Showing 30991 - 31005 of 41947 judgements
03 February 1993
Supreme Court
16 pages
Vs

Bench: JEEVAN REDDY,B.P. (J)
Case number: /
Diary number: 1 / 0948

03 February 1993
Supreme Court
8 pages
LT.COL.SURINDER KUMAR DUTT(RETD.) Vs SHAKTI CO-OP.HOUSE BUILDING LTD. .

Case number: C.A. No.-000430-000430 / 1993
Diary number: 200315 / 1993
Advocates: BINA GUPTA Vs RANI CHHABRA

03 February 1993
Supreme Court
6 pages
STATE OF WEST BENGAL Vs MADAN MOHAN SEN

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-000405-000405 / 1993
Diary number: 65947 / 1993
Advocates: Vs SOMNATH MUKHERJEE

03 February 1993
Supreme Court
6 pages
PULIN BEHARI PAL Vs MAHADEB DUTTA .

Bench: KASLIWAL,N.M. (J)
Case number: C.A. No.-002629-002629 / 1980
Diary number: 62698 / 1980
Advocates: P. K. MUKHERJEE Vs RATHIN DAS

02 February 1993
Supreme Court
4 pages
Vs

Bench: SHARMA,L.M. (CJ)
Case number: /
Diary number: 1 / 1348

29 January 1993
Supreme Court
10 pages
LALJI KHIMJI Vs STATE OF GUJARAT

Bench: ANAND,A.S. (J)
Case number: C.A. No.-000047-000047 / 1979
Diary number: 62132 / 1979
Advocates: Vs ANIP SACHTHEY

29 January 1993
Supreme Court
10 pages
OFFICIAL TRUSTEE OF TAMIL NADU Vs UDAVUMKARANKAL .

Bench: SAWANT,P.B.
Case number: C.A. No.-000491-000491 / 1993
Diary number: 68796 / 1993

29 January 1993
Supreme Court
19 pages
MAHARASHTRA TUBES LTD. Vs STATE INDL.& INV.CORPN.OF MAHA.

Bench: AHMADI,A.M. (J)
Case number: C.A. No.-000289-000289 / 1993
Diary number: 65810 / 1993

28 January 1993
Supreme Court
10 pages
UNION OF INDIA Vs SHER SINGH .

Bench: KASLIWAL,N.M. (J)
Case number: C.A. No.-001639-001639 / 1990
Diary number: 72613 / 1990
Advocates: C. V. SUBBA RAO Vs MITTER & MITTER CO.

28 January 1993
Supreme Court
4 pages
Vs

Bench: KULDIP SINGH (J)
Case number: /
Diary number: 2 / 7338

27 January 1993
Supreme Court
13 pages
RAJASTHAN HOUSING BOARD Vs SHRI KISHAN .

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-001418-001418 / 1986
Diary number: 60528 / 1986
Advocates: B. D. SHARMA Vs

27 January 1993
Supreme Court
12 pages
Vs

Bench: MOHAN,S. (J)
Case number: /
Diary number: 3 / 0748

27 January 1993
Supreme Court
0 pages
SPECIAL REFERENCE NO. 1 OF 1993 Vs RAM JANMA BHUMI-BABRI MASJID MATTER

Bench: M.N. VENKATACHALIAH,A.M. AHMADI,J.S. VERMA,G.N. RAY,S.P. BHARUCHA
Case number: Special Reference Case 1 of 1993

27 January 1993
Supreme Court
10 pages
CHAYA Vs BAPUSAHEB .

Bench: SAWANT,P.B.
Case number: C.A. No.-001657-001657 / 1984
Diary number: 65163 / 1984
Advocates: A. S. BHASME Vs S. S. KHANDUSA

27 January 1993
Supreme Court
7 pages
ANWARI BASAVARAJ PATIL Vs SIDDARAMIAH .

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-000313-000313 / 1993
Diary number: 76246 / 1993
Advocates: Vs GOPAL SINGH