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03 February 1993
Supreme Court 16 pages Vs
Bench: JEEVAN REDDY,B.P. (J) |
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03 February 1993
Supreme Court 8 pages LT.COL.SURINDER KUMAR DUTT(RETD.) Vs SHAKTI CO-OP.HOUSE BUILDING LTD. .
Case number: C.A. No.-000430-000430 / 1993 |
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03 February 1993
Supreme Court 6 pages STATE OF WEST BENGAL Vs MADAN MOHAN SEN
Bench: JEEVAN REDDY,B.P. (J) |
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03 February 1993
Supreme Court 6 pages PULIN BEHARI PAL Vs MAHADEB DUTTA .
Bench: KASLIWAL,N.M. (J) |
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02 February 1993
Supreme Court 4 pages Vs
Bench: SHARMA,L.M. (CJ) |
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29 January 1993
Supreme Court 10 pages LALJI KHIMJI Vs STATE OF GUJARAT
Bench: ANAND,A.S. (J) |
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29 January 1993
Supreme Court 10 pages OFFICIAL TRUSTEE OF TAMIL NADU Vs UDAVUMKARANKAL .
Bench: SAWANT,P.B. |
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29 January 1993
Supreme Court 19 pages MAHARASHTRA TUBES LTD. Vs STATE INDL.& INV.CORPN.OF MAHA.
Bench: AHMADI,A.M. (J) |
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28 January 1993
Supreme Court 10 pages UNION OF INDIA Vs SHER SINGH .
Bench: KASLIWAL,N.M. (J) |
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28 January 1993
Supreme Court 4 pages Vs
Bench: KULDIP SINGH (J) |
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27 January 1993
Supreme Court 13 pages RAJASTHAN HOUSING BOARD Vs SHRI KISHAN .
Bench: JEEVAN REDDY,B.P. (J) |
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27 January 1993
Supreme Court 12 pages Vs
Bench: MOHAN,S. (J) |
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27 January 1993
Supreme Court 0 pages SPECIAL REFERENCE NO. 1 OF 1993 Vs RAM JANMA BHUMI-BABRI MASJID MATTER
Bench: M.N. VENKATACHALIAH,A.M. AHMADI,J.S. VERMA,G.N. RAY,S.P. BHARUCHA |
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27 January 1993
Supreme Court 10 pages CHAYA Vs BAPUSAHEB .
Bench: SAWANT,P.B. |
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27 January 1993
Supreme Court 7 pages ANWARI BASAVARAJ PATIL Vs SIDDARAMIAH .
Bench: JEEVAN REDDY,B.P. (J) |