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24 October 1989
Supreme Court 11 pages GRAM PANCHAYAT, VILLAGE KANONDA, TEHSILBAHADURGARH, DISTRIC Vs DIRECTOR, CONSOLIDATION OF HOLDINGS, HARYANA,CHANDIGARH AND
Bench: SAIKIA,K.N. (J) |
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19 October 1989
Supreme Court 11 pages COLLECTOR OF CENTRAL EXCISE Vs M/S. KUNDI ENGINEERING WORKS
Bench: DUTT,M.M. (J) |
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19 October 1989
Supreme Court 13 pages COLLECTOR OF CENTRAL EXCISE Vs POND'S INDIA LTD.
Case number: Appeal (civil) 2043 of 1989 |
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19 October 1989
Supreme Court 38 pages GOODYEAR INDIA LTD. ETC. ETC. Vs STATE OF HARYANA & ANR. ETC. ETC.
Bench: MUKHARJI,SABYASACHI (J) |
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18 October 1989
Supreme Court 8 pages DR. SUBRAMANIAM SWAMY Vs RAMAKRISHNA HEGDE
Bench: AHMADI,A.M. (J) |
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17 October 1989
Supreme Court 4 pages SAU ASHABAI KATE Vs VITHAL BHIKA NADE
Bench: SHARMA,L.M. (J) |
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17 October 1989
Supreme Court 6 pages UNION OF INDIA & ORS. Vs SHAIK ALI
Bench: AHMADI,A.M. (J) |
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06 October 1989
Supreme Court 4 pages AMBATI NARSAYYA BIANNAGUDEM Vs MADDULA SUBBARAO
Bench: SHETTY,K.J. (J) |
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06 October 1989
Supreme Court 20 pages STATE OF PUNJAB Vs SUKHPAL SINGH
Bench: SAIKIA,K.N. (J) |
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06 October 1989
Supreme Court 5 pages DAMODAR ROPEWAYS & CONSTRUCTION CO. (P) LTD. Vs CHRISTOPHER MARTIN DASGRANGES MARTIN & ORS.
Bench: MISRA RANGNATH |
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05 October 1989
Supreme Court 9 pages K.V. GEORGE Vs SECRETARY TO GOVT., WATER AND POWERDEPARTMENT, TRIVANDRUM &
Bench: RAY,B.C. (J) |
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05 October 1989
Supreme Court 15 pages ARJUN KHIAMAL MAKHIJANI ETC. Vs JAMNADAS C. TULIANI & ORS. ETC.
Bench: VENKATACHALLIAH,M.N. (J) |
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05 October 1989
Supreme Court 7 pages A.N. PARASURAMAN ETC. Vs STATE OF TAMIL NADU
Bench: SHARMA,L.M. (J) |
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05 October 1989
Supreme Court 8 pages SOUTHERN ROADWAYS LTD., MADURAI, BYITS SECRETARY. Vs S.M. KRISHNAN
Bench: SHETTY,K.J. (J) |
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04 October 1989
Supreme Court 4 pages SECRETARY TO THE GOVT. OF ORISSA & ANR. Vs SARBESWAR ROUT
Bench: SHARMA,L.M. (J) |