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28 April 1989
Supreme Court 4 pages COMMISSIONER OF INCOME TAX, AMRITSAR Vs STRAW BOARD MANUFACTURING CO. LTD.
Bench: PATHAK,R.S. (CJ) |
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28 April 1989
Supreme Court 4 pages MEMBER BOARD OF REVENUE, WEST BENGAL Vs CONTROLLER OF STORES EASTERN RAILWAY CALCUTTA, ETC.
Bench: PATHAK,R.S. (CJ) |
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28 April 1989
Supreme Court 3 pages H.C. PANDEY Vs G.C. PAUL
Bench: PATHAK,R.S. (CJ) |
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28 April 1989
Supreme Court 12 pages SNOW WHITE INDUSTRIAL CORPORATION, MADRAS Vs COLLECTOR OF CENTRAL EXCISE, MADRAS
Bench: MUKHARJI,SABYASACHI (J) |
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28 April 1989
Supreme Court 4 pages VIBHUTI GLASS WORKS Vs COMMISSIONER OF INCOME TAX, LUCKNOW
Bench: PATHAK,R.S. (CJ) |
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27 April 1989
Supreme Court 14 pages DWARKADAS MARFATIA & SONS Vs BOARD OF TRUSTEES OF THE PORT OF BOMBAY
Bench: MUKHARJI,SABYASACHI (J) |
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27 April 1989
Supreme Court 3 pages SMT. MOHINI BADHWAR Vs RAGHUNANDAN SARAN ASHOK SARAN
Bench: PATHAK,R.S. (CJ) |
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27 April 1989
Supreme Court 4 pages SMT. PRAKASH MEHRA Vs K.L. MALHOTRA
Bench: PATHAK,R.S. (CJ) |
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26 April 1989
Supreme Court 4 pages BROACH DISTT. CO-OPERATIVE COTTON SALESGINNING & PRESSING S Vs COMMISSIONER OF INCOME TAX, AHMEDABAD.
Bench: PATHAK,R.S. (CJ) |
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26 April 1989
Supreme Court 5 pages CLAGGETT BRACHI CO.LTD., LONDON Vs COMMISSIONER OF INCOME-TAX, A.P.
Bench: PATHAK,R.S. (CJ) |
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26 April 1989
Supreme Court 5 pages COMMISSIONER OF INCOME TAX, CALCUTTA Vs PRAHALADRAI AGARWALA
Bench: PATHAK,R.S. (CJ) |
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26 April 1989
Supreme Court 5 pages MODERN HOTEL, GUDUR REPRESENTED BYM.N. NARAYANAN Vs K. RADHAKRISHNAIAH & ORS.
Bench: MISRA RANGNATH |
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25 April 1989
Supreme Court 4 pages INDIA CEMENTS LTD. Vs COLLECTOR OF CENTRAL EXCISE
Bench: OZA,G.L. (J) |
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24 April 1989
Supreme Court 4 pages STATE OF MAHARASHTRA Vs MINO0 NOAZER KAVARANA & ORS.
Bench: DUTT,M.M. (J) |
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21 April 1989
Supreme Court 10 pages ANANDI MUKTA SADGURU SHREE MUKTA JEEVANDASSWAMI SUVARNA JAY Vs V.R. RUDANI & ORS.
Bench: SHETTY,K.J. (J) |