Showing 32131 - 32145 of 41947 judgements
21 September 1989
Supreme Court
5 pages
WALl MOHAMMAD (DECEASED) BY L.RS. Vs RAM SURAT & ORS.

Bench: KANIA,M.H.
Case number: Appeal Civil 1443 of 1972

19 September 1989
Supreme Court
18 pages
APHALI PHARMACEUTICALS LTD. Vs STATE OF MAHARASHTRA & ORS.

Bench: SAIKIA,K.N. (J)
Case number: Appeal Civil 1845 of 1974

19 September 1989
Supreme Court
4 pages
KANTHIMATHY PLANTATIONS PVT- LTD. Vs STATE OF KERALA & ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 3999 of 1989

19 September 1989
Supreme Court
8 pages
AHMEDHUSSAIN SHAIKHHUSSAIN (C) AHMED KALIO Vs COMMISSIONER OF POLICE, AHMEDABAD & ANR.

Bench: MISRA RANGNATH
Case number: Writ Petition(Criminal) 54 of 1989

19 September 1989
Supreme Court
12 pages
ASOM RASHTRABHASHA PRACHAR SAMITI-A SOCIETYREGISTERED UNDER Vs STATE OF ASSAM AND OTHERS

Bench: OZA,G.L. (J)
Case number: Writ Petition (Civil) 9960 of 1985

19 September 1989
Supreme Court
11 pages
OWNERS AND PARTIES INTERESTED IN M.V. "VALIPERO" ETC.ETC. Vs FERNANDEO LOPEZ & ORS.

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 3986 of 1989

19 September 1989
Supreme Court
6 pages
MAJATI SUBBARAO Vs P.K.K. KRISHNA RAO (DECEASED) BY LRS.

Bench: KANIA,M.H.
Case number: Appeal Civil 2732 of 1980

19 September 1989
Supreme Court
4 pages
BINDESHWARI RAM Vs STATE OF BIHAR & ORS.

Bench: OJHA,N.D. (J)
Case number: Appeal Civil 3982 of 1989

14 September 1989
Supreme Court
2 pages
TEK CHAND Vs SAT NARAYAN

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 5628 of 1988

14 September 1989
Supreme Court
5 pages
COLLECTOR OF CENTRAL EXCISE, CHANDIGARH Vs PUNJAB ANAND LAMP INDUSTRIES MOHALI (PUNJAB)

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 3097 of 1989

12 September 1989
Supreme Court
13 pages
PANDURANG RAMCHANDRA MANDLIK (SINCE DEAD)BY HIS LRS. AND AN Vs SMT. SHANTABAI RAMCHANDRA GHATGE AND ORS.

Bench: SAIKIA,K.N. (J)
Case number: Appeal Civil 1582 of 1993

12 September 1989
Supreme Court
5 pages
RAKAPALLI RAJA RAMA GOPALA RAO Vs NARAGANI GOVINDA SEHARARAO & ANR.

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 3812 of 1989

08 September 1989
Supreme Court
7 pages
BHAT KALIDAS SHAMJI (DEAD) BY L.RS. & ORS. Vs P.J. PATHAK & ORS.

Bench: KANIA,M.H.
Case number: Appeal Civil 8 of 1972

08 September 1989
Supreme Court
8 pages
COLLECTOR OF CENTRAL EXCISE, AHMEDABADETC. ETC. Vs ASHOKA MILLS LTD. ETC. ETC.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 2436 of 1987

08 September 1989
Supreme Court
14 pages
LIFE INSURANCE CORPORATION OF INDIA & ANR. Vs GANGADHAR VISHWANATH RANADE (DEAD) BY LRS.

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 1979 of 1981