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22 February 1991
Supreme Court 10 pages MITHLESH KUMARI Vs FATEH BAHADUR SINGH .
Bench: SAIKIA,K.N. (J) |
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22 February 1991
Supreme Court 8 pages DISTT.DY.REGISTRAR CO-OP.SOCIETIES Vs SHRI SUDHAKAR
Bench: SAIKIA,K.N. (J) |
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22 February 1991
Supreme Court 9 pages SHRI RAM SARAN Vs THE STATE OF PUNJAB .
Bench: FATHIMA BEEVI,M. (J) |
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22 February 1991
Supreme Court 13 pages CAPTAIN SUBASH KUMAR Vs PRINCIPAL OFFICER, MERCANTILE MARINEDEPARTMENT, MADRAS
Case number: Appeal (crl.) 135 of 1991 |
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22 February 1991
Supreme Court 13 pages MOHAN LAL SHAMLAL SONI Vs UNION OF INDIA AND ANOTHER
Bench: PANDIAN,S.R. (J) |
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22 February 1991
Supreme Court 11 pages NAIN SINGH AND ANR. Vs STATE OF UTTAR PRADESH
Bench: PANDIAN,S.R. (J) |
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22 February 1991
Supreme Court 7 pages K. MURUGAN ETC. ETC. Vs FENCING ASSN. OF INDIA, JABALPUR & ORS. ETC. ETC.
Bench: MISRA,RANGNATH (CJ) |
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22 February 1991
Supreme Court 6 pages BIHAR STATE ROAD TRANSPORT CORPORATION Vs STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
Bench: PUNCHHI,M.M. |
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21 February 1991
Supreme Court 19 pages A.L.A. FIRM Vs COMMISSIONER OF INCOME TAX, MADRAS
Bench: RANGNATHAN,S. |
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21 February 1991
Supreme Court 7 pages RAM KUMAR AND ORS. Vs UNION OF INDIA AND ORS.
Bench: KASLIWAL,N.M. (J) |
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20 February 1991
Supreme Court 22 pages BHAVANI TEA AND PRODUCE CO.LTD. Vs STATE OF KERALA .
Bench: SAIKIA,K.N. (J) |
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20 February 1991
Supreme Court 16 pages SHRI PURAN SINGH SAHNI Vs SMT. SUNDRIFBHAGWANDAS KRIPALANI .
Bench: SAIKIA,K.N. (J) |
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20 February 1991
Supreme Court 8 pages HARBANS SINGH ETC. Vs GURAN DITTA SINGH ETC.
Bench: RAMASWAMY,K. |
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20 February 1991
Supreme Court 5 pages LAKHAN SAO (DECEASED) NOW THROUGHHIS LEGAL HEIRS Vs DHARAMU CHAUDHARY
Bench: FATHIMA BEEVI,M. (J) |
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20 February 1991
Supreme Court 10 pages 579AJEET SINGH SINGHVI ETC. Vs STATE OF RAJASTHAN AND OTHERS ETC.
Bench: PUNCHHI,M.M. |