Showing 32266 - 32280 of 41947 judgements
28 April 1989
Supreme Court
4 pages
COMMISSIONER OF INCOME TAX, AMRITSAR Vs STRAW BOARD MANUFACTURING CO. LTD.

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 519 of 1975

28 April 1989
Supreme Court
4 pages
MEMBER BOARD OF REVENUE, WEST BENGAL Vs CONTROLLER OF STORES EASTERN RAILWAY CALCUTTA, ETC.

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 1069 of 1975

28 April 1989
Supreme Court
3 pages
H.C. PANDEY Vs G.C. PAUL

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 3342 of 1979

28 April 1989
Supreme Court
12 pages
SNOW WHITE INDUSTRIAL CORPORATION, MADRAS Vs COLLECTOR OF CENTRAL EXCISE, MADRAS

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 4159 of 1984

28 April 1989
Supreme Court
4 pages
VIBHUTI GLASS WORKS Vs COMMISSIONER OF INCOME TAX, LUCKNOW

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 1442 of 1975

27 April 1989
Supreme Court
14 pages
DWARKADAS MARFATIA & SONS Vs BOARD OF TRUSTEES OF THE PORT OF BOMBAY

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2036 of 1987

27 April 1989
Supreme Court
3 pages
SMT. MOHINI BADHWAR Vs RAGHUNANDAN SARAN ASHOK SARAN

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 1842 of 1981

27 April 1989
Supreme Court
4 pages
SMT. PRAKASH MEHRA Vs K.L. MALHOTRA

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 3119 of 1984

26 April 1989
Supreme Court
4 pages
BROACH DISTT. CO-OPERATIVE COTTON SALESGINNING & PRESSING S Vs COMMISSIONER OF INCOME TAX, AHMEDABAD.

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 513 of 1975

26 April 1989
Supreme Court
5 pages
CLAGGETT BRACHI CO.LTD., LONDON Vs COMMISSIONER OF INCOME-TAX, A.P.

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 208 of 1975

26 April 1989
Supreme Court
5 pages
COMMISSIONER OF INCOME TAX, CALCUTTA Vs PRAHALADRAI AGARWALA

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 575 of 1975

26 April 1989
Supreme Court
5 pages
MODERN HOTEL, GUDUR REPRESENTED BYM.N. NARAYANAN Vs K. RADHAKRISHNAIAH & ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 4108 of 1982

25 April 1989
Supreme Court
4 pages
INDIA CEMENTS LTD. Vs COLLECTOR OF CENTRAL EXCISE

Bench: OZA,G.L. (J)
Case number: Appeal Civil 500 of 1985

24 April 1989
Supreme Court
4 pages
STATE OF MAHARASHTRA Vs MINO0 NOAZER KAVARANA & ORS.

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 2488 of 1989

21 April 1989
Supreme Court
10 pages
ANANDI MUKTA SADGURU SHREE MUKTA JEEVANDASSWAMI SUVARNA JAY Vs V.R. RUDANI & ORS.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 2704 of 1979