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19 October 1994
Supreme Court 9 pages NEYVELY LIGNITE CORPN. Vs SPECIAL TAHSILDAR
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19 October 1994
Supreme Court 11 pages DELHI DOMESTIC WORKING WOMEN'S FORUM Vs UNION OF INDIA AND OTHERS
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19 October 1994
Supreme Court 28 pages D.C.VATIA Vs UNION OF INDIA
Bench: SEN,S.C. (J) |
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19 October 1994
Supreme Court 15 pages M/S. NEYVELY LIGNITE CORPN. LTD. Vs SPECIAL TAHSILDAR(LAND ACQUISITION) NEYVELY AND ORS.
Bench: RAMASWAMY,K. |
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18 October 1994
Supreme Court 20 pages KASINKA TRADING Vs UNION OF INDIA
Bench: ANAND,A.S. (J) |
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18 October 1994
Supreme Court 14 pages STATE OF KARNATAKA Vs SHANKARA TEXTILE MILLS
Bench: SAWANT,P.B. |
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18 October 1994
Supreme Court 3 pages VAMAN PRABHU MAHAMBRE Vs MARIA ALCINA DE MENEZES E GONSALVES AND OTHERS
Bench: RAMASWAMY,K. |
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18 October 1994
Supreme Court 2 pages STATE OF U.P. Vs U.P.GOVT COUNSEL (CRIL) WELFARE ASSN.
Bench: RAMASWAMY,K. |
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18 October 1994
Supreme Court 2 pages STATE OF U.P. Vs U.P. GOVERNMENT COUNSEL (CRL.) WELFARE ASSOCIATION
Bench: RAMASWAMY,K. |
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18 October 1994
Supreme Court 2 pages PRAHLAD K. MODI AND ORS. (DEAD) BY LRS. Vs STATE OF GUJARAT
Case number: Appeal (civil) 2315-16 of 1978 |
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17 October 1994
Supreme Court 5 pages NEW KENILWORTH HOTELS (P) LTD. Vs ASHOKA INDUSTRIES LTD.
Bench: RAMASWAMY,K. |
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07 October 1994
Supreme Court 6 pages STATE OF MIZORAM Vs BIAKCHHAWNA
Bench: RAMASWAMY,K. |
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07 October 1994
Supreme Court 8 pages TATA ENGINEERING AND LOCOMOTIVE CO.LTD. Vs THE STATE OF BIHAR
Bench: SAHAI,R.M. (J) |
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07 October 1994
Supreme Court 2 pages BD OF TRUSTEES FOR PORT OF CALCUTTA &ANR Vs BOMBAY FLOUR MILLS P. LTD.
Bench: RAMASWAMY,K. |
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07 October 1994
Supreme Court 8 pages STATE OF MAHARASHTRA Vs SHARADCHANDRA VINAYAK DONGRE .
Bench: ANAND,A.S. (J) |