Showing 32281 - 32295 of 41947 judgements
21 April 1989
Supreme Court
8 pages
STATE OF GUJARAT & ANR. Vs KAMLABEN JIVABHAI & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1357 of 1973

21 April 1989
Supreme Court
47 pages
RAMESH BIRCH & ORS. ETC. Vs UNION OF INDIA & ORS. ETC.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 2448 of 1989

20 April 1989
Supreme Court
13 pages
BRIJ LAL Vs PREM CHAND & ANR.

Bench: NATRAJAN,S. (J)
Case number: Appeal Criminal 477 of 1978

19 April 1989
Supreme Court
6 pages
DIBYASINGH MALANA Vs STATE OF ORISSA & ORS.

Bench: OJHA,N.D. (J)
Case number: Appeal Civil 2436 of 1989

17 April 1989
Supreme Court
3 pages
SMT. PREM DEVI & ANOTHER Vs DELHI ADMINISTRATION & ORS.

Bench: OZA,G.L. (J)
Case number: Writ Petition (Civil) 1055 of 1988

13 April 1989
Supreme Court
17 pages
VELLORE ELECTRIC CORPN.LTD. Vs STATE OF TAMIL NADU &ORS

Bench: PATHAK, R.S. (CJ),MUKHARJI, SABYASACHI (J),NATRAJAN, S. (J),VENKATACHALLIAH, M.N. (J),RANGNATHAN, S.
Case number: W.P.(C) No.-000005-000005 / 1974
Diary number: 60216 / 1974

13 April 1989
Supreme Court
16 pages
ALLAUDDIN MIAN & ORS. SHARIF MIAN & ANR. Vs STATE OF BIHAR

Bench: AHMADI,A.M. (J)
Case number: Appeal Criminal 343 of 1988

13 April 1989
Supreme Court
19 pages
MAHARASHTRA STATE ELECTRICITY BOARD Vs THANA ELECTRIC SUPPLY CO. & OTHERS.

Bench: PATHAK, R.S. (CJ),MUKHARJI, SABYASACHI (J),NATRAJAN, S. (J),VENKATACHALLIAH, M.N. (J),RANGNATHAN, S.
Case number: Appeal Civil 4113 of 1985

13 April 1989
Supreme Court
13 pages
MARATHWADA UNIVERSITY Vs SESHRAO BALWANT RAO CHAVAN

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 3927 of 1986

13 April 1989
Supreme Court
4 pages
STATE OF JAMMU & KASHMIR & ORS. Vs MAHMOOD AHMED & ORS.

Bench: NATRAJAN,S. (J)
Case number: Appeal Civil 2395 of 1989

13 April 1989
Supreme Court
42 pages
TINSUKHIA ELECTRIC SUPPLY CO. LTD. Vs STATE OF ASSAM AND ORS.

Bench: PATHAK, R.S. (CJ),MUKHARJI, SABYASACHI (J),NATRAJAN, S. (J),VENKATACHALLIAH, M.N. (J),RANGNATHAN, S.
Case number: Writ Petition (Civil) 457 of 1972

12 April 1989
Supreme Court
8 pages
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs RAMAKRISHNAN KULWANT RAI

Bench: SAIKIA,K.N. (J)
Case number: Appeal Civil 1202 of 1978

07 April 1989
Supreme Court
5 pages
MOHINDER SINGH Vs STATE OF HARYANA & ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 294 of 1982

06 April 1989
Supreme Court
12 pages
V. MARKENDEYA & ORS. Vs STATE OF ANDHRA PRADESH

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 764 of 1978

05 April 1989
Supreme Court
0 pages
UNION CARBIDE CORPN. LTD. Vs UNION OF INDIA

Bench: R.S. PATHAK (CJ),E.S. VENKATARAMIAH,R. MISRA,M.N. VENKATACHALLIAH
Case number: C.A. No.-003187-003188 / 1988
Diary number: 70122 / 1988
Advocates: Vs D. S. MAHRA