Showing 32146 - 32160 of 41947 judgements
07 September 1989
Supreme Court
6 pages
KOCH NAVIGATION INC. Vs HINDUSTAN PETROLEUM CORPN. LTD.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 3838 of 1989

06 September 1989
Supreme Court
8 pages
SHAFIQ AHMAD Vs DISTRICT MAGISTRATE, MEERUT & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Writ Petition(Criminal) 200 of 1984

06 September 1989
Supreme Court
3 pages
P.C. RAJA RATNAM INSTITUTION Vs MUNICIPAL CORPORATION OF DELHI & ORS.

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 43 of 1982

06 September 1989
Supreme Court
10 pages
S.S. RATHORE Vs STATE OF MADHYA PRADESH

Bench: VENKATARAMIAH, E.S. (CJ),MUKHARJI, SABYASACHI (J),MISRA RANGNATH,OZA, G.L. (J) & RAY, B.C. (J),SINGH, K.N. (J) & NATRAJAN, S. (J)
Case number: Appeal Civil 207 of 1984

05 September 1989
Supreme Court
2 pages
SUPREME COURT LEGAL SERVICES COMMITTEE Vs U.O.I. .

Bench: MISRA RANGNATH
Case number: W.P.(Crl.) No.-000312-000312 / 1994
Diary number: 14724 / 1994

05 September 1989
Supreme Court
5 pages
V. PARUKUTTY MANNADISSIAR Vs THE STATE OF KERALA .

Bench: MISRA RANGNATH
Case number: C.A. No.-003694-003695 / 1989
Diary number: 71618 / 1989
Advocates: Vs K. R. NAMBIAR

04 September 1989
Supreme Court
13 pages
JOHRI SINGH Vs SUKH PAL SINGH & ORS.

Bench: SAIKIA,K.N. (J)
Case number: Appeal Civil 1376 of 1977

01 September 1989
Supreme Court
5 pages
B.K.C. MURUGA KONAR (DEAD) BY LRS. & ORS. Vs V. SETHA KONE & ORS.

Bench: KANIA,M.H.
Case number: Appeal Civil 1045 of 1972

01 September 1989
Supreme Court
7 pages
IDUL HASAN & ORS. Vs RAJINDRA KUMAR JAIN

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 408 of 1980

31 August 1989
Supreme Court
11 pages
KARNAL LEATHER KARAMCHARI SANGHATAN(REGD.) Vs LIBERTY FOOTWEAR COMPANY (REGD.) & ORS.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 1765 of 1989

31 August 1989
Supreme Court
8 pages
T.R. KAPOOR & ORS. Vs STATE OF HARYANA & ORS.

Bench: NATRAJAN,S. (J)
Case number: Special Leave Petition (Civil) 17238 of 1988

30 August 1989
Supreme Court
20 pages
SODAN SINGH ETC. ETC. Vs NEW DELHI MUNICIPAL COMMITTEE & ANR. ETC.

Bench: VENKATARAMIAH, E.S. (CJ),NATRAJAN, S. (J),SHARMA, L.M. (J),OJHA, N.D. (J),KULDIP SINGH (J)
Case number: Special Leave Petition (Civil) 15257 of 1987

29 August 1989
Supreme Court
6 pages
COLLECTOR OF CENTRAL EXISE, CULCUTTA-II Vs EASTEND PAPER INDUSTRIES LTD. & ANR.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1589 of 1988

29 August 1989
Supreme Court
10 pages
DURAND DIDIER Vs CHIEF SECRETARY, UNION TERRITORY OF GOA

Bench: PANDIAN,S.R. (J)
Case number: Appeal Criminal 533 of 1989

29 August 1989
Supreme Court
6 pages
SMT. BHAGWANTI AND ANR. Vs UNION OF INDIA

Bench: MISRA RANGNATH
Case number: Writ Petition (Civil) 1128 of 1988