Showing 32251 - 32265 of 41947 judgements
02 May 1989
Supreme Court
39 pages
FEDERATION OF HOTEL & RESTAURANT ASSOCIATIONOF INDIA, ETC. Vs UNION OF INDIA & ORS.

Bench: PATHAK, R.S. (CJ),MUKHARJI, SABYASACHI (J),NATRAJAN, S. (J),VENKATACHALLIAH, M.N. (J),RANGNATHAN, S.
Case number: Writ Petition (Civil) 1395 of 1987

02 May 1989
Supreme Court
4 pages
GUJARAT TRAVANCORE AGENCY, COCHIN Vs COMMISSIONER OF INCOME-TAX,KERALA, ERNAKULAM

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 630 of 1975

02 May 1989
Supreme Court
6 pages
LAKHANPAL NATIONAL LTD. Vs M.R.T.P. COMMISSION AND ANOTHER

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 764 of 1988

01 May 1989
Supreme Court
4 pages
ASSAM RIFLES MULTI-PUR.CO-OP.SO.LTD.&ANR Vs UNION OF INDIA

Bench: PATHAK,R.S. (CJ)
Case number: W.P.(C) No.-008227-008227 / 1982
Diary number: 63309 / 1982
Advocates: PETITIONER-IN-PERSON Vs SUSHMA SURI

01 May 1989
Supreme Court
3 pages
SUNIL FULCHAND SHAH Vs UNION OF INDIA .

Bench: PATHAK,R.S. (CJ)
Case number: W.P.(Crl.) No.-000248-000248 / 1988
Diary number: 68080 / 1988
Advocates: Vs HEMANTIKA WAHI

01 May 1989
Supreme Court
7 pages
COMMISSIONER OF INCOME-TAX, LUCKNOW Vs BAZPUR CO-OPERATIVE SUGAR FACTORY LTD.

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 1358 of 1979

01 May 1989
Supreme Court
4 pages
BALDEV RAJ SHARMA Vs BAR COUNCIL OF INDIA & ORS.

Bench: PATHAK,R.S. (CJ)
Case number: Writ Petition (Civil) 747 of 1985

01 May 1989
Supreme Court
2 pages
ASSISTANT COLLECTOR OF CENTRAL EXCISE ANDOTHERS ETC. ETC. Vs MADRAS RUBBER FACTORY LTD.

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 3195 of 1979

01 May 1989
Supreme Court
5 pages
K. SARASWATHY ALIAS K. KALPANA (DEAD) BY LRS. Vs P.S.S. SOMASUNDARAM CHETTIAR

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 111 of 1981

01 May 1989
Supreme Court
6 pages
MAHESH TRAVELS & TOURS & ANR. ETC. Vs COMMISSIONER OF POLICE & ORS.

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 3008 of 1984

01 May 1989
Supreme Court
4 pages
MEENAKSHI MALIK Vs UNIVERSITY OF DELHI & ORS.

Bench: PATHAK,R.S. (CJ)
Case number: Writ Petition (Civil) 1050 of 1986

01 May 1989
Supreme Court
6 pages
SMT. ANNAPOORANI AMMAL Vs G. THANGAPALAM

Bench: OZA,G.L. (J)
Case number: Appeal Civil 2635 of 1989

01 May 1989
Supreme Court
3 pages
HARI DUTT BHARDWAJ Vs HARYANA STATE AGRICULTURE MARKETING BOARD,PUNCHKULA & ANR.

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 2591 of 1989

28 April 1989
Supreme Court
6 pages
CUSTODIAN OF BRANCHES OF BANCO NATIONALULTRAMARINO. Vs NALINI BAI NAIQUE

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 1155 of 1974

28 April 1989
Supreme Court
6 pages
TELCO CONVOY DRIVERS MAZDOOR SANGH & ANR. Vs STATE OF BIHAR & ORS.

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 2534 of 1989