Showing 31096 - 31110 of 41947 judgements
06 August 1992
Supreme Court
6 pages
STATE OF RAJASTHAN Vs KISHAN SINGH

Bench: KULDIP SINGH (J)
Case number: C.A. No.-004209-004209 / 1991
Diary number: 76056 / 1991

06 August 1992
Supreme Court
10 pages
INDRA KUMAR CHOPRA ETC. Vs PRADESHIK CO. OPERATIVE DAIRY FEDERATION LTD. ANDORS.

Bench: YOGESHWAR DAYAL (J)
Case number: Appeal Civil 3321 of 1990

05 August 1992
Supreme Court
10 pages
THE COMMNR. OF SALES TAX, U.P. Vs M/S BAKHTAWAR LAL KAILASH CHAND ARHTI

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-004560-004562 / 1990
Diary number: 76489 / 1990
Advocates: Vs P. K. CHAKRAVARTY

04 August 1992
Supreme Court
6 pages
DMAI Vs

Bench: KULDIP SINGH (J)
Case number: W.P.(C) No.-002426-002449 / 1980
Diary number: 63097 / 1980

04 August 1992
Supreme Court
10 pages
DMAI Vs

Bench: SHARMA,L.M. (J)
Case number: W.P.(C) No.-002603-002611 / 1982
Diary number: 63679 / 1982

04 August 1992
Supreme Court
6 pages
DIRECTOR, INSTITUTE OF MANAGEMENT DEVELOPMENT U.P Vs SMT. PUSHPA SRIVASTAVA

Bench: MOHAN
Case number: Appeal Civil 2923 of 1992

30 July 1992
Supreme Court
10 pages
GODREJ & BOYCE MFG.CO.PVT.LTD. Vs COMMISSIONER OF SALES TAX

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-000800-000801 / 1977
Diary number: 61333 / 1977
Advocates: Vs A. S. BHASME

30 July 1992
Supreme Court
18 pages
MISS.MOHINI JAIN Vs THE STATE OF KARNATAKA

Bench: KULDIP SINGH (J)
Case number: W.P.(C) No.-000456-000456 / 1991
Diary number: 76041 / 1991
Advocates: R. SATHISH Vs M. K. DUA

30 July 1992
Supreme Court
6 pages
OMBIR SINGH Vs STATE OF U.P.

Bench: KASLIWAL,N.M. (J)
Case number: W.P.(C) No.-000451-000451 / 1992
Diary number: 82233 / 1992
Advocates: RACHNA GUPTA Vs

29 July 1992
Supreme Court
7 pages
S. RAJAN Vs STATE OF KERALA

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-002683-002683 / 1992
Diary number: 82499 / 1992
Advocates: MALINI PODUVAL Vs K. R. NAMBIAR

24 July 1992
Supreme Court
6 pages
GANGABAI CHARITIES Vs COMMISSIONER OF INCOME-TAX

Bench: KULDIP SINGH (J)
Case number: C.A. No.-010803-010805 / 1983
Diary number: 63763 / 1983
Advocates: Vs A. SUBHASHINI

24 July 1992
Supreme Court
5 pages
JIVENDRA NATH KAUL ETC. Vs COLLECTOR DISTRICT MAGISTRATE & ANR.ETC.

Bench: VENKATACHALLIAH,M.N. (J)
Case number: C.A. No.-002652-002653 / 1992
Diary number: 85974 / 1992

24 July 1992
Supreme Court
6 pages
STATE OF PUNJAB AND ORS. Vs RAM SINGH EX. CONSTABLE

Bench: RAMASWAMY,K.
Case number: Appeal Civil 2651 of 1992

22 July 1992
Supreme Court
23 pages
LIFE INSURANCE CORPN. OF INDIA AND ORS. ETC. Vs PROF. MANUBHAI D. SHAH ETC. ETC.

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 1254 of 1990

21 July 1992
Supreme Court
4 pages
STATE OF T.N. Vs P.K. SHAMSUDEEN

Bench: BHARUCHA S.P. (J)
Case number: Crl.A. No.-000392-000392 / 1992
Diary number: 86308 / 1992
Advocates: K. V. VENKATARAMAN Vs