Showing 31066 - 31080 of 41947 judgements
16 October 1992
Supreme Court
8 pages
SAROJINI Vs STATE OF M.P.

Bench: [KULDIP SINGH AND K. RAMASWAMY,JJ.]
Case number: Crl.A. No.-000626-000626 / 1992
Diary number: 82712 / 1992

15 October 1992
Supreme Court
4 pages
MULLAGIRI VAJRAM Vs STATE OF A.P.

Bench: [KULDIP SINGH AND N.M. KASLIWAL,JJ.]
Case number: Crl.A. No.-000483-000483 / 1980
Diary number: 62824 / 1980
Advocates: Vs GUNTUR PRABHAKAR

15 October 1992
Supreme Court
5 pages
BALWANT SINGH Vs GURBACHAN SINGH .

Bench: [KULDIP SINGH AND N.M. KASLIWAL,JJ.]
Case number: C.A. No.-002822-002822 / 1979
Diary number: 62266 / 1979
Advocates: E. C. AGRAWALA Vs GEETANJALI MOHAN

15 October 1992
Supreme Court
9 pages
M.B. JOSHI Vs SATISH KUMAR PANDEY .

Bench: KULDIP SINGH AND N.M. KASLIWAL,JJ.
Case number: C.A. No.-004255-004255 / 1992
Diary number: 82705 / 1992
Advocates: G. PRAKASH Vs SUSHIL KUMAR JAIN

17 September 1992
Supreme Court
0 pages
MITHILESH KUMAR SINHA & ANR. Vs RETURNING OFFICER FOR PRESIDENTIAL ELECTION & ORS.

Bench: J.S. VERMA,K.J. REDDY,S.C. AGRAWAL,Y. DAYAL,A.S. ANAND
Case number: Election Petition 1-2 of 1992

27 August 1992
Supreme Court
0 pages
M. KRISHNA SWAMI Vs UNION OF INDIA & ORS.

Bench: J.S. VERMA,N.M. KASLIWAL,K. RAMASWAMY,K. JAYACHANDRA REDDY AND S.C.
Case number: Writ Petition (civil) 149 of 1992

27 August 1992
Supreme Court
0 pages
SAROJINI RAMASWAMI Vs UNION OF INDIA & ORS.

Bench: J.S. VERMA,N.M. KASLIWAL,K. RAMASWAMY,K.J. REDDY,S.C. AGRAWAL
Case number: Writ Petition (civil) 514 of 1992

24 August 1992
Supreme Court
18 pages
PIONEER RUBBER PLANTATION NILAMBUR,KERALA STATE ETC. ETC. Vs STATE OF KERALA AND ANR.

Bench: THOMMEN,T.K. (J)
Case number: Appeal Civil 106 of 1982

20 August 1992
Supreme Court
9 pages
P.V. MOHAMMAD BARMAY SONS Vs DIRECTOR OF ENFORCEMENT

Bench: RAMASWAMY,K.
Case number: Appeal Criminal 95 of 1981

19 August 1992
Supreme Court
9 pages
M/S. COCHIN SHIPPING CO. Vs E.S.I. CORPORATION

Bench: SHARMA,L.M. (J)
Case number: C.A. No.-002593-002593 / 1980
Diary number: 62812 / 1980
Advocates: A. T. M. SAMPATH Vs A. SUBHASHINI

19 August 1992
Supreme Court
5 pages
SATPAL @ SADHU Vs STATE OF HARYANA

Bench: KULDIP SINGH (J)
Case number: W.P.(Crl.) No.-001385-001385 / 1991
Diary number: 76074 / 1991
Advocates: ASHOK KUMAR SHARMA Vs

19 August 1992
Supreme Court
4 pages
MOHAN PANDEY Vs USHA RANI RAJGARIA .

Bench: SHARMA,L.M. (J)
Case number: C.A. No.-003284-003284 / 1992
Diary number: 82408 / 1992
Advocates: DINESH KUMAR GARG Vs

19 August 1992
Supreme Court
5 pages
SHRI TEJSINGHRAO Vs THE STATE OF MAHARASHTRA

Bench: KULDIP SINGH (J)
Case number: C.A. No.-000608-000608 / 1982
Diary number: 63229 / 1982
Advocates: Vs A. S. BHASME

19 August 1992
Supreme Court
6 pages
OM PARKASH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000282-000282 / 1981
Diary number: 63138 / 1981

19 August 1992
Supreme Court
6 pages
DMAI Vs

Bench: RANGNATHAN,S.
Case number: C.A. No.-000733-000751 / 1986
Diary number: 69450 / 1986