Showing 31621 - 31635 of 41947 judgements
20 December 1990
Supreme Court
6 pages
ADDITIONAL SECRETARY TO THE GOVERNMENT OFINDIA AND ORS. Vs SMT. ALKA SUBHASH GADIA AND ANR.

Bench: SAWANT,P.B.
Case number: Appeal Criminal 440 of 1989

20 December 1990
Supreme Court
3 pages
T.N. RUGMANI AND ANOTHER Vs C. ACHUTHA MENON AND ORS.

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 557 of 1986

20 December 1990
Supreme Court
2 pages
TOSHIBA ANAND BATTERIES LTD. ANAND HOUSE,COCHIN Vs COLLECTOR OF CUSTOMS, COCHIN

Bench: RANGNATHAN,S.
Case number: Appeal Civil 4180 of 1988

20 December 1990
Supreme Court
2 pages
MRS. MALATI RAMCHANDRA RAUT AND ORS. Vs MAHADEVO VASUDEO JOSHI AND ORS.

Bench: THOMMEN,T.K. (J)
Case number: Appeal Civil 6190 of 1990

19 December 1990
Supreme Court
3 pages
HAKIM ALI AND ANR. Vs BOARD OF REVENUE U.P. AND ORS.

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 1124 of 1977

18 December 1990
Supreme Court
2 pages
UNION OF INDIA Vs BABUBHAI NYLCHAND MEHTA

Bench: KASLIWAL,N.M. (J)
Case number: C.A. No.-003743-003743 / 1988
Diary number: 68478 / 1988
Advocates: SUSHMA SURI Vs GOPAL BALWANT SATHE

17 December 1990
Supreme Court
2 pages
ABHAY SHRIDHAR AMBULKAR Vs S.V. BHAVE, COMMNR. OF POLICE .

Bench: SHETTY,K.J. (J)
Case number: W.P.(Crl.) No.-001248-001248 / 1990
Diary number: 73413 / 1990
Advocates: Vs A. S. BHASME

17 December 1990
Supreme Court
2 pages
MUNICIPAL CORPORATION OF DELHI Vs PRAMOD KUMAR GUPTA

Case number: Appeal (civil) 6081 of 1990

14 December 1990
Supreme Court
2 pages
BABULAL NAROTFAMDAS AND ORS. Vs COMMISSIONER OF INCOME-TAX, BOMBAY

Case number: Appeal (civil) 685 of 1978

13 December 1990
Supreme Court
4 pages
COMMISSIONER OF INCOME TAX, CALCUTTA Vs BRITISH PAINTS INDIA LTD.

Bench: THOMMEN,T.K. (J)
Case number: Appeal Civil 1918 of 1976

11 December 1990
Supreme Court
4 pages
PANKAJ BHARGAVA AND ANR. Vs MOHINDER NATH AND ANR.

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Contempt Petition (Civil) 153 of 1991

07 December 1990
Supreme Court
2 pages
M/S. PRINTERS HOUSE PVT. LTD. Vs M/S. COLD STORAGE & FOOD PRODUCTS .

Bench: RAMASWAMY,K.
Case number: C.A. No.-000371-000371 / 1976
Diary number: 60421 / 1976

07 December 1990
Supreme Court
2 pages
RAMESH ENTERPRISES Vs THE COFFEE BOARD

Bench: MISRA,RANGNATH (CJ)
Case number: C.A. No.-005965-005965 / 1990
Diary number: 73826 / 1990
Advocates: PRASHANT BHUSHAN Vs MANIK KARANJAWALA

07 December 1990
Supreme Court
2 pages
PRATAP SINGH Vs STATE OF HARYANA .

Bench: KULDIP SINGH (J)
Case number: SLP(C) No.-009895-009895 / 2000
Diary number: 9554 / 2000
Advocates: Vs SATYA MITRA GARG

07 December 1990
Supreme Court
2 pages
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs NEW STANDARD ENGINEERING CO. LTD.

Case number: Appeal (civil) 501 of 1977