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20 December 1990
Supreme Court 6 pages ADDITIONAL SECRETARY TO THE GOVERNMENT OFINDIA AND ORS. Vs SMT. ALKA SUBHASH GADIA AND ANR.
Bench: SAWANT,P.B. |
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20 December 1990
Supreme Court 3 pages T.N. RUGMANI AND ANOTHER Vs C. ACHUTHA MENON AND ORS.
Bench: SAHAI,R.M. (J) |
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20 December 1990
Supreme Court 2 pages TOSHIBA ANAND BATTERIES LTD. ANAND HOUSE,COCHIN Vs COLLECTOR OF CUSTOMS, COCHIN
Bench: RANGNATHAN,S. |
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20 December 1990
Supreme Court 2 pages MRS. MALATI RAMCHANDRA RAUT AND ORS. Vs MAHADEVO VASUDEO JOSHI AND ORS.
Bench: THOMMEN,T.K. (J) |
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19 December 1990
Supreme Court 3 pages HAKIM ALI AND ANR. Vs BOARD OF REVENUE U.P. AND ORS.
Bench: AGRAWAL,S.C. (J) |
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18 December 1990
Supreme Court 2 pages UNION OF INDIA Vs BABUBHAI NYLCHAND MEHTA
Bench: KASLIWAL,N.M. (J) |
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17 December 1990
Supreme Court 2 pages ABHAY SHRIDHAR AMBULKAR Vs S.V. BHAVE, COMMNR. OF POLICE .
Bench: SHETTY,K.J. (J) |
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17 December 1990
Supreme Court 2 pages MUNICIPAL CORPORATION OF DELHI Vs PRAMOD KUMAR GUPTA
Case number: Appeal (civil) 6081 of 1990 |
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14 December 1990
Supreme Court 2 pages BABULAL NAROTFAMDAS AND ORS. Vs COMMISSIONER OF INCOME-TAX, BOMBAY
Case number: Appeal (civil) 685 of 1978 |
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13 December 1990
Supreme Court 4 pages COMMISSIONER OF INCOME TAX, CALCUTTA Vs BRITISH PAINTS INDIA LTD.
Bench: THOMMEN,T.K. (J) |
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11 December 1990
Supreme Court 4 pages PANKAJ BHARGAVA AND ANR. Vs MOHINDER NATH AND ANR.
Bench: VENKATACHALLIAH,M.N. (J) |
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07 December 1990
Supreme Court 2 pages M/S. PRINTERS HOUSE PVT. LTD. Vs M/S. COLD STORAGE & FOOD PRODUCTS .
Bench: RAMASWAMY,K. |
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07 December 1990
Supreme Court 2 pages RAMESH ENTERPRISES Vs THE COFFEE BOARD
Bench: MISRA,RANGNATH (CJ) |
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07 December 1990
Supreme Court 2 pages PRATAP SINGH Vs STATE OF HARYANA .
Bench: KULDIP SINGH (J) |
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07 December 1990
Supreme Court 2 pages MUNICIPAL CORPORATION OF GREATER BOMBAY Vs NEW STANDARD ENGINEERING CO. LTD.
Case number: Appeal (civil) 501 of 1977 |