Judgements

05 May 1989
Supreme Court
3 pages

GUJARAT STEEL TUBES LTD. ETC. Vs STATE OF KERALA & ORS.

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 2025 of 1986

04 May 1989
Supreme Court
28 pages

RAIPUR DEVELOPMENT AUTHORITY ETC. ETC. Vs CHOKHAMAL CONTRACTORS ETC. ETC.

Bench: PATHAK, R.S. (CJ),VENKATARAMIAH, E.S. (J),MISRA RANGNATH,VENKATACHALLIAH, M.N. (J),OJHA, N.D. (J)
Case number: Appeal (civil) 3137 of 1985

04 May 1989
Supreme Court
12 pages

UNION CARBIDE CORPORATION Vs UNION OF INDIA ETC.

Bench: PATHAK, R.S. (CJ),VENKATARAMIAH, E.S. (J),MISRA RANGNATH,VENKATACHALLIAH, M.N. (J),OJHA, N.D. (J)
Case number: Special Leave Petition (Civil) 29377 of 1988

03 May 1989
Supreme Court
18 pages

ASIF HAMEED & ORS. ETC. ETC. Vs STATE OF JAMMU & KASHMIR & ORS. ETC. ETC.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 2711 of 1989

03 May 1989
Supreme Court
64 pages

NARENDRA KUMAR MAHESHWARI Vs UNION OF INDIA & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Transfer Petition (Civil) 161 of 1988

03 May 1989
Supreme Court
15 pages

MAHARANA MILLS PVT. LTD. Vs INCOME TAX TRIBUNAL, AHMEDABAD & ORS.

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 612 of 1975

02 May 1989
Supreme Court
5 pages

M/S. ELECTRONICS CORPN. OF INDIA LTD. Vs COMMISSIONER OF INCOME TAX

Bench: PATHAK,R.S. (CJ)
Case number: C.A. No.-002697-002697 / 1989
Diary number: 69033 / 1989
Advocates: Vs C. V. SUBBA RAO

02 May 1989
Supreme Court
18 pages

EXPRESS HOTELS PRIVATE LIMITED Vs STATE OF GUJARAT & ANR.

Bench: PATHAK, R.S. (CJ),MUKHARJI, SABYASACHI (J),NATRAJAN, S. (J),VENKATACHALLIAH, M.N. (J),RANGNATHAN, S.
Case number: Appeal Civil 338 of 1981

02 May 1989
Supreme Court
10 pages

ELEL HOTELS AND INVESTMENTS LIMITEDAND ANR. ETC. ETC. Vs UNION OF INDIA

Bench: PATHAK, R.S. (CJ),MUKHARJI, SABYASACHI (J),NATRAJAN, S. (J),VENKATACHALLIAH, M.N. (J),RANGNATHAN, S.
Case number: Writ Petition (Civil) 254 of 1991

02 May 1989
Supreme Court
6 pages