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19 August 1992
Supreme Court 12 pages THERMAX PVT. LTD. Vs THE COLLECTOR OF CUSTOMS, BOMBAY
Bench: RANGNATHAN,S. |
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18 August 1992
Supreme Court 5 pages THE BIHAR STATE CO-OP.MKTG. UNION LTD. Vs UMA SHANKER SHARMA
Bench: SHARMA,L.M. (J) |
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14 August 1992
Supreme Court 9 pages RESERVE BANK OF INDIA Vs S.S. INVESTMENTS .
Bench: BHARUCHA S.P. (J) |
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14 August 1992
Supreme Court 6 pages DMAI Vs
Bench: BHARUCHA S.P. (J) |
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14 August 1992
Supreme Court 2 pages A.R. RANGAMANNAR NAIDU Vs SUB COLLECTOR OF CHIDAMBARAM
Bench: THOMMEN,T.K. (J) |
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14 August 1992
Supreme Court 0 pages MRS. RAJALAKSHMI NARAYANAN Vs MRS. MARGRET KATHLEN GANDHI .
Bench: M.H. KANIA (CJ),J.S. VERMA,S.C. AGRAWAL,Y. DAYAL,A.S. ANAND |
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12 August 1992
Supreme Court 32 pages STATE OF HARYANA Vs PIARA SINGH .
Bench: JEEVAN REDDY,B.P. (J) |
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12 August 1992
Supreme Court 13 pages D.K. SAHNI Vs MANAGING DIRECTOR .
Bench: AHMADI,A.M. (J) |
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12 August 1992
Supreme Court 7 pages UNION OF INDIA Vs SURYA PHOSPHATE LTD.
Bench: SAWANT,P.B. |
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11 August 1992
Supreme Court 3 pages B.LAKSHMIPATHI NAIDU Vs THE DISTT. EDUCATIONAL OFFICER
Bench: SHARMA,L.M. (J) |
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11 August 1992
Supreme Court 6 pages STATE OF MAHARASHTRA Vs VIKAS SAHEBRAO ROUNDALE .
Bench: RAMASWAMY,K. |
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11 August 1992
Supreme Court 5 pages R.M. GURJAR Vs HIGH COURT OF GUJARAT .
Case number: C.A. No.-002107-002107 / 1977 |
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11 August 1992
Supreme Court 5 pages GURUPUTRAPPA MALLAPPA HARKUNI ETC. ETC. Vs TAHSILDAR AND ORS. ETC. ETC.
Case number: Appeal (civil) 8231 of 1991 |
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07 August 1992
Supreme Court 5 pages CHETAR SEN JAIN Vs ADDITIONAL DIST. JUDGE III DEHRADUN
Bench: THOMMEN,T.K. (J) |
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06 August 1992
Supreme Court 13 pages MOHAN RAWALE Vs DAMODAR TATYABA @ DADASAHEB .
Bench: VENKATACHALLIAH,M.N. (J) |