Showing 31576 - 31590 of 41947 judgements
13 February 1991
Supreme Court
7 pages
DES RAJ BHATNAGAR AND ANR. ETC. Vs UNION OF INDIA

Bench: KASLIWAL,N.M. (J)
Case number: Writ Petition (Civil) 11757 of 1984

13 February 1991
Supreme Court
14 pages
S. SURJIT SINGH KALRA ETC. Vs UNION OF INDIA AND ANR. ETC.

Bench: SHETTY,K.J. (J)
Case number: Special Leave Petition (Civil) of 1990

13 February 1991
Supreme Court
3 pages
EMC STEEL LIMITED, CALCUTTA Vs UNION OF INDIA AND ANR.

Case number: Appeal (civil) 710 of 1991

13 February 1991
Supreme Court
7 pages
MUKERIAN PAPERS LTD- Vs STATE OF PUNJAB

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 936 of 1988

12 February 1991
Supreme Court
5 pages
DIRECTOR, LIFT IRRIGATION CORPORATION LTD. ANDORS. ETC. ETC Vs PRAVAT KIRAN MOHANTY AND ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 699 of 1985

12 February 1991
Supreme Court
8 pages
G. CLARIDGE AND COMPANY LIMITED Vs COLLECTOR OF CENTRAL EXCISE, PUNE

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 160 of 1990

12 February 1991
Supreme Court
11 pages
RATTAN CHAND HIRA CHAND Vs ASKAR NAWAZ JUNG (DEAD) BY L.RS. AND ORS.

Bench: SAWANT,P.B.
Case number: Appeal Civil 740 of 1978

11 February 1991
Supreme Court
13 pages
CHEMICALS AND FIBRES OF INDIA LTD. ETC. Vs UNION OF INDIA

Bench: RANGNATHAN,S.
Case number: Appeal Civil 3495 of 1982

11 February 1991
Supreme Court
9 pages
B. VISWANATHIAH AND COMPANY AND ORS. Vs STATE OF KARNATAKA AND ORS.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 2959 of 1980

08 February 1991
Supreme Court
5 pages
SMT. VIOLET ISSAC Vs UNION OF INDIA .

Bench: SINGH,K.N. (J)
Case number: C.A. No.-000653-000653 / 1991
Diary number: 69945 / 1991
Advocates: ASHOK KUMAR SHARMA Vs B. KRISHNA PRASAD

07 February 1991
Supreme Court
7 pages
ANAYATULLAH AND ORS. Vs COMMISSIONER OF MUSLIM WAKF OF JAMMU

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 1484 of 1974

07 February 1991
Supreme Court
7 pages
SMT. SURESHTA DEVI Vs OM PRAKASH

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 633 of 1991

07 February 1991
Supreme Court
10 pages
STATE OF KERALA AND ANR. Vs KANAN DEVAN HILLS PRODUCE CO. LTD.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 1277 of 1979

06 February 1991
Supreme Court
3 pages
M/S.BAYER (INDIA ) LTD. Vs STATE OF MAHARASHTRA

Bench: KANIA,M.H.
Case number: C.A. No.-000578-000578 / 1991
Diary number: 75756 / 1991

05 February 1991
Supreme Court
10 pages
SHANKAR PANDURANG JADHAV Vs VICE-ADMIRAL,FLAG OFFICER,C-I-CHIEF &ANR

Bench: AHMADI,A.M. (J)
Case number: C.A. No.-000552-000554 / 1991
Diary number: 79637 / 1991
Advocates: Vs SUSHMA SURI