-000785-000785 / 1986
Diary number: 67784 / 1986
Advocates: GAGRAT AND CO Vs

15 February 1989
Supreme Court
9 pages
INDIA CARAT PVT. LTD. Vs STATE OF KARNATAKA & ANR.

Bench: NATRAJAN,S. (J)
Case number: Appeal Criminal 105 of 1989

14 February 1989
Supreme Court
7 pages
COMMISSIONER OF INCOME TAX, CULCUTTA Vs KARAM CHAND THAPAR & BROS. (P) LTD.

Bench: KANIA,M.H.
Case number: Appeal Civil 1119 of 1975

14 February 1989
Supreme Court
17 pages
DEEPAK SIBAL & ORS. Vs PUNJAB UNIVERSITY AND ANOTHER

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 837 of 1989

14 February 1989
Supreme Court
6 pages
COLLECTOR OF CENTRAL EXCISE, HYDERABAD. Vs CHEMPHAR DRUGS & LINIMENTS, HYDERABAD.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1632 of 1988

14 February 1989
Supreme Court
14 pages
PRABHA MANUFACTURING INDUSTRIALCO-OPERATIVE SOCIETY Vs BANWARI LAL

Bench: RANGNATHAN,S.
Case number: Writ Petition(Criminal) 1504 of 1980

14 February 1989
Supreme Court
13 pages
MITHILESH KUMARI & ANR. Vs PREM BEHARI KHARE

Bench: SAIKIA,K.N. (J)
Case number: Appeal Civil 2311 of 1978

14 February 1989
Supreme Court
18 pages
SUDARSAN TRADING CO. Vs GOVT. OF KERALA & ANR.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 840 of 1989

14 February 1989
Supreme Court
5 pages
UNION CARBIDE CORPORATION Vs UNION OF INDIA AND OTHERS, ETC.

Bench: PATHAK, R.S. (CJ),VENKATARAMIAH, E.S. (J),MISRA RANGNATH,VENKATACHALLIAH, M.N. (J),OJHA, N.D. (J)
Case number: Special Leave Petition (Civil) 29377 of 1988

13 February 1989
Supreme Court
7 pages
PUNJAB NATIONAL BANK Vs P.K. MITTAL

Bench: RANGNATHAN,S.
Case number: Appeal Civil 2014 of 1986

10 February 1989
Supreme Court
6 pages
A.R. KRISHNAMURTHY & ANR. Vs C.I.T. MADRAS

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 2717 of 1985

10 February 1989
Supreme Court
7 pages
INCOME TAX OFFICER, AZAMGARH & ANR. Vs MEWALAL DWARKA PRASAD & VICE VERSA

Case number: Appeal (civil) 1970 of 1975

10 February 1989
Supreme Court
7 pages
COMMISSIONER OF INCOME TAX, LUCKNOW Vs U.P. COOPERATIVE FEDERATION LTD.

Case number: Appeal (civil) 1228 of 1975

09 February 1989
Supreme Court
7 pages
K. SRINIVASA RAO Vs K.M. NARASIMHAIAH GOPAL KRISHNA

Bench: KANIA,M.H.
Case number: Appeal Civil 1017 of 1975