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13 February 1991
Supreme Court 7 pages DES RAJ BHATNAGAR AND ANR. ETC. Vs UNION OF INDIA
Bench: KASLIWAL,N.M. (J) |
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13 February 1991
Supreme Court 14 pages S. SURJIT SINGH KALRA ETC. Vs UNION OF INDIA AND ANR. ETC.
Bench: SHETTY,K.J. (J) |
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13 February 1991
Supreme Court 3 pages EMC STEEL LIMITED, CALCUTTA Vs UNION OF INDIA AND ANR.
Case number: Appeal (civil) 710 of 1991 |
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13 February 1991
Supreme Court 7 pages MUKERIAN PAPERS LTD- Vs STATE OF PUNJAB
Bench: AHMADI,A.M. (J) |
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12 February 1991
Supreme Court 5 pages DIRECTOR, LIFT IRRIGATION CORPORATION LTD. ANDORS. ETC. ETC Vs PRAVAT KIRAN MOHANTY AND ORS.
Bench: RAMASWAMY,K. |
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12 February 1991
Supreme Court 8 pages G. CLARIDGE AND COMPANY LIMITED Vs COLLECTOR OF CENTRAL EXCISE, PUNE
Bench: AGRAWAL,S.C. (J) |
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12 February 1991
Supreme Court 11 pages RATTAN CHAND HIRA CHAND Vs ASKAR NAWAZ JUNG (DEAD) BY L.RS. AND ORS.
Bench: SAWANT,P.B. |
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11 February 1991
Supreme Court 13 pages CHEMICALS AND FIBRES OF INDIA LTD. ETC. Vs UNION OF INDIA
Bench: RANGNATHAN,S. |
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11 February 1991
Supreme Court 9 pages B. VISWANATHIAH AND COMPANY AND ORS. Vs STATE OF KARNATAKA AND ORS.
Bench: RANGNATHAN,S. |
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08 February 1991
Supreme Court 5 pages SMT. VIOLET ISSAC Vs UNION OF INDIA .
Bench: SINGH,K.N. (J) |
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07 February 1991
Supreme Court 7 pages ANAYATULLAH AND ORS. Vs COMMISSIONER OF MUSLIM WAKF OF JAMMU
Bench: KULDIP SINGH (J) |
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07 February 1991
Supreme Court 7 pages SMT. SURESHTA DEVI Vs OM PRAKASH
Bench: SHETTY,K.J. (J) |
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07 February 1991
Supreme Court 10 pages STATE OF KERALA AND ANR. Vs KANAN DEVAN HILLS PRODUCE CO. LTD.
Bench: KULDIP SINGH (J) |
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06 February 1991
Supreme Court 3 pages M/S.BAYER (INDIA ) LTD. Vs STATE OF MAHARASHTRA
Bench: KANIA,M.H. |
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05 February 1991
Supreme Court 10 pages SHANKAR PANDURANG JADHAV Vs VICE-ADMIRAL,FLAG OFFICER,C-I-CHIEF &ANR
Bench: AHMADI,A.M. (J) |