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03 March 1989
Supreme Court 14 pages ABDUL RAZAK ABDUL WAHAB SHEIKH Vs S.N. SINHA, COMMISSIONER OF POLICE, AHMEDABADAND ANOTHER
Bench: RAY,B.C. (J) |
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03 March 1989
Supreme Court 8 pages FOOD CORPORATION OF INDIA Vs JOGINDERPAL MOHINDERPAL
Bench: MUKHARJI,SABYASACHI (J) |
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03 March 1989
Supreme Court 9 pages SURESH KUMAR Vs TOWN IMPROVEMENT TRUST, BHOPAL
Bench: SAIKIA,K.N. (J) |
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03 March 1989
Supreme Court 0 pages BHOPAL GAS PEEDIT MAHILA UDYOG SANGATHAN & ANR. Vs STATE OF M.P. & ORS.
Bench: R.S.PATHAK (CJ),E.S.VENKATARAMIAH,R. MISRA,M.H.KANIA,M.N. |
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02 March 1989
Supreme Court 8 pages JAISHRI ENGINEERING CO. (P) LTD. Vs COLLECTOR OF CENTRAL EXCISE, BOMBAY
Bench: MUKHARJI,SABYASACHI (J) |
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28 February 1989
Supreme Court 13 pages ADHUNIK GRAH NIRMAN SAHAKARI SAMITI LTD. ETC. Vs STATE OF RAJASTHAN & ANR.
Bench: OZA,G.L. (J) |
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27 February 1989
Supreme Court 6 pages TADUR BALA GOUD Vs M. NARAYAN REDDY & ORS.
Bench: THOMMEN,T.K. (J) |
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24 February 1989
Supreme Court 3 pages SUBHASH CHAND JAIN Vs 1ST ADDITIONAL DISTRICT & SESSIONS JUDGESAHARANPUR AND OTHE
Bench: PATHAK,R.S. (CJ) |
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24 February 1989
Supreme Court 10 pages COLLECTOR OF CENTRAL EXCISE, MADRAS Vs STANDARD MOTOR PRODUCTS, ETC.
Bench: MUKHARJI,SABYASACHI (J) |
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21 February 1989
Supreme Court 4 pages D.P. SHARMA & ORS. Vs UNION OF INDIA & ANR.
Bench: SHETTY,K.J. (J) |
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21 February 1989
Supreme Court 16 pages STATE OF BIHAR & ORS. Vs HARIHAR PRASAD DEBUKA ETC.
Bench: SAIKIA,K.N. (J) |
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21 February 1989
Supreme Court 5 pages SAILEN KRISHNA MAJUMDAR Vs MALIK LABHU MASIH (DECEASED) REPRESENTEDBY SMT. JASSI & ORS
Case number: Appeal (civil) 2193 of 1982 |
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20 February 1989
Supreme Court 18 pages GOPAL SARAN Vs SATYANARAYANA
Bench: MUKHARJI,SABYASACHI (J) |
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20 February 1989
Supreme Court 5 pages SMT. RAJENDRA KUMARI & ANR. Vs SMT. SHANTA TRIVEDI & ORS.
Bench: DUTT,M.M. (J) |
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17 February 1989
Supreme Court 10 pages BAREILLY DEVELOPMENT AUTHORITY & ANR. Vs AJAI PAL SINGH & ORS.
Bench: PANDIAN,S.R. (J) |