BUILDERS ASSOCIATIONS OF INDIA Vs UNION OF INDIA

31 March 1989
Supreme Court
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BUILDERS ASSOCIATIONS OF INDIA Vs UNION OF INDIA

Bench: PATHAK, R.S. (CJ),VENKATARAMIAH, E.S. (J),MISRA RANGNATH,VENKATACHALLIAH, M.N. (J),OJHA, N.D. (J)
Case number: W.P.(C) No.-000430-000430 / 1994
Diary number: 10768 / 1994
Advocates: S. RAJAPPA Vs