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16 January 1991
Supreme Court 7 pages BABU LAL Vs STATE OF HARYANA AND ORS.
Bench: RAY,B.C. (J) |
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15 January 1991
Supreme Court 11 pages DMAI Vs
Bench: AHMADI,A.M. (J) |
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15 January 1991
Supreme Court 6 pages BALAKRISHNA PILLAI, CHIEF INSPECTOR OF DRUGSINTELLIGENCE Vs MATHA MEDICLAS AND OTHERS
Bench: VERMA,JAGDISH SARAN (J) |
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11 January 1991
Supreme Court 11 pages STATE OF UTTAR PRADESH AND ANR. Vs KAUSHAL KISHORE SHUKLA
Bench: SINGH,K.N. (J) |
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11 January 1991
Supreme Court 6 pages SHIVA GLASS WORKS CO. LTD. Vs ASSITANT COLLECTOR OF CENTRAL EXCISE AND OTHERS.
Bench: OJHA,N.D. (J) |
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09 January 1991
Supreme Court 8 pages SUBHASH KUMAR Vs STATE OF BIHAR .
Bench: SINGH,K.N. (J) |
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09 January 1991
Supreme Court 10 pages GRIH KALYAN KENDRA WORKERS' UNION Vs UNION OF INDIA AND OTHERS
Case number: Writ Petition (Civil) 869 of 1989 |
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08 January 1991
Supreme Court 3 pages SHER SINGH ETC. ETC. Vs STATE OF HARYANA AND ORS. ETC. ETC.
Bench: PUNCHHI,M.M. |
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21 December 1990
Supreme Court 8 pages SIMHADRI SATYA NARAYANA RAO Vs M. BUDDA PRASAD AND ORS.
Case number: Appeal (civil) 4532 of 1990 |
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21 December 1990
Supreme Court 6 pages SIMHADRI SATYA NARAYANA RAO. Vs M. BUDDA PRASAD
Bench: KULDIP SINGH (J) |
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21 December 1990
Supreme Court 2 pages BUDHA Vs AMILAL
Bench: AGRAWAL,S.C. (J) |
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21 December 1990
Supreme Court 3 pages CHIEF OF ARMY STAFF AND ORS. Vs MAJOR S.P. CHADHA
Bench: KANIA,M.H. |
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21 December 1990
Supreme Court 7 pages K.V. SWAMYNATHAN AND ORS. Vs E.V. PADMANABHAN AND ORS.
Bench: SAIKIA,K.N. (J) |
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21 December 1990
Supreme Court 4 pages S.D. SONI Vs STATE OF GUJARAT
Bench: PANDIAN,S.R. (J) |
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20 December 1990
Supreme Court 5 pages ANAND BIHARI (DEAD) BY LRS. Vs RAJ. STATE ROAD TRANSPORT CORPN.
Bench: SAWANT,P.B. |