Showing 31561 - 31575 of 41947 judgements
19 February 1991
Supreme Court
4 pages
ISRAR AHMED KHAN Vs DY. DIRECTOR, CONSOLIDATION .

Bench: MISRA,RANGNATH (CJ)
Case number: SLP(C) No.-015001-015001 / 1989
Diary number: 64986 / 1989

19 February 1991
Supreme Court
28 pages
MAHARASHTRA STATE FINANCIAL CORPORATION Vs JAYCEE DRUGS AND PHARMACEUTICALS PVT. LTD.AND ORS.

Bench: OJHA,N.D. (J)
Case number: Appeal Civil 782 of 1991

19 February 1991
Supreme Court
9 pages
RAJRATHA NARANBHAI MILLS. CO. LTD. Vs SALES TAX OFFICER, PETLAD

Case number: Appeal (civil) 2891 of 1977

19 February 1991
Supreme Court
8 pages
STATE OF WEST BENGAL AND ORS. ETC. Vs DEBDAS KUMAR AND ORS. ETC.

Bench: FATHIMA BEEVI,M. (J)
Case number: Appeal Civil 830 of 1991

16 February 1991
Supreme Court
3 pages
OM PRAKASH PURI ANR. Vs STATE OF WEST BENGAL AND ORS.

Bench: SAIKIA,K.N. (J)
Case number: Appeal Civil 4 of 1977

15 February 1991
Supreme Court
4 pages
MATHURA REFINERY MAZDOOR SANGH Vs INDIAN OIL CORPN.LTD.

Bench: PUNCHHI,M.M.
Case number: C.A. No.-001430-001430 / 1990
Diary number: 74193 / 1990
Advocates: SHEELA GOEL Vs

15 February 1991
Supreme Court
8 pages
DARYAO SINGH Vs STATE OF MADHYA PRADESH

Bench: AHMADI,A.M. (J)
Case number: Writ Petition (Civil) 66 of 1956

15 February 1991
Supreme Court
6 pages
NEW BANK,OF INDIA Vs N.P. SEHGAL AND ANR.

Case number: Appeal (civil) 739 of 1991

15 February 1991
Supreme Court
7 pages
SMT.GRACY Vs STATE OF KERALA AND ANR.

Bench: VERMA,JAGDISH SARAN (J)
Case number: Writ Petition(Criminal) 1218 of 1990

15 February 1991
Supreme Court
6 pages
SMT. P. LEELAVATHAMMA Vs CONTROLLER OF ESTATE DUTY, ANDHRA PRADESH,HYDERABAD

Bench: THOMMEN,T.K. (J)
Case number: Appeal Civil 822 of 1978

15 February 1991
Supreme Court
16 pages
SPENCES HOTEL PVT. LTD. AND ANR. Vs STATE OF WEST BENGAL AND ORS.

Bench: SAIKIA,K.N. (J)
Case number: Appeal Civil 406 of 1991

14 February 1991
Supreme Court
12 pages
M/S.GOKAK PATEL VOKART LIMITED Vs DUNDAYYA G.HIREMATH

Bench: SAIKIA,K.N. (J)
Case number: Crl.A. No.-000097-000101 / 1991
Diary number: 76252 / 1991
Advocates: Vs M. VEERAPPA

14 February 1991
Supreme Court
8 pages
JASWANT SINGH NERWAL ETC. Vs STATE OF PUNJAB AND ORS. ETC.

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 334 of 1978

14 February 1991
Supreme Court
6 pages
NARAIN DAS JAIN (SINCE DECEASED) BY L.RS. Vs AGRA NAGAR MAHAPALIKA, AGRA

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 2327 of 1977

14 February 1991
Supreme Court
3 pages
GURDIP SINGH AND ANR. Vs AMAR SINGH AND ANR.

Bench: SAIKIA,K.N. (J)
Case number: Appeal Civil 2877 of 1977