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16 October 1992
Supreme Court 8 pages SAROJINI Vs STATE OF M.P.
Bench: [KULDIP SINGH AND K. RAMASWAMY,JJ.] |
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15 October 1992
Supreme Court 4 pages MULLAGIRI VAJRAM Vs STATE OF A.P.
Bench: [KULDIP SINGH AND N.M. KASLIWAL,JJ.] |
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15 October 1992
Supreme Court 5 pages BALWANT SINGH Vs GURBACHAN SINGH .
Bench: [KULDIP SINGH AND N.M. KASLIWAL,JJ.] |
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15 October 1992
Supreme Court 9 pages M.B. JOSHI Vs SATISH KUMAR PANDEY .
Bench: KULDIP SINGH AND N.M. KASLIWAL,JJ. |
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17 September 1992
Supreme Court 0 pages MITHILESH KUMAR SINHA & ANR. Vs RETURNING OFFICER FOR PRESIDENTIAL ELECTION & ORS.
Bench: J.S. VERMA,K.J. REDDY,S.C. AGRAWAL,Y. DAYAL,A.S. ANAND |
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27 August 1992
Supreme Court 0 pages M. KRISHNA SWAMI Vs UNION OF INDIA & ORS.
Bench: J.S. VERMA,N.M. KASLIWAL,K. RAMASWAMY,K. JAYACHANDRA REDDY AND S.C. |
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27 August 1992
Supreme Court 0 pages SAROJINI RAMASWAMI Vs UNION OF INDIA & ORS.
Bench: J.S. VERMA,N.M. KASLIWAL,K. RAMASWAMY,K.J. REDDY,S.C. AGRAWAL |
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24 August 1992
Supreme Court 18 pages PIONEER RUBBER PLANTATION NILAMBUR,KERALA STATE ETC. ETC. Vs STATE OF KERALA AND ANR.
Bench: THOMMEN,T.K. (J) |
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20 August 1992
Supreme Court 9 pages P.V. MOHAMMAD BARMAY SONS Vs DIRECTOR OF ENFORCEMENT
Bench: RAMASWAMY,K. |
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19 August 1992
Supreme Court 9 pages M/S. COCHIN SHIPPING CO. Vs E.S.I. CORPORATION
Bench: SHARMA,L.M. (J) |
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19 August 1992
Supreme Court 5 pages SATPAL @ SADHU Vs STATE OF HARYANA
Bench: KULDIP SINGH (J) |
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19 August 1992
Supreme Court 4 pages MOHAN PANDEY Vs USHA RANI RAJGARIA .
Bench: SHARMA,L.M. (J) |
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19 August 1992
Supreme Court 5 pages SHRI TEJSINGHRAO Vs THE STATE OF MAHARASHTRA
Bench: KULDIP SINGH (J) |
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19 August 1992
Supreme Court 6 pages OM PARKASH Vs STATE OF PUNJAB
Case number: Crl.A. No.-000282-000282 / 1981 |
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19 August 1992
Supreme Court 6 pages DMAI Vs
Bench: RANGNATHAN,S. |