Judgements

Showing 32221 - 32235 of 41947 judgements
17 May 1989
Supreme Court
9 pages
BHARAT SURFACTANTS (PVT) LTD & ANR. Vs UNION OF INDIA & ANR.

Bench: PATHAK, R.S. (CJ),MUKHARJI, SABYASACHI (J),NATRAJAN, S. (J),VENKATACHALLIAH, M.N. (J),RANGNATHAN, S.
Case number: Writ Petition (Civil) 3130 of 1981
17 May 1989
Supreme Court
9 pages
M. JHANGIR BHATUSHA ETC. ETC. Vs UNION OF INDIA & ORS. ETC. ETC.

Bench: PATHAK, R.S. (CJ),MUKHARJI, SABYASACHI (J),NATRAJAN, S. (J),VENKATACHALLIAH, M.N. (J),RANGNATHAN, S.
Case number: Appeal Civil 1924 of 1980
16 May 1989
Supreme Court
20 pages
DMAI Vs

Bench: PATHAK, R.S. (CJ),VENKATARAMIAH, E.S. (J),MUKHARJI, SABYASACHI (J),MISRA RANGNATH,NATRAJAN, S. (J)
Case number: C.A. No.-002839-002840 / 1989
Diary number: 72016 / 1989
16 May 1989
Supreme Court
10 pages
STATE OF ANDHRA PRADESH & ORS. Vs V. SADANANDAM & ORS. ETC. ETC.

Bench: NATRAJAN,S. (J)
Case number: Appeal Civil 3490 of 1987
16 May 1989
Supreme Court
9 pages
RAJ STEEL & ORS. ETC. ETC. Vs STATE OF A.P. & ANR. ETC. ETC.

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 1868 of 1986
12 May 1989
Supreme Court
7 pages
DR. K.S. JAWATKAR Vs SHRI P.N. HASKAR

Bench: PATHAK,R.S. (CJ)
Case number: C.A. No.-002948-002948 / 1984
Diary number: 65398 / 1984
Advocates: PETITIONER-IN-PERSON Vs

12 May 1989
Supreme Court
12 pages
A.S. MITTAL & ORS. Vs STATE OF U.P. & ORS.

Bench: MISRA RANGNATH
Case number: Writ Petition (Civil) 1247 of 1986
12 May 1989
Supreme Court
12 pages
VIJ RESINS PVT. LTD. & ANR. ETC. Vs STATE OF JAMMU & KASHMIR & ORS.

Bench: PATHAK,R.S. (CJ)
Case number: Writ Petition (Civil) 751 of 1986
12 May 1989
Supreme Court
9 pages
BUXA DOOARS TEA COMPANY LTD. ETC. Vs STATE OF WEST BENGAL AND OTHERS

Bench: PATHAK,R.S. (CJ)
Case number: Writ Petition (Civil) 2687 of 1983
12 May 1989
Supreme Court
6 pages
KALYANI SUNDARAM Vs ASSISTANT CONTROLLER OF ESTATEDUTY MADRAS & ANOTHER

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 2319 of 1981
12 May 1989
Supreme Court
9 pages
I.J. RAO, ASSISTANT COLLECTOR OF CUSTOMS & ORS. Vs BIBHUTI BHUSHAN BAGH & ANR.

Bench: PATHAK, R.S. (CJ),VENKATARAMIAH, E.S. (J),MISRA RANGNATH,KANIA, M.H.,VENKATACHALLIAH, M.N. (J)
Case number: Appeal Civil 1529 of 1971
05 May 1989
Supreme Court
8 pages
RAMA DHONDU BORADE Vs V.K. SARAF, COMMISSIONER OF POLICE & ORS.

Bench: PANDIAN,S.R. (J)
Case number: Writ Petition(Criminal) 86 of 1989
05 May 1989
Supreme Court
7 pages
RASHIDMIYA @ CHHAVA AHMEDMIYA SHAIK Vs POLICE COMMISSIONER, AHMEDABAD & ANR.

Bench: PANDIAN,S.R. (J)
Case number: Writ Petition(Criminal) 395 of 1988
05 May 1989
Supreme Court
15 pages
TAKHATRY SHIVADATTRAY MANKAD Vs STATE OF GUJARAT

Case number: Appeal (civil) 3726 of 1984
05 May 1989
Supreme Court
7 pages
N. ABDUL BASHEER & ORS. ETC. ETC. Vs K.K. KARUNAKARAN & ORS.

Bench: PATHAK,R.S. (CJ)
Case number: Appeal Civil 1553 of 1981