Showing 31006 - 31020 of 41947 judgements
25 January 1993
Supreme Court
11 pages
STATE OF U.P. Vs U.P.STATE LAW OFFICERS ASSOCIATION

Bench: SAWANT,P.B.
Case number: C.A. No.-000662-000668 / 1991
Diary number: 60591 / 1991
Advocates: ASHOK K. SRIVASTAVA Vs

20 January 1993
Supreme Court
7 pages
JARNAIL SINGH AND ANR. ETC. Vs STATE OF HARYANA

Bench: SINGH N.P. (J)
Case number: Appeal Criminal 192 of 1980

18 January 1993
Supreme Court
13 pages
Vs

Bench: MOHAN,S. (J)
Case number: /
Diary number: 1 / 2238

15 January 1993
Supreme Court
7 pages
EMPLOYEES STATE INSURANCE CORPORATION Vs HOTEL KALPAKA INTERNATIONAL

Bench: MOHAN,S. (J)
Case number: Appeal Civil 1854 of 1992

15 January 1993
Supreme Court
9 pages
JAJODIA (OVERSEAS) PVT. LTD. Vs THE INDUSTRIAL DEVELOPMENT CORPORATION OFORISSA LTD.ANDVICE

Bench: BHARUCHA S.P. (J)
Case number: Appeal Civil 572 of 1980

14 January 1993
Supreme Court
8 pages
Vs

Bench: PUNCHHI,M.M.
Case number: /
Diary number: / 1428

14 January 1993
Supreme Court
14 pages
U.O.I. Vs HINDUSTAN DEVELOPMENT CORPN. .

Case number: SLP(C) No.-011897-011898 / 1992
Diary number: 86790 / 1992

13 January 1993
Supreme Court
5 pages
STATE OF ANDHRA PRADESH Vs M. LAKSHMI DEVI

Bench: BHARUCHA S.P. (J)
Case number: C.A. No.-003187-003193 / 1989
Diary number: 72069 / 1989

13 January 1993
Supreme Court
9 pages
REKHA CHATURVEDI Vs UNIV.OF RAJASTHAN

Bench: SAWANT,P.B.
Case number: SLP(C) No.-006324-006324 / 1992
Diary number: 62623 / 1992
Advocates: SUSHIL KUMAR JAIN Vs MANOJ SWARUP AND CO.

13 January 1993
Supreme Court
7 pages
Vs

Bench: SAWANT,P.B.
Case number: /
Diary number: 1 / 2428

12 January 1993
Supreme Court
9 pages
Vs

Bench: YOGESHWAR DAYAL (J)
Case number: /
Diary number: 2 / 1738

12 January 1993
Supreme Court
19 pages
Vs

Bench: SINGH N.P. (J)
Case number: /
Diary number: 1 / 5498

12 January 1993
Supreme Court
5 pages
AHMEDABAD MFG. & CALICO PTG.CO. LTD.&ANR Vs UOI .

Bench: YOGESHWAR DAYAL (J)
Case number: W.P.(C) No.-000003-000003 / 1983
Diary number: 62655 / 1983
Advocates: Vs C. V. SUBBA RAO

12 January 1993
Supreme Court
17 pages
Vs

Case number: /
Diary number: 2 / 1738

12 January 1993
Supreme Court
15 pages
GULRAJ SINGH GREWAL Vs DR. HARBANS SINGH AND ANR.

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 5086 of 1985