Showing 31546 - 31560 of 41947 judgements
22 February 1991
Supreme Court
10 pages
MITHLESH KUMARI Vs FATEH BAHADUR SINGH .

Bench: SAIKIA,K.N. (J)
Case number: C.A. No.-002597-002597 / 1983
Diary number: 64726 / 1983
Advocates: Vs RANI CHHABRA

22 February 1991
Supreme Court
8 pages
DISTT.DY.REGISTRAR CO-OP.SOCIETIES Vs SHRI SUDHAKAR

Bench: SAIKIA,K.N. (J)
Case number: C.A. No.-004974-004974 / 1990
Diary number: 72882 / 1990

22 February 1991
Supreme Court
9 pages
SHRI RAM SARAN Vs THE STATE OF PUNJAB .

Bench: FATHIMA BEEVI,M. (J)
Case number: C.A. No.-000945-000947 / 1991
Diary number: 79161 / 1991

22 February 1991
Supreme Court
13 pages
CAPTAIN SUBASH KUMAR Vs PRINCIPAL OFFICER, MERCANTILE MARINEDEPARTMENT, MADRAS

Case number: Appeal (crl.) 135 of 1991

22 February 1991
Supreme Court
13 pages
MOHAN LAL SHAMLAL SONI Vs UNION OF INDIA AND ANOTHER

Bench: PANDIAN,S.R. (J)
Case number: Appeal Criminal 4 of 1979

22 February 1991
Supreme Court
11 pages
NAIN SINGH AND ANR. Vs STATE OF UTTAR PRADESH

Bench: PANDIAN,S.R. (J)
Case number: Appeal Criminal 251 of 1990

22 February 1991
Supreme Court
7 pages
K. MURUGAN ETC. ETC. Vs FENCING ASSN. OF INDIA, JABALPUR & ORS. ETC. ETC.

Bench: MISRA,RANGNATH (CJ)
Case number: Appeal Civil 848 of 1991

22 February 1991
Supreme Court
6 pages
BIHAR STATE ROAD TRANSPORT CORPORATION Vs STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 3693 of 1982

21 February 1991
Supreme Court
19 pages
A.L.A. FIRM Vs COMMISSIONER OF INCOME TAX, MADRAS

Bench: RANGNATHAN,S.
Case number: Appeal Civil 570 of 1976

21 February 1991
Supreme Court
7 pages
RAM KUMAR AND ORS. Vs UNION OF INDIA AND ORS.

Bench: KASLIWAL,N.M. (J)
Case number: Special Leave Petition (Civil) 16876 of 1987

20 February 1991
Supreme Court
22 pages
BHAVANI TEA AND PRODUCE CO.LTD. Vs STATE OF KERALA .

Bench: SAIKIA,K.N. (J)
Case number: C.A. No.-000826-000826 / 1991
Diary number: 69168 / 1991
Advocates: P. K. MANOHAR Vs SHAKIL AHMED SYED

20 February 1991
Supreme Court
16 pages
SHRI PURAN SINGH SAHNI Vs SMT. SUNDRIFBHAGWANDAS KRIPALANI .

Bench: SAIKIA,K.N. (J)
Case number: C.A. No.-002846-002846 / 1989
Diary number: 69653 / 1989
Advocates: CHITRA MARKANDAYA Vs SATISH KUMAR JAIN

20 February 1991
Supreme Court
8 pages
HARBANS SINGH ETC. Vs GURAN DITTA SINGH ETC.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 122 of 1975

20 February 1991
Supreme Court
5 pages
LAKHAN SAO (DECEASED) NOW THROUGHHIS LEGAL HEIRS Vs DHARAMU CHAUDHARY

Bench: FATHIMA BEEVI,M. (J)
Case number: Appeal Civil 1440 of 1986

20 February 1991
Supreme Court
10 pages
579AJEET SINGH SINGHVI ETC. Vs STATE OF RAJASTHAN AND OTHERS ETC.

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 4032 of 1989