Judgements

Showing 31051 - 31065 of 41947 judgements
02 November 1992
Supreme Court
24 pages
STATE OF M.P. Vs AJAY SINGH .

Bench: [J.S. VERMA AND S.P. BHARUCHA,JJ.]
Case number: C.A. No.-004734-004734 / 1992
Diary number: 82890 / 1992
Advocates: Vs SUSHIL KUMAR JAIN

02 November 1992
Supreme Court
5 pages
KISHAN SINGH Vs STATE OF U.P.

Bench: [LALIT MOHAN SHARMA,K. RAMASWAMY AND N. VENKATACHALA,JJ.]
Case number: Crl.A. No.-000183-000183 / 1993
Diary number: 78013 / 1993
02 November 1992
Supreme Court
6 pages
SHANTILAL KASHIBHAI PATEL Vs STATE OF GUJARAT

Bench: [KULDIP SINGH AND YOGESHWAR DAYAL,JJ.]
Case number: Crl.A. No.-000646-000646 / 1992
Diary number: 75712 / 1992
Advocates: R. N. KESWANI Vs

23 October 1992
Supreme Court
5 pages
GOVERNING COUNCIL OF KIDWAI M.INSTT. Vs DR. PANDURANG GODWALKAR

Bench: [S. RANGANATHAN AND N.P SINGH,JJ.]
Case number: C.A. No.-003244-003244 / 1988
Diary number: 68523 / 1988
Advocates: Vs S. N. BHAT

23 October 1992
Supreme Court
6 pages
R.N. GOSAIN Vs YASHPAL DHIR

Bench: [K. JAYACHANDRA REDDY AND S.C. AGRAWAL,JJ.]
Case number: SLP(C) No.-004325-004325 / 1992
Diary number: 72867 / 1992
Advocates: KIRTI RENU MISHRA Vs P. N. PURI

22 October 1992
Supreme Court
50 pages
DMAI Vs

Bench: [S. RANGANATHAN,V. RAMASWAMI AND B.P. JEEVAN REDDY,JJ.]
Case number: W.P.(C) No.-000655-000669 / 1983
Diary number: 65640 / 1983
22 October 1992
Supreme Court
7 pages
INDIA BANK Vs K. NATARAJA PILLAI

Bench: [KULDIP SINGH AND N.M. KASLIWAL,JJ.]
Case number: C.A. No.-002945-002945 / 1981
Diary number: 63146 / 1981
Advocates: S. SRINIVASAN Vs A. T. M. SAMPATH

22 October 1992
Supreme Court
22 pages
ESCORTS LIMITED AND ANR. ETC. ETC. Vs UNION OF INDIA AND ORS.

Bench: [S. RANGANATHAN,V. RAMASWAMI AND B.P JEEVAN REDDY,JJ.]
Case number: Special Leave Petition (Civil) 8925 of 1988
22 October 1992
Supreme Court
27 pages
JUGAL KISHORE PRABHATILAL SHARMA AND ORS. Vs VIJAYENDRA PRABHATILAL SHARMA AND ANR.

Bench: [S. RANGANATHAN,V. RAMASWAMI AND B.P. JEEVAN REDDY,JJ.]
Case number: Special Leave Petition (Civil) 10 of 1991
21 October 1992
Supreme Court
6 pages
DMAI Vs

Bench: [J.S VERMA,YOGESHWAR DAYAL ANDN. VENKATACHALA,JJ.]
Case number: W.P.(C) No.-000351-000351 / 1992
Diary number: 86409 / 1992
21 October 1992
Supreme Court
0 pages
SHAMKANT NARAYAN DESHPANDE Vs MAHARASHTRA INDUSTRIAL DEV.CORPN.

Bench: [P.B. SAWANT AND G.N. RAY,JJ.]
Case number: SLP(C) No.-004748-004748 / 1991
Diary number: 69194 / 1991
20 October 1992
Supreme Court
14 pages
UNION OF INDIA Vs P. RAJARAM .

Bench: LALIT MOHAN SHARMA,S. MOHAN AND N. VENKATACHALA,JJ.
Case number: C.A. No.-004507-004507 / 1992
Diary number: 82736 / 1992
Advocates: C. V. SUBBA RAO Vs V. BALACHANDRAN

20 October 1992
Supreme Court
13 pages
DMAI Vs

Bench: [S. RANGANATHAN AND B.P. JEEVAN REDDY,JJ.]
Case number: C.A. No.-002684-002690 / 1982
Diary number: 63687 / 1982
20 October 1992
Supreme Court
12 pages
INDIAN OIL CORPN. Vs MUNICIPAL CORPN. .

Bench: [J.S. VERMA AND DR. A.S. ANAND,JJ.]
Case number: C.A. No.-000046-000046 / 1990
Diary number: 72972 / 1990
Advocates: Vs KAMINI JAISWAL

20 October 1992
Supreme Court
5 pages
DMAI Vs

Bench: [J.S. VERMA AND S.P. BHARUCHA,JJ.]
Case number: Crl.A. No.-000341-000341 / 1990
Diary number: 75849 / 1990