Showing 31111 - 31125 of 41947 judgements
21 July 1992
Supreme Court
9 pages
DR. L.P. AGARWAL Vs UNION OF INDIA .

Bench: KULDIP SINGH (J)
Case number: C.A. No.-000227-000227 / 1982
Diary number: 63228 / 1982
Advocates: APPELLANT-IN-PERSON Vs C. V. SUBBA RAO

21 July 1992
Supreme Court
2 pages
DMAI Vs

Bench: BHARUCHA S.P. (J)
Case number: C.A. No.-001267-001268 / 1978
Diary number: 61148 / 1978

21 July 1992
Supreme Court
6 pages
STATE OF KARNATAKA Vs LAKSHMANAIAH

Bench: KULDIP SINGH (J)
Case number: Crl.A. No.-000373-000373 / 1981
Diary number: 63137 / 1981
Advocates: M. VEERAPPA Vs DEVENDRA SINGH

21 July 1992
Supreme Court
8 pages
ARVIND MILLS LTD. Vs C.I.T. AHMEDABAD

Bench: RAY,G.N. (J)
Case number: C.A. No.-001836-001836 / 1977
Diary number: 61336 / 1977
Advocates: Vs A. SUBHASHINI

17 July 1992
Supreme Court
8 pages
MANGALBHAI Vs DR. RADHYSHYAM

Bench: KASLIWAL,N.M. (J)
Case number: C.A. No.-002588-002588 / 1992
Diary number: 82352 / 1992

17 July 1992
Supreme Court
6 pages
P.A. OOMMEN Vs MORAN MAR BASELIUS MARTHOMA MATHEWSI&ORS

Bench: KASLIWAL,N.M. (J)
Case number: C.A. No.-001819-001819 / 1992
Diary number: 82777 / 1992
Advocates: E. M. S. ANAM Vs

15 July 1992
Supreme Court
42 pages
STATE OF MAHARASHTRA ETC. ETC. Vs SUKHDEO SINGH AND ANR. ETC. ETC.

Bench: AHMADI,A.M. (J)
Case number: 1 of 1989

28 May 1992
Supreme Court
11 pages
ANSAL PROPERTIES & IND.(P) LTD. Vs THE DELHI DEVELOPMENT AUTHORITY .

Bench: KASLIWAL,N.M. (J)
Case number: C.A. No.-002457-002458 / 1992
Diary number: 85775 / 1992

15 May 1992
Supreme Court
8 pages
PATEL NARANBHAI MARGHABHAI(D)BY LRS Vs DECEASED DHULABHAI GALBABHAI BY LRS.

Bench: RAMASWAMY,K.
Case number: C.A. No.-002413-002413 / 1992
Diary number: 81538 / 1992
Advocates: HARISH J. JHAVERI Vs

15 May 1992
Supreme Court
41 pages
THE WORKMEN OF SREE MEENAKSHI MILLS LTD. Vs MEENAKSHI MILLS LTD. .

Bench: VERMA, JAGDISH SARAN (J),REDDY, K. JAYACHANDRA (J),AGRAWAL, S.C. (J),RAY, G.N. (J),PATNAIK, R.C. (J)
Case number: C.A. No.-000194-000194 / 1983
Diary number: 64883 / 1983
Advocates: CHANDAN RAMAMURTHI Vs

15 May 1992
Supreme Court
10 pages
P.M.C. KUNHIRAMAN NAIR Vs C.R. NAGANATHA IYER .

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-002460-002460 / 1977
Diary number: 61327 / 1977
Advocates: P. K. MANOHAR Vs

15 May 1992
Supreme Court
7 pages
P.K. GOEL Vs U.P. MEDICAL COUNCIL .

Bench: KASLIWAL,N.M. (J)
Case number: W.P.(C) No.-000964-000964 / 1991
Diary number: 63080 / 1991
Advocates: R. C. KAUSHIK Vs

15 May 1992
Supreme Court
4 pages
M.C.MEHTA Vs UNION OF INDIA

Bench: MISRA,RANGNATH (CJ)
Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

15 May 1992
Supreme Court
14 pages
MOHAN LAL TRIPATHI Vs THE DISTRICT MAGISTRATE .

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-002425-002425 / 1992
Diary number: 81509 / 1992

15 May 1992
Supreme Court
11 pages
MIR FAZEELATH HUSSAIN AND ORS. Vs SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION HYDERABAD

Bench: KASLIWAL,N.M. (J)
Case number: Appeal Civil 706 of 1975