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02 May 1989
Supreme Court 39 pages FEDERATION OF HOTEL & RESTAURANT ASSOCIATIONOF INDIA, ETC. Vs UNION OF INDIA & ORS.
Bench: PATHAK, R.S. (CJ),MUKHARJI, SABYASACHI (J),NATRAJAN, S. (J),VENKATACHALLIAH, M.N. (J),RANGNATHAN, S. |
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02 May 1989
Supreme Court 4 pages GUJARAT TRAVANCORE AGENCY, COCHIN Vs COMMISSIONER OF INCOME-TAX,KERALA, ERNAKULAM
Bench: PATHAK,R.S. (CJ) |
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02 May 1989
Supreme Court 6 pages LAKHANPAL NATIONAL LTD. Vs M.R.T.P. COMMISSION AND ANOTHER
Bench: SHARMA,L.M. (J) |
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01 May 1989
Supreme Court 4 pages ASSAM RIFLES MULTI-PUR.CO-OP.SO.LTD.&ANR Vs UNION OF INDIA
Bench: PATHAK,R.S. (CJ) |
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01 May 1989
Supreme Court 3 pages SUNIL FULCHAND SHAH Vs UNION OF INDIA .
Bench: PATHAK,R.S. (CJ) |
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01 May 1989
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX, LUCKNOW Vs BAZPUR CO-OPERATIVE SUGAR FACTORY LTD.
Bench: PATHAK,R.S. (CJ) |
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01 May 1989
Supreme Court 4 pages BALDEV RAJ SHARMA Vs BAR COUNCIL OF INDIA & ORS.
Bench: PATHAK,R.S. (CJ) |
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01 May 1989
Supreme Court 2 pages ASSISTANT COLLECTOR OF CENTRAL EXCISE ANDOTHERS ETC. ETC. Vs MADRAS RUBBER FACTORY LTD.
Bench: PATHAK,R.S. (CJ) |
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01 May 1989
Supreme Court 5 pages K. SARASWATHY ALIAS K. KALPANA (DEAD) BY LRS. Vs P.S.S. SOMASUNDARAM CHETTIAR
Bench: PATHAK,R.S. (CJ) |
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01 May 1989
Supreme Court 6 pages MAHESH TRAVELS & TOURS & ANR. ETC. Vs COMMISSIONER OF POLICE & ORS.
Bench: PATHAK,R.S. (CJ) |
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01 May 1989
Supreme Court 4 pages MEENAKSHI MALIK Vs UNIVERSITY OF DELHI & ORS.
Bench: PATHAK,R.S. (CJ) |
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01 May 1989
Supreme Court 6 pages SMT. ANNAPOORANI AMMAL Vs G. THANGAPALAM
Bench: OZA,G.L. (J) |
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01 May 1989
Supreme Court 3 pages HARI DUTT BHARDWAJ Vs HARYANA STATE AGRICULTURE MARKETING BOARD,PUNCHKULA & ANR.
Bench: PATHAK,R.S. (CJ) |
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28 April 1989
Supreme Court 6 pages CUSTODIAN OF BRANCHES OF BANCO NATIONALULTRAMARINO. Vs NALINI BAI NAIQUE
Bench: SINGH,K.N. (J) |
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28 April 1989
Supreme Court 6 pages TELCO CONVOY DRIVERS MAZDOOR SANGH & ANR. Vs STATE OF BIHAR & ORS.
Bench: DUTT,M.M. (J) |