Judgements

Showing 31036 - 31050 of 41947 judgements
18 November 1992
Supreme Court
12 pages
THE COMMISSIONER OF INCOME TAX Vs SHRI DHADI SAHU

Bench: YOGESHWAR DAYAL (J)
Case number: C.A. No.-001788-001789 / 1977
Diary number: 61478 / 1977
Advocates: Vs C. S. SRINIVASA RAO

17 November 1992
Supreme Court
0 pages
RAM BHAI MAIJANATH NAYAK Vs U.O.I .

Bench: M.H. KANIA (CJ),J.S. VERMA,S.C. AGRAWAL,YOGESHWAR DAYAL,A.S. ANAND
Case number: C.A. No.-003119-003119 / 1983
Diary number: 64770 / 1983
Advocates: MANIK KARANJAWALA Vs

17 November 1992
Supreme Court
0 pages
M/S. BUILDERS ASSOCIATION OF INDIA Vs STATE OF KARNATAKA .

Bench: M.H. KANIA (CJ),J.S. VERMA,S.C. AGRAWAL,Y. DAYAL,A.S. ANAND
Case number: C.A. No.-000990-000990 / 1991
Diary number: 65697 / 1991
Advocates: S. R. SETIA Vs M. VEERAPPA

17 November 1992
Supreme Court
0 pages
GANNON DAUNKERLEY & CO. & ORS. Vs STATE OF RAJASTHAN & ORS.

Bench: M.H. Kania C.J.,J.S. Verma,S.C. Agrawal,Y. Dayal,A. S. Anand
Case number: Appeal (civil) 4861-64 of 1992
17 November 1992
Supreme Court
0 pages
C.B. GAUTAM Vs UNION OF INDIA & ORS.

Bench: M.H. Kania C.J.,J.S. Verma,S.C. Agrawal,Yogeshwar Dayal,A.S. Anand
Case number: Transfer Case (civil) 26 of 1987
13 November 1992
Supreme Court
12 pages
DR. S.M. ILYAS Vs INDIAN COUNCIL OF AGRI.RESEARCH .

Bench: [M.H. KANIA CJ.,N.M. KASLIWAL AND K. RAMASWAMY,JJ.]
Case number: C.A. No.-002736-002736 / 1991
Diary number: 76845 / 1991
Advocates: RAJ KUMAR MEHTA Vs MADHU SIKRI

13 November 1992
Supreme Court
9 pages
THE RAMJAS FOUNDATION ADN ORS. Vs UNION OF INDIA .

Bench: [M.H. KANIA,CJ.,N.M. KASLIWAL AND N.P. SINGH,JJ.]
Case number: C.A. No.-002213-002213 / 1978
Diary number: 61047 / 1978
Advocates: J. S. WAD Vs P. PARMESWARAN

13 November 1992
Supreme Court
10 pages
VARIAVAN SARASWATHI AND ANR. Vs EACHAMPI THEVI AND ORS.

Bench: [R.M. SAHAI AND B.P. JEEVAN REDDY,JJ.]
Case number: Appeal Civil 8244 of 1983
11 November 1992
Supreme Court
21 pages
INDIAN ADMINSTRATIVE SERVICE ASSON. Vs UNION OF INDIA

Bench: [A.M. AHMADI,M.M. PUNCHHI AND K. RAMASWAMY,JJ.]
Case number: W.P.(C) No.-000499-000499 / 1991
Diary number: 79045 / 1991
Advocates: Vs A. SUBHASHINI

11 November 1992
Supreme Court
7 pages
FOOD CORPN. OF INDIA Vs KAMDHENU CATTLE FEED INDUSTRIES

Case number: C.A. No.-004731-004731 / 1992
Diary number: 82896 / 1992
Advocates: Y. PRABHAKARA RAO Vs

09 November 1992
Supreme Court
5 pages
STATE BANK OF INDIA Vs V. PARTHASARATHY

Bench: [KULDIP SINGH AND P.B. SAWANT,JJ.]
Case number: C.A. No.-004799-004799 / 1992
Diary number: 82973 / 1992
Advocates: A. V. RANGAM Vs CHANDAN RAMAMURTHI

05 November 1992
Supreme Court
4 pages
THE STATE OF BIHAR Vs KAMLESH JAIN

Bench: [LALIT MOHAN SHARMA,S. MOHAN AND N. VENKATACHALA,JJ.]
Case number: C.A. No.-004650-004650 / 1992
Diary number: 82884 / 1992
04 November 1992
Supreme Court
3 pages
STATE OF M.P. Vs HARIDATT SHARMA

Bench: [LALIT MOHAN SHARMA,S. MOHAN AND N. VENKATACHALA,JJ.]
Case number: C.A. No.-004733-004733 / 1992
Diary number: 82892 / 1992
03 November 1992
Supreme Court
31 pages
SRI KRISHNA BHIMRAO DESHPANDE Vs LAND TRIBUNAL, DHANWAD

Bench: [LALIT MOHAN SHARMA AND K. JAYACHANDRA REDDY,JJ.]
Case number: SLP(C) No.-016041-016042 / 1988
Diary number: 70483 / 1988
Advocates: Vs M. VEERAPPA

03 November 1992
Supreme Court
8 pages
UNION TERRITORY OF CHANDIGARH Vs DILBAGH SINGH AND ORS.

Bench: [J.S. VERMA,YOGESHWAR DAYAL AND N. VENKATACHALA,JJ.]
Case number: Appeal Civil 4619 of 1992