Showing 31021 - 31035 of 41947 judgements
12 January 1993
Supreme Court
13 pages
ASHOK SOAP FACTORY AND ANR. Vs MUNICIPAL CORPORATION OF DELHI AND ORS.

Bench: YOGESHWAR DAYAL (J)
Case number: Appeal Civil 1478 of 1990

12 January 1993
Supreme Court
6 pages
BISHAMBER DASS KOHLI (DEAD) BY LRS. Vs SMT. SATYA BHALLA

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 5434 of 1992

11 January 1993
Supreme Court
5 pages
SHRI JAGDISH CHANDER BHATIA Vs SHRI LACHHMAN DASS BHATIA

Bench: SHARMA,L.M. (CJ)
Case number: Crl.A. No.-000032-000032 / 1982
Diary number: 63099 / 1982
Advocates: PRADEEP MISRA Vs

11 January 1993
Supreme Court
15 pages
KISHUN SINGH Vs STATE OF BIHAR

Bench: AHMADI,A.M. (J)
Case number: Crl.A. No.-000024-000024 / 1993
Diary number: 62825 / 1993

11 January 1993
Supreme Court
17 pages
S.V. CHANDRA PANDIAN Vs S.V. SIVALINGA NADAR .

Bench: AHMADI,A.M. (J)
Case number: C.A. No.-001749-001751 / 1992
Diary number: 85791 / 1992

07 January 1993
Supreme Court
8 pages
A. TRIPATHI Vs J.P. GUPTA .

Bench: RAY,G.N. (J)
Case number: C.A. No.-000940-000940 / 1992
Diary number: 63078 / 1992
Advocates: Vs MANOJ SWARUP AND CO.

07 January 1993
Supreme Court
8 pages
COMMON CAUSE (A)REGD.SOCIETY Vs UNION OF INDIA .

Case number: W.P.(C) No.-001141-001141 / 1988
Diary number: 69148 / 1988
Advocates: PETITIONER-IN-PERSON Vs ARVIND KUMAR SHARMA

07 January 1993
Supreme Court
1 pages
COMMISSIONER OF INCOME TAX Vs MADRAS AUTO SERVICE (P) LTD.

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Appeal Civil 6068 of 1983

07 January 1993
Supreme Court
7 pages
DHARAMPAL AND ORS. Vs SMT. RAMSHRI AND ORS.

Bench: SAWANT,P.B.
Case number: Appeal Criminal 667 of 1980

06 January 1993
Supreme Court
3 pages
PRITAM SINGH AND OTHERS Vs STATE OF PUNJAB

Bench: SAWANT,P.B.
Case number: Appeal Criminal 157 of 1985

18 December 1992
Supreme Court
0 pages
SMT. CHANDRANI(DEAD) BY LRS. Vs SMT. KAMAL RANI (DEAD) BY LRS.

Bench: L.M. SHARMA(CJ),S.R. PANDIAN,S. MOHAN,B.P. JEEVAN REDDY,S.P.
Case number: C.A. No.-003377-003377 / 1979
Diary number: 62271 / 1979
Advocates: Vs S. L. ANEJA

17 December 1992
Supreme Court
0 pages
THE ATLAS CYCLE INDUSTRIES LTD. Vs THE STATE OF HARYANA .

Bench: L.M. SHARMA (CJ),S.R. PANDIAN,B.P. JEEVAN REDDY,S.P. BHARUCHA,S.
Case number: W.P.(C) No.-000001-000001 / 1972
Diary number: 60140 / 1972
Advocates: H. S. PARIHAR Vs

11 December 1992
Supreme Court
2 pages
LAXMI KUNWAR Vs STATE OF RAJASTHAN

Bench: KULDIP SINGH (J)
Case number: Writ Petition (Civil) 738 of 1991

04 December 1992
Supreme Court
1 pages
ACHHAN RIZVI (V) Vs STATE OF U.P.

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Contempt Petition (Civil) 102 of 1992

19 November 1992
Supreme Court
5 pages
RAJANGAM, SECRETARY,DISTRICT BEEDI WORKERS' UNION AND ORS. Vs STATE OF TAMIL NADU AND ORS.