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19 February 1991
Supreme Court 4 pages ISRAR AHMED KHAN Vs DY. DIRECTOR, CONSOLIDATION .
Bench: MISRA,RANGNATH (CJ) |
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19 February 1991
Supreme Court 28 pages MAHARASHTRA STATE FINANCIAL CORPORATION Vs JAYCEE DRUGS AND PHARMACEUTICALS PVT. LTD.AND ORS.
Bench: OJHA,N.D. (J) |
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19 February 1991
Supreme Court 9 pages RAJRATHA NARANBHAI MILLS. CO. LTD. Vs SALES TAX OFFICER, PETLAD
Case number: Appeal (civil) 2891 of 1977 |
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19 February 1991
Supreme Court 8 pages STATE OF WEST BENGAL AND ORS. ETC. Vs DEBDAS KUMAR AND ORS. ETC.
Bench: FATHIMA BEEVI,M. (J) |
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16 February 1991
Supreme Court 3 pages OM PRAKASH PURI ANR. Vs STATE OF WEST BENGAL AND ORS.
Bench: SAIKIA,K.N. (J) |
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15 February 1991
Supreme Court 4 pages MATHURA REFINERY MAZDOOR SANGH Vs INDIAN OIL CORPN.LTD.
Bench: PUNCHHI,M.M. |
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15 February 1991
Supreme Court 8 pages DARYAO SINGH Vs STATE OF MADHYA PRADESH
Bench: AHMADI,A.M. (J) |
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15 February 1991
Supreme Court 6 pages NEW BANK,OF INDIA Vs N.P. SEHGAL AND ANR.
Case number: Appeal (civil) 739 of 1991 |
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15 February 1991
Supreme Court 7 pages SMT.GRACY Vs STATE OF KERALA AND ANR.
Bench: VERMA,JAGDISH SARAN (J) |
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15 February 1991
Supreme Court 6 pages SMT. P. LEELAVATHAMMA Vs CONTROLLER OF ESTATE DUTY, ANDHRA PRADESH,HYDERABAD
Bench: THOMMEN,T.K. (J) |
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15 February 1991
Supreme Court 16 pages SPENCES HOTEL PVT. LTD. AND ANR. Vs STATE OF WEST BENGAL AND ORS.
Bench: SAIKIA,K.N. (J) |
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14 February 1991
Supreme Court 12 pages M/S.GOKAK PATEL VOKART LIMITED Vs DUNDAYYA G.HIREMATH
Bench: SAIKIA,K.N. (J) |
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14 February 1991
Supreme Court 8 pages JASWANT SINGH NERWAL ETC. Vs STATE OF PUNJAB AND ORS. ETC.
Bench: PUNCHHI,M.M. |
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14 February 1991
Supreme Court 6 pages NARAIN DAS JAIN (SINCE DECEASED) BY L.RS. Vs AGRA NAGAR MAHAPALIKA, AGRA
Bench: PUNCHHI,M.M. |
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14 February 1991
Supreme Court 3 pages GURDIP SINGH AND ANR. Vs AMAR SINGH AND ANR.
Bench: SAIKIA,K.N. (J) |