05 April 1989
Supreme Court
Download

UNION CARBIDE CORPN. LTD. Vs UNION OF INDIA

Bench: R.S. PATHAK (CJ),E.S. VENKATARAMIAH,R. MISRA,M.N. VENKATACHALLIAH
Case number: C.A. No.-003187-003188 / 1988
Diary number: 70122 / 1988
Advocates: Vs D. S. MAHRA