Showing 31591 - 31605 of 41947 judgements
05 February 1991
Supreme Court
13 pages
JAI PRAKASH Vs STATE (DELHI ADMINISTRATION)

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Appeal Criminal 50 of 1979

05 February 1991
Supreme Court
14 pages
PREM CHAND SOMCHAND SHAH AND ANR.ETC. ETC Vs UNION OF INDIA AND ANR.

Bench: AGRAWAL,S.C. (J)
Case number: Writ Petition (Civil) 459 of 1988

01 February 1991
Supreme Court
7 pages
MAHARANI KUSUMKUMARI AND ANR. Vs SMT. KUSUMKUMARI JADEJA AND ANR.

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 2215 of 1977

29 January 1991
Supreme Court
5 pages
ANIRUDHA RAMAKRISHNA KARLEKAR Vs SMT. JANKIBAI R. BEDEKAR

Bench: SHETTY,K.J. (J)
Case number: Special Leave Petition (Civil) 12541 of 1990

29 January 1991
Supreme Court
8 pages
UNION OF INDIA AND OTHERS Vs EX-CONSTABLE AMRIK SINGH

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Appeal Civil 3201 of 1989

29 January 1991
Supreme Court
10 pages
NARCOTICS CONTROL BUREAU Vs KRISHAN LAL AND OTHERS

Bench: PANDIAN,S.R. (J)
Case number: Appeal Criminal 810 of 1989

29 January 1991
Supreme Court
13 pages
INDIAN EX-SERVICES LEAGUE AND ORS. ETC. Vs UNION OF INDIA AND ORS. ETC.

Bench: RAY, B.C. (J),KANIA, M.H.,SHETTY, K.J. (J),SHARMA, L.M. (J),VERMA, JAGDISH SARAN (J)
Case number: Writ Petition (Civil) 13550 of 1984

29 January 1991
Supreme Court
6 pages
STATE OF MADHYA PRADESH AND ORS. Vs KRISHNARAO SHINDE AND ORS.

Bench: THOMMEN,T.K. (J)
Case number: Appeal Civil 1046 of 1982

25 January 1991
Supreme Court
3 pages
NIADAR AND ORS. ETC. ETC Vs STATE OF HARYANA AND ANR. ETC. ETC.

Bench: MISRA,RANGNATH (CJ)
Case number: 3490 of 1989

25 January 1991
Supreme Court
7 pages
ASSISTANT COLLECTOR OF CENTRAL EXCISE, GUNTUR Vs RAMDEV TOBACCO COMPANY

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 2341 of 1978

24 January 1991
Supreme Court
7 pages
COMMISSIONER OF INCOME TAX, WEST BENGAL Vs WESMAN ENGG. CO. (P.) LTD.

Bench: KASLIWAL,N.M. (J)
Case number: Appeal Civil 1535 of 1978

23 January 1991
Supreme Court
12 pages
K.M. ABDULLA KUNHI THRU C.M. MAHIN Vs STATE OF KARNATAKA .

Bench: RAY, B.C. (J),KANIA, M.H.,SHETTY, K.J. (J),SHARMA, L.M. (J),VERMA, JAGDISH SARAN (J)
Case number: W.P.(Crl.) No.-000508-000508 / 1989
Diary number: 70375 / 1989
Advocates: HARJINDER SINGH Vs P. PARMESWARAN

22 January 1991
Supreme Court
4 pages
M.L. JAIN Vs UNION OF INDIA

Bench: MISRA,RANGNATH (CJ)
Case number: Writ Petition (Civil) 16093 of 1984

18 January 1991
Supreme Court
5 pages
DHONDU UNDRU CHUDHARY Vs GANPAT LAL SHANKAR LAL AGARWAL

Bench: SAIKIA,K.N. (J)
Case number: Appeal Civil 936 of 1977

18 January 1991
Supreme Court
8 pages
PADMABEN SHAMALBHAI PATEL Vs STATE OF GUJARAT

Bench: AHMADI,A.M. (J)
Case number: Appeal Criminal 326 of 1979