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04 October 1989
Supreme Court 10 pages HMM LIMITED & ANR. Vs ADMINISTRATOR BANGALORE CITY CORPORATION,BANGALORE & ANR.
Bench: MUKHARJI,SABYASACHI (J) |
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03 October 1989
Supreme Court 9 pages JITENDER TYAGI Vs DELHI ADMINISTRATION & ANR.
Bench: DUTT,M.M. (J) |
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29 September 1989
Supreme Court 5 pages SRI B. RAJGOPALA RAO & ANR. Vs SRI APPAYYA DORA HANUMANTHU & ORS.
Bench: KANIA,M.H. |
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29 September 1989
Supreme Court 6 pages STATE OF MAHARASHTRA Vs CAPTAIN BUDDHIKOTA SUBHA RAO
Bench: AHMADI,A.M. (J) |
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29 September 1989
Supreme Court 9 pages COLLECTOR OF CENTRAL EXCISE, NEW DELHI. Vs BALLARPUR INDUSTRIES LTD.
Bench: VENKATACHALLIAH,M.N. (J) |
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28 September 1989
Supreme Court 4 pages WALLACE FLOUR MILLS COMPANY LTD. Vs COLLECTOR OF CENTRAL EXCISE, BOMBAY,DIVISION III.
Bench: MUKHARJI,SABYASACHI (J) |
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26 September 1989
Supreme Court 14 pages B.R. SINGH & ORS. ETC. ETC. Vs UNION OF INDIA &-ORS.
Bench: AHMADI,A.M. (J) |
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26 September 1989
Supreme Court 6 pages AJIT SINGH Vs CHIEF ELECTION COMMISSIONER OF INDIA & ORS.
Bench: AHMADI,A.M. (J) |
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26 September 1989
Supreme Court 2 pages STATE OF GUJARAT & ANR. Vs PATEL NARANBHAI NATHUBAI & ORS.
Bench: MISRA RANGNATH |
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26 September 1989
Supreme Court 13 pages UNION OF INDIA & ORS. ETC. ETC. Vs DR. S. KRISHNA MURTHY & ORS. ETC. ETC.
Case number: Appeal (civil) 4068 of 1989 |
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26 September 1989
Supreme Court 15 pages GURBACHAN SINGH Vs SATPAL SINGH & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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25 September 1989
Supreme Court 8 pages COLLECTOR OF CUSTOMS, BOMBAY Vs K. MOHAN & CO. EXPORTS
Bench: RANGNATHAN,S. |
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25 September 1989
Supreme Court 5 pages SMT. BIMLA RANI Vs UNION OF INDIA AND OTHERS
Bench: DUTT,M.M. (J) |
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22 September 1989
Supreme Court 7 pages FIRM GANPAT RAM RAJKUMAR Vs KALU RAM & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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21 September 1989
Supreme Court 5 pages SMT. KAZI NAJMUNISSA BEGUM Vs YUSUF KHAN & ORS.
Bench: SAIKIA,K.N. (J) |