STATE OF KARNATAKA Vs SHANKARA TEXTILE MILLS
Bench: SAWANT,P.B.
Case number: C.A. No.-005061-005061 / 1994
Diary number: 74953 / 1994
Advocates: M. VEERAPPA Vs
P. R. RAMASESH
Page 1
Page 2
Page 3
Page 4
Page 5
Page 6
Page 7
Page 8
Page 9
Page 10
Page 11
Page 12
Page 13
Page 14
1
2
3
4
5
6
7
8
9
10
11
12
13
14