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04 April 1989
Supreme Court 6 pages ASLAM AHMED ZAHIRE AHMED SHAIK Vs UNION OF INDIA AND ORS.
Bench: PANDIAN,S.R. (J) |
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03 April 1989
Supreme Court 11 pages PROVASH CHANDRA DALUI & ANR. Vs BISWANATH BANERJEE & ANR.
Bench: SAIKIA,K.N. (J) |
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31 March 1989
Supreme Court 14 pages BUILDERS ASSOCIATIONS OF INDIA Vs UNION OF INDIA
Bench: PATHAK, R.S. (CJ),VENKATARAMIAH, E.S. (J),MISRA RANGNATH,VENKATACHALLIAH, M.N. (J),OJHA, N.D. (J) |
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31 March 1989
Supreme Court 8 pages LT.COL. K.D. GUPTA Vs SMT.P.P. KAKADE
Bench: MISRA RANGNATH |
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31 March 1989
Supreme Court 10 pages GUJARAT ELECTRICITY BOARD Vs ATMARAM SUNGAMAL PASHAMI
Bench: SINGH,K.N. (J) |
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31 March 1989
Supreme Court 8 pages COLLECTOR OF CENTRAL EXCISE, HYDERABAD Vs JAYANT OIL MILLS PVT. LTD.
Bench: MUKHARJI,SABYASACHI (J) |
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31 March 1989
Supreme Court 9 pages GOURANGA CHAKRABORTY Vs STATE OF TRIPURA AND ANR.
Bench: RAY,B.C. (J) |
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31 March 1989
Supreme Court 14 pages ALEMBIC CHEMICAL WORKS CO. LTD. Vs COMMISSIONER OF INCOME TAX, GUJARAT
Bench: VENKATACHALLIAH,M.N. (J) |
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31 March 1989
Supreme Court 6 pages KALI PRASAD AGARWALLA & OTHERS Vs BHARAT COKING COAL LIMITED & OTHERS
Bench: SHETTY,K.J. (J) |
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31 March 1989
Supreme Court 16 pages JAMMU & KASHMIR STATE FOREST CORPORATION Vs ABDUL KARIM WANI
Bench: SHARMA,L.M. (J) |
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31 March 1989
Supreme Court 4 pages JACKSON CO-OPERATIVE CREDIT SOCIETY LIMITED Vs CO-OPERATIVE BANKS & SOCIETIES EMPLOYEESFEDERATION & ORS.
Bench: THOMMEN,T.K. (J) |
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30 March 1989
Supreme Court 13 pages LACHHMAN DASS Vs RAM LAL & ANR.
Bench: MUKHARJI,SABYASACHI (J) |
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30 March 1989
Supreme Court 9 pages VATAN MAL Vs KAILASH NATH
Bench: NATRAJAN,S. (J) |
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30 March 1989
Supreme Court 21 pages S. RANGARAJAN ETC Vs P. JAGJIVAN RAM
Bench: SHETTY,K.J. (J) |
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30 March 1989
Supreme Court 13 pages SMT. CHANDRAKANTABEN ETC. Vs VADILAL BAPALAL MODI & OTHERS.
Bench: SHARMA,L.M. (J) |