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28 September 1994
Supreme Court 4 pages UNION OF INDIA Vs GHAMANDIRAM KEWALJI GOWANI
Bench: RAY,G.N. (J) |
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28 September 1994
Supreme Court 6 pages ALI MUSTAFA ABDUL RAHMAN MOOSA Vs STATE OF KERALA
Bench: ANAND,A.S. (J) |
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27 September 1994
Supreme Court 8 pages CHANDIGARH ADMINISTRATION,CHANDIGARH Vs K.K.JERATH
Case number: C.A. No.-006312-006312 / 1994 |
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23 September 1994
Supreme Court 0 pages Indian Express Newspapers (P) Ltd. etc. etc. Vs Union of India and others etc. etc.
Bench: Kuldip Singh,P.B. Sawant,N.P. Singh |
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23 September 1994
Supreme Court 0 pages Indian Express Newspapers (P) Ltd. etc. etc. Vs Union of India and others etc. etc.
Case number: Transfer Case (civil) 10 of 1990 |
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23 September 1994
Supreme Court 9 pages MUNICIPAL CORPORATION OF DELHI Vs THE ASIAN ART PRINTERS(P) LTD..
Bench: JEEVAN REDDY,B.P. (J) |
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23 September 1994
Supreme Court 6 pages INDIAN TOOL MANUFACTURES Vs THE ASSISTANT COLLECTOR OF C.EXCISE &ORS
Case number: C.A. No.-003579-003581 / 1984 |
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23 September 1994
Supreme Court 3 pages D.D.A. Vs PUSHPENDRA KUMAR JAIN
Case number: C.A. No.-006205-006205 / 1994 |
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23 September 1994
Supreme Court 12 pages SAHAKARI KHAND UDYOG MANDALI LTD. Vs STATE OF GUJARAT
Bench: SEN,S.C. (J) |
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22 September 1994
Supreme Court 4 pages SHRI MAHINDER KUMAR GUPTA ETC. Vs UNION OF INDIA, MINISTRY OF PETROLEUM AND NATURAL GAS
Bench: RAMASWAMY,K. |
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22 September 1994
Supreme Court 4 pages SHIVAPPA TAMMANNAPPA KARABAN Vs PARASAPPA HANAMMAPPA KURABAN AND ORS.
Case number: Appeal (civil) 195 of 1989 |
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21 September 1994
Supreme Court 3 pages PAVAI AMMAL VAIYAPURI EDUCATIONAL TRUST Vs GOVT. OF TAMIL NADU .
Bench: JEEVAN REDDY,B.P. (J) |
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21 September 1994
Supreme Court 1 pages STATE OF MADHYA PRADESH AND ORS. Vs KRISHNADAS TIKARAM
Case number: Appeal (civil) 3276 of 1990 |
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20 September 1994
Supreme Court 4 pages EX-EMERGENCY OFF.& SHORT SER.ASSO. Vs UNION OF INDIA
Bench: HANSARIA B.L. (J) |
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20 September 1994
Supreme Court 2 pages KANTA DEVI Vs UNION OF INDIA .
Bench: HANSARIA B.L. (J) |