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07 December 1990
Supreme Court 2 pages MAHABIR COLD STORAGE Vs COMMISSIONER OF INCOME TAX, PATNA
Bench: RAMASWAMY,K. |
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06 December 1990
Supreme Court 2 pages SMT. GITARANI PAUL Vs DIBYENDRA KUNDU ALIAS DIBYENDRA KUMAR KUNDU
Bench: KULDIP SINGH (J) |
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06 December 1990
Supreme Court 2 pages VIJAY COTTON AND OIL MILLS (P) LTD. Vs STATE OF GUJARAT
Case number: Appeal (civil) 3 of 1972 |
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06 December 1990
Supreme Court 2 pages LAKSHMI BANGLE STORES Vs UNION OF INDIA AND ORS.
Bench: KULDIP SINGH (J) |
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05 December 1990
Supreme Court 3 pages HINDUSTAN PETROLEUM CORPN.LTD. Vs YASHWANT GAJANAN JOSHI .
Bench: RANGNATHAN,S. |
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05 December 1990
Supreme Court 3 pages DHAN SINGH AND ORS. ETC. ETC. Vs STATE OF HARYANA AND ORS.
Bench: FATHIMA BEEVI,M. (J) |
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04 December 1990
Supreme Court 2 pages DY. COMMISSIONER OF SALES TAX (LAW), BOARD OFREVENUE(TAXES, Vs COCO FIBRES
Bench: RAMASWAMY,K. |
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04 December 1990
Supreme Court 2 pages BHOOP ALLEGED SON OF SHEO Vs MATADIN BHARDWAJ SON OF LAKMI CHAND
Bench: AHMADI,A.M. (J) |
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30 November 1990
Supreme Court 3 pages JUMMAN KHAN Vs STATE OF U.P.
Bench: PANDIAN,S.R. (J) |
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27 November 1990
Supreme Court 3 pages JASWANT SINGH Vs STATE OF PUNJAB AND ORS.
Bench: AHMADI,A.M. (J) |
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27 November 1990
Supreme Court 3 pages MUNICIPAL CORPORATION OF GREATERBOMBAY AND ANR. Vs INDIAN OIL CORPORATION LTD.
Bench: RAMASWAMY,K. |
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27 November 1990
Supreme Court 2 pages BHARUCH COCONUT TRADING CO. AND ORS. Vs MUNICIPAL CORPORATION OF THE CITY OFAHMEDABAD AND OTHERS.
Bench: RAMASWAMY,K. |
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27 November 1990
Supreme Court 2 pages PLASMAC MACHINE MANUFACTURING CO. PVT.LTD. Vs COLLECTOR OF CENTRAL EXCISE, BOMBAY.
Bench: SAIKIA,K.N. (J) |
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26 November 1990
Supreme Court 2 pages ORISSA JUDICIAL SERVICE ASSOCIATION Vs STATE OF ORISSA
Bench: SINGH,K.N. (J) |
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22 November 1990
Supreme Court 2 pages INDIAN METALS AND FERRO ALLOYS LTD. CUTTACK Vs COLLECTOR OF CENTRAL EXCISE, BHUBANESHWAR
Case number: Appeal (civil) 2743 of 1986 |