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06 August 1992
Supreme Court 6 pages STATE OF RAJASTHAN Vs KISHAN SINGH
Bench: KULDIP SINGH (J) |
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06 August 1992
Supreme Court 10 pages INDRA KUMAR CHOPRA ETC. Vs PRADESHIK CO. OPERATIVE DAIRY FEDERATION LTD. ANDORS.
Bench: YOGESHWAR DAYAL (J) |
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05 August 1992
Supreme Court 10 pages THE COMMNR. OF SALES TAX, U.P. Vs M/S BAKHTAWAR LAL KAILASH CHAND ARHTI
Bench: JEEVAN REDDY,B.P. (J) |
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04 August 1992
Supreme Court 6 pages DMAI Vs
Bench: KULDIP SINGH (J) |
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04 August 1992
Supreme Court 10 pages DMAI Vs
Bench: SHARMA,L.M. (J) |
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04 August 1992
Supreme Court 6 pages DIRECTOR, INSTITUTE OF MANAGEMENT DEVELOPMENT U.P Vs SMT. PUSHPA SRIVASTAVA
Bench: MOHAN |
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30 July 1992
Supreme Court 10 pages GODREJ & BOYCE MFG.CO.PVT.LTD. Vs COMMISSIONER OF SALES TAX
Bench: JEEVAN REDDY,B.P. (J) |
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30 July 1992
Supreme Court 18 pages MISS.MOHINI JAIN Vs THE STATE OF KARNATAKA
Bench: KULDIP SINGH (J) |
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30 July 1992
Supreme Court 6 pages OMBIR SINGH Vs STATE OF U.P.
Bench: KASLIWAL,N.M. (J) |
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29 July 1992
Supreme Court 7 pages S. RAJAN Vs STATE OF KERALA
Bench: JEEVAN REDDY,B.P. (J) |
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24 July 1992
Supreme Court 6 pages GANGABAI CHARITIES Vs COMMISSIONER OF INCOME-TAX
Bench: KULDIP SINGH (J) |
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24 July 1992
Supreme Court 5 pages JIVENDRA NATH KAUL ETC. Vs COLLECTOR DISTRICT MAGISTRATE & ANR.ETC.
Bench: VENKATACHALLIAH,M.N. (J) |
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24 July 1992
Supreme Court 6 pages STATE OF PUNJAB AND ORS. Vs RAM SINGH EX. CONSTABLE
Bench: RAMASWAMY,K. |
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22 July 1992
Supreme Court 23 pages LIFE INSURANCE CORPN. OF INDIA AND ORS. ETC. Vs PROF. MANUBHAI D. SHAH ETC. ETC.
Bench: AHMADI,A.M. (J) |
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21 July 1992
Supreme Court 4 pages STATE OF T.N. Vs P.K. SHAMSUDEEN
Bench: BHARUCHA S.P. (J) |